High Courts12 May 2005Allowed
Bajrang Lal and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 1806 : (2005) 3 WLC 521
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 27 of 45
High Courts12 May 2005
State of Rajasthan Vs Cr. Law Reporters and Others
Rajasthan High Court · (2005) 3 RLW 2139 : (2005) 3 WLC 235
Rajasthan High Court of Judicature Rules, 1952 — Rule 119
High Courts12 May 2005Allowed
Radha Kishan Soni Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2005) 197 CTR 34 : (2005) 277 ITR 56
High Courts11 May 2005Dismissed
Goyal Traders Vs Shakambhari Ceramics Ltd.
Rajasthan High Court · (2006) 131 CompCas 184 : (2006) 65 SCL 235
Companies Act, 1956 — Section 433, 434, 439
High Courts11 May 2005Dismissed
Jaipur Polyspin Ltd. Vs Rajasthan Spinning and Weaving Mills Ltd.
Rajasthan High Court · (2006) 130 CompCas 694 : (2006) 67 SCL 338
Companies (Court) Rules, 1959 — Rule 6, 67, 68, 69, 70Companies Act, 1956 — Section 391, 394
High Courts11 May 2005
Ranjit and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 29 : (2005) 4 WLC 754
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts10 May 2005
Dashrat Chand Singhvi Vs Bar Council of Rajasthan
Rajasthan High Court · (2005) 4 WLC 115
High Courts10 May 2005Dismissed
Vishnu Gopal Vyas Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 2 DMC 31 : (2005) 2 RLW 1497 : (2005) 3 WLC 603
Criminal Procedure Code, 1973 (CrPC) — Section 190, 216, 319, 323, 397(3)Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts10 May 2005Dismissed
Bagga @ Kachru Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 3766 : (2005) 3 RLW 1825 : (2005) 3 WLC 448
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts10 May 2005Dismissed
Bhanwar Lal Pareek Vs Krishna Swarup and Others
Rajasthan High Court · (2005) 05 RAJ CK 0018
Penal Code, 1860 (IPC) — Section 323, 542
High Courts09 May 2005
Shanker Lal Soni Vs Union of India (UOI)
Rajasthan High Court · (2005) 3 RLW 1644
Railways Act, 1989 — Section 147
High Courts09 May 2005Allowed
Anil Kumar Surolia Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 RLW 2169 : (2005) 3 WLC 14
Constitution of India, 1950 — Article 226
High Courts09 May 2005Allowed
State of Rajasthan Vs Shri Dev Narain Pandey
Rajasthan High Court · (2005) 3 RLW 2142 : (2005) 3 WLC 297
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14, 16, 16(1), 16(10), 34Rajasthan High Court Ordinance, 1949 — Section 18
High Courts09 May 2005
Pashu Krurata Nivaran Samiti Vs Jaipur Municipal Corporation
Rajasthan High Court · (2005) 3 RCR(Civil) 431 : (2005) 3 RCR(Criminal) 775 : (2005) 3 RLW 1659
Constitution of India, 1950 — Article 47, 48, 51APrevention of Cruelty to Animals Act, 1960 — Section 11Rajasthan Municipalities Act, 1959 — Section 237
High Courts09 May 2005
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 2361 : (2005) 4 WLC 108
Criminal Procedure Code, 1973 (CrPC) — Section 161, 193, 209, 319, 319(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts09 May 2005Dismissed
Dr. A. Jairam Vs Dr. A. Suman
Rajasthan High Court · (2005) 2 DMC 345
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13, 24, 26
High Courts09 May 2005Allowed
Chhoti Devi (Smt.) Vs State of Raj. and Others
Rajasthan High Court · (2006) 1 RCR(Criminal) 496 : (2005) 4 RLW 2212 : (2005) 2 WLC 152
High Courts09 May 2005Dismissed
Flex Industries Ltd. Vs Clarity Salt (P.) Ltd.
Rajasthan High Court · (2006) 131 CompCas 63 : (2006) 65 SCL 141
Companies (Court) Rules, 1959 — Rule 106, 9Companies Act, 1956 — Section 433, 434, 439, 450
High Courts09 May 2005Dismissed
Electrolux Kelvinator Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 3 RLW 1949 : (2005) 3 WLC 743
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Constitution of India, 1950 — Article 19, 226, 266Customs Tariff Act, 1975 — Section 9A, 9B
High Courts09 May 2005Allowed
S.K. Kumbhaj (Dr.) Vs University of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 89 : (2005) 3 WLC 542
Constitution of India, 1950 — Article 14, 16Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 4, 4(1), 4(3)Rajasthan University Act, 1946 — Section 2