High Courts08 Aug 2005Dismissed
Commissioner of Income Tax, Jodhpur Vs Dr. L.M. Singhvi
Rajasthan High Court · (2006) 1 RLW 818 : (2006) 157 TAXMAN 312
Income Tax Act, 1961 — Section 143(3), 2, 260A, 263, 288
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 17 of 45
High Courts08 Aug 2005Dismissed
Ramcharan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 101 : (2006) 2 RCR(Civil) 370 : (2006) 1 RLW 780 : (2006) 1 WLC 748
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Om Prakash Bhati
Rajasthan High Court · (2005) 197 CTR 651 : (2006) 284 ITR 303
High Courts08 Aug 2005Dismissed
State of Raj. and Another Vs Smt. Silochana Devi and Another
Rajasthan High Court · (2005) 4 ACC 828 : AIR 2006 Raj 5 : (2005) 4 RLW 2659 : (2005) 4 WLC 425
Criminal Procedure Code, 1973 (CrPC) — Section 174Legal Services Authorities Act, 1987 — Section 19, 20, 21, 22B, 22C
High Courts08 Aug 2005
Kailashi Devi and Others Vs Srinarain and Others
Rajasthan High Court · (2005) 4 ACC 265
Motor Vehicles Act, 1988 — Section 2
High Courts08 Aug 2005Allowed
Mohan Singh Vs Union of India (UOI) and Another
Rajasthan High Court · (2006) 1 RLW 124 : (2005) 4 WLC 538
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Ganpat Ram Bishnoi
Rajasthan High Court · (2005) 198 CTR 546 : (2008) 296 ITR 292
Income Tax Act, 1961 — Section 143(3), 260A, 263, 263(1)
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Anand Bhati
Rajasthan High Court · (2005) 197 CTR 653
High Courts05 Aug 2005Dismissed
Master Arpit Dadhich Vs Managing Committee, St. Edmund's School and Others
Rajasthan High Court · (2006) 1 RLW 193 : (2006) 2 WLC 58
High Courts05 Aug 2005Dismissed
Vishal Maheshwari and Others Vs State of Haryana and Others
Rajasthan High Court · (2006) 1 DMC 78 : (2006) 2 RCR(Criminal) 589 : (2006) 1 RLW 189 : (2005) 4 WLC 480
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 14, 15, 156Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts05 Aug 2005Allowed
Narain Prakash and Another Vs Bajrang Lal through LRs
Rajasthan High Court · (2005) 4 RLW 2626 : (2005) 4 WLC 677
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 6, 7Rajasthan Rent Control Act, 2001 — Section 32, 32(3), 6
High Courts05 Aug 2005Allowed
Pulkit Pandey Vs Central Board of Secondary Education and Another
Rajasthan High Court · (2005) 4 RLW 2692 : (2005) 4 WLC 359
High Courts05 Aug 2005Dismissed
Anand Food Products Vs Rajasthan State Industrial Development and Investment Corporation and Another
Rajasthan High Court · (2005) 4 RLW 2961 : (2005) 4 WLC 719
Rajasthan State Industrial Development and Investment Corporation Disposal of Land Rules, 1979 — Rule 25, 5
High Courts04 Aug 2005
Rukma (Smt.) Vs Shyam Lal
Rajasthan High Court · (2006) 4 RLW 2995
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts04 Aug 2005Dismissed
Bheekam Chand Vs Ismail and Another
Rajasthan High Court · AIR 2006 Raj 1
Specific Relief Act, 1963 — Section 41
High Courts04 Aug 2005Allowed
Commissioner of Income Tax Vs Ganganagar Wines
Rajasthan High Court · (2005) 199 CTR 427
Income Tax Act, 1961 — Section 143(1), 145, 145(2)
High Courts04 Aug 2005
Saroj Devi and Others Vs Suresh Singh and Others
Rajasthan High Court · (2005) 4 ACC 116
High Courts04 Aug 2005Allowed
Raju alias Rajaram and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 08 RAJ CK 0052
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2005Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Bhanwar Devi and Others
Rajasthan High Court · (2005) 4 ACC 856 : (2005) 4 RLW 2641 : (2005) 4 WLC 358
Motor Vehicles Act, 1988 — Section 170, 173
High Courts04 Aug 2005Allowed
Prakash Chand Sain Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 149 : (2005) 4 WLC 550
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173(2)Penal Code, 1860 (IPC) — Section 302