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Rajasthan High Court judgments, 2005

885 judgments · page 26 of 45

High Courts17 May 2005Dismissed

State Vs Sita Ram

Rajasthan High Court · (2005) 05 RAJ CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 313
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High Courts17 May 2005Allowed

Kalamudeen and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 1 ALT(Cri) 2 : (2006) 1 RCR(Criminal) 182 : (2005) 3 RLW 2116 : (2005) 3 WLC 251

Arms Act, 1959 — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 2, 207, 208Penal Code, 1860 (IPC) — Section 120B, 140, 147, 148, 149
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High Courts17 May 2005Dismissed

Gurumail Singh Vs State

Rajasthan High Court · (2005) 4 RCR(Criminal) 203 : (2005) 3 RLW 2084

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 37, 42, 42(1), 43
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High Courts12 May 2005Dismissed

Hotel Residency Place Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 3 RLW 2158

Income Tax Act, 1961 — Section 143(1A), 149, 150(1), 28, 3(8)Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973 — Rule 3, 3(10), 3(11), 3(3), 3(5)Rajasthan Excise Rules, 1956 — Rule 69(1), 72A
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