High Courts21 Apr 2005

J.K. Industries Ltd. Vs Union of India (UOI)

Rajasthan High Court · (2005) 103 ECC 152 : (2005) 186 ELT 3

Constitution of India, 1950 — Article 12, 136, 14, 226, 227Customs Act, 1962 — Section 12, 129, 15, 46, 58Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 18, 3