High Courts30 Jul 2005Dismissed
Sultan Singh Vs Rajasthan Housing Board
Rajasthan High Court · (2006) 2 RLW 1445 : (2006) 2 WLC 629
COURT ARCHIVE
Rajasthan High Court judgments, 2005
885 judgments · page 19 of 45
High Courts30 Jul 2005Allowed
Guman Singh Vs J.K. Tyre Code and Another
Rajasthan High Court · (2006) 1 LLJ 538 : (2005) 4 RLW 2601 : (2005) 4 WLC 197
Industrial Disputes Act, 1947 — Section 33(2)
High Courts30 Jul 2005Dismissed
Hindustan Copper Limited Vs Bhagwati Gases Limited
Rajasthan High Court · (2005) 3 ARBLR 622 : (2005) 3 RLW 2199
Arbitration and Conciliation Act, 1996 — Section 2(1), 34Rajasthan Civil Courts Ordinance, 1950 — Section 10, 10(1), 11, 16(1), 18
High Courts29 Jul 2005Allowed
Highway Tyre Retread Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 521 : (2006) 1 WLC 764
Transfer of Property Act, 1882 — Section 106
High Courts29 Jul 2005Allowed
Devi Lal Dangi Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 107 FLR 396
High Courts29 Jul 2005Dismissed
Mahesh Kumar Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · AIR 2006 Raj 56 : (2006) 1 ARBLR 615 : (2005) 4 RLW 2667 : (2005) 4 WLC 329
Arbitration and Conciliation Act, 1996 — Section 5, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts29 Jul 2005
Shiv Construction Company Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2656 : (2005) 4 WLC 234
Arbitration Act, 1940 — Section 20, 8General Clauses Act, 1897 — Section 8(1)Limitation Act, 1908 — Article 158, 178, 181
High Courts29 Jul 2005
Lalit Mohan Sharma Vs RPSC and Others
Rajasthan High Court · (2005) 4 RLW 2725 : (2005) 4 WLC 354
High Courts29 Jul 2005Dismissed
Ravi Shanker Srivastava Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 1 RLW 116 : (2005) 4 WLC 635
Civil Services (Classification, Control and Appeal) Rules — Rule 10(1)
High Courts29 Jul 2005
Shanti Lal Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2006 Raj 60
Limitation Act, 1963 — Section 5Rajasthan Minor Mineral Concession Rules, 1986 — Rule 18(21), 43, 45, 71
High Courts29 Jul 2005Dismissed
Deva Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 ACC 617 : AIR 2006 Raj 180 : (2006) 1 WLC 406
Motor Vehicles Act, 1939 — Section 46, 47, 48, 48(1), 57Motor Vehicles Act, 1988 — Section 188, 217, 47, 57, 68(3)
High Courts29 Jul 2005
Shiv Construction Company Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 3 ARBLR 620 : (2005) 4 RLW 2670 : (2005) 4 WLC 367
High Courts28 Jul 2005Allowed
Amrit Kaur (Smt.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 108 FLR 731 : (2006) 1 RLW 173 : (2005) WLC 678
Constitution of India, 1950 — Article 14, 21
High Courts28 Jul 2005
Sajjan Devi Vs Mool Chand and Others
Rajasthan High Court · (2006) 3 ACC 233 : (2006) WLC 223
High Courts28 Jul 2005Dismissed
State of Rajasthan and Others Vs Labour Court and Others
Rajasthan High Court · (2005) 4 RLW 2856
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 25F
High Courts28 Jul 2005Allowed
Budhi Prakash Swarnkar Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 118
National Council for Teacher Education Act, 1993 — Section 17(4)
High Courts28 Jul 2005Dismissed
Navjeevan Builders Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2005 Raj 327 : (2005) 4 WLC 687
Constitution of India, 1950 — Article 226, 227General Clauses Act, 1897 — Section 6Rajasthan General Clauses Act, 1955 — Section 6
High Courts28 Jul 2005Allowed
Bhanwara Ram Vs State of Raj. and Others
Rajasthan High Court · (2005) 4 RLW 2640 : (2005) 4 WLC 219
Criminal Procedure Code, 1973 (CrPC) — Section 168Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts28 Jul 2005
Bhagwan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 1 RLW 790 : (2006) 2 WLC 70
High Courts27 Jul 2005Allowed
Nand Ram and Another Vs Babu @ Nawal Kishore and Others
Rajasthan High Court · (2005) 4 ACC 143 : (2005) 4 RLW 2866 : (2005) 4 WLC 403
Motor Vehicles Act, 1988 — Section 173