High Courts18 Aug 2005Allowed
Lali Devi and Others Vs Oriental Insurance Co. and Others
Rajasthan High Court · (2005) 4 ACC 839 : (2005) 4 RLW 2624 : (2005) 4 WLC 387
Motor Vehicles Act, 1988 — Section 149, 149(2), 166, 173
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 16 of 45
High Courts18 Aug 2005
Commissioner of Wealth Tax Vs Ganpat Lal Ganpat Lal Vs CWT and Others
Rajasthan High Court · (2005) 197 CTR 401 : (2006) 280 ITR 168 : (2006) 150 TAXMAN 322
Defence of India Rules, 1962 — Rule 126H, 126H(1A), 126H(1B), 126H(1C), 126H(1D)Gold (Control) Act, 1968 — Section 110(2), 115(1), 8, 8(1), 8(6)Penal Code, 1860 (IPC) — Section 406
High Courts18 Aug 2005Allowed
Mani Lal Kalal Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 4 RLW 2729 : (2005) 4 WLC 502
High Courts18 Aug 2005
Kunal Gaurav Saxena Vs Anil Kumar and Others
Rajasthan High Court · (2007) ACJ 1268 : (2006) WLC 83
High Courts18 Aug 2005Allowed
Sanjay Kulshrestha Vs Rajasthan Scheduled Caste Scheduled Tribe Finance and Development Corporation Ltd. and Others
Rajasthan High Court · (2006) 1 RLW 224
Rajasthan Co-operative Societies Act, 1965 — Section 75Rajasthan Ministerial Staff Service Rules, 1957 — Rule 24, 24(2)
High Courts17 Aug 2005
Bhola Vs State of Rajasthan
Rajasthan High Court · (2005) 4 RLW 2723 : (2005) 4 WLC 513
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 21, 29, 8
High Courts16 Aug 2005Dismissed
Shambhu Singh Vs State of Rajasthan
Rajasthan High Court · (2006) 109 FLR 951 : (2006) 2 RLW 990
Penal Code, 1860 (IPC) — Section 323, 333Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 17, 18, 19
High Courts12 Aug 2005
Official Liquidator of Amfort Agro Finance Ltd. Vs Umed Singh
Rajasthan High Court · (2006) 68 SCL 481
Companies Act, 1956 — Section 446, 447
High Courts12 Aug 2005
In Re: Modern Syntex (India) Ltd.
Rajasthan High Court · (2005) 64 SCL 520
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts12 Aug 2005
Official Liquidator of Unikol Bottlers Ltd. (In Liquidation) Vs Arizona Printers and Packers Ltd.
Rajasthan High Court · (2006) 67 SCL 348
Companies Act, 1956 — Section 457(1), 530
High Courts12 Aug 2005
Official Liquidator of Amfort Agro Finance Ltd. Vs Madan Lal Kumawat
Rajasthan High Court · (2006) 67 SCL 346
Companies Act, 1956 — Section 446, 447
High Courts11 Aug 2005Dismissed
Devendra and Another Vs Sobhag Bai and Others
Rajasthan High Court · (2005) 4 ACC 119 : (2007) ACJ 877
Motor Vehicles Act, 1988 — Section 140, 166, 167, 168
High Courts11 Aug 2005
Tunda Ram and Another Vs Ghanshyam and Others
Rajasthan High Court · (2005) 4 ACC 123 : (2005) WLC 736
High Courts11 Aug 2005Allowed
Rameshwar Prasad Nagar Vs Judge Central Govt. Industrial Tribunal and Another
Rajasthan High Court · (2006) 1 RLW 217 : (2006) 1 WLC 394
High Courts10 Aug 2005Dismissed
Narendra Pratap Vs Gopi Lal and Others
Rajasthan High Court · AIR 2006 Raj 48 : (2005) 4 RLW 2734 : (2005) 4 WLC 468
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 2, Order 9 Rule 3, Order 9 Rule 4, Order 9 Rule 8Limitation Act, 1963 — Section 14
High Courts09 Aug 2005Allowed
Brijesh Narayan Vs Rajasthan State Co-operative Bank Ltd. and Others
Rajasthan High Court · (2006) 1 RLW 210
Industrial Disputes Act, 1947 — Section 2, 25Rajasthan Industrial Disputes (Amendment) Act, 1958 — Section 3
High Courts09 Aug 2005Dismissed
Nawal Ram Vs The State of Rajasthan and Others
Rajasthan High Court · (2005) CriLJ 4726
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 313, 323, 341
High Courts09 Aug 2005Allowed
Ram Gopal Choudhary Vs Santosh @ Shanti
Rajasthan High Court · (2006) 2 DMC 427 : (2005) WLC 751
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 13
High Courts08 Aug 2005Dismissed
Commissioner of Income Tax Vs Dr. Shri L.M. Singhvi
Rajasthan High Court · (2005) 08 RAJ CK 0090