High Courts29 Aug 2005
Badri Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 16
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 15 of 45
High Courts26 Aug 2005Dismissed
Kailash Chand Kaushik Vs Saraf Synthetics (Raj.) Ltd.
Rajasthan High Court · (2006) 68 SCL 427
Companies (Court) Rules, 1959 — Rule 9
High Courts26 Aug 2005Dismissed
Mustafa Vs Smt. Khursida
Rajasthan High Court · AIR 2006 Raj 31
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Dissolution of Muslim Marriages Act, 1939 — Section 2Family Courts Act, 1984 — Section 19
High Courts26 Aug 2005
H.S. Bapan Vs E.S.I. Corpn.
Rajasthan High Court · (2006) 1 LLJ 531 : (2006) 1 RCR(Criminal) 39 : (2005) 4 RLW 2719
Criminal Procedure Code, 1973 (CrPC) — Section 204, 482Employees State Insurance Act, 1948 — Section 2(17)Penal Code, 1860 (IPC) — Section 405, 406, 409
High Courts26 Aug 2005Dismissed
Sanju Legha and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 RCR(Civil) 282 : (2005) 4 RLW 2972 : (2006) 1 WLC 10
High Courts25 Aug 2005Dismissed
Oriental Insurance Co. (The) Ltd. Vs Smt. Leelavati and Others
Rajasthan High Court · (2006) 1 ACC 146 : (2006) 1 RCR(Civil) 239 : (2005) 4 RLW 2950 : (2005) 4 WLC 691
High Courts25 Aug 2005
New India Assurance Co. Ltd. Vs Hemant Kaushik and Others
Rajasthan High Court · (2006) 2 ACC 287 : (2006) 1 WLC 237
High Courts25 Aug 2005Dismissed
Yogendra Nandwana Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 73 : (2005) 4 RLW 2869
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 327, 452
High Courts24 Aug 2005
In Re: SEIL Powergears Ltd.
Rajasthan High Court · (2006) 68 SCL 483
Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 391(1), 393
High Courts24 Aug 2005Dismissed
Bhagwat Singh Panawat Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 3101 : (2005) 4 WLC 622
Ancient Monuments and Archaeological Sites and Remains Rules, 1959 — Rule 80
High Courts24 Aug 2005Allowed
Gopal Prasad and Others Vs State
Rajasthan High Court · (2005) 4 RLW 2695 : (2005) 4 WLC 679
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts24 Aug 2005Dismissed
Agrawal Kanya Pathshala Samiti (Shri) and Another Vs Gopal Krishan Sharma and Others
Rajasthan High Court · (2005) 4 RLW 2997
Rajasthan Non-Government Educational Institutions (Recognition, Grant-in-aid and Service Conditions etc. Rules, 1993 — Rule 30
High Courts23 Aug 2005
Praveen @ Chotya Vs State
Rajasthan High Court · (2005) 4 RLW 2628 : (2005) 4 WLC 351
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Penal Code, 1860 (IPC) — Section 366, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts23 Aug 2005
Suri Constructions Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 53 : (2006) 1 ARBLR 553 : (2006) 2 RCR(Civil) 484 : (2006) 1 RLW 219 : (2005) 4 WLC 563
Arbitration Act, 1940 — Section 17Arbitration and Conciliation Act, 1996 — Section 11, 30(1)
High Courts23 Aug 2005
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2006) 1 RLW 21 : (2006) 2 WLC 684
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts22 Aug 2005Dismissed
Commissioner of Income Tax Vs Ranjeet Kumar Sethia
Rajasthan High Court · (2005) 198 CTR 550
Income Tax Act, 1961 — Section 44AF, 68
High Courts22 Aug 2005
In Re: Shyam Telecom Ltd.
Rajasthan High Court · (2005) 64 SCL 622
Companies Act, 1956 — Section 391, 392, 393, 394
High Courts18 Aug 2005Dismissed
State of Rajasthan Vs Chhagan Lal Joshi and Another
Rajasthan High Court · (2006) 109 FLR 272 : (2005) 4 RLW 3090 : (2005) 4 WLC 786
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts18 Aug 2005Allowed
Parmeshwar Kumar Verma Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 2868 : (2005) 4 WLC 512
Limitation Act, 1963 — Section 6