Land Acquisition (Amendment) Act, 1984 — Section 1(2), 11, 15ALand Acquisition Act, 1894 — Section 11, 15A, 17(4), 18, 4(1)Rajasthan Land Acquisition (Amendment) Act, 1987 — Section 2

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High Courts19 Jul 2005Dismissed

Assistant Engineer (The) and Another Vs The Judge, Labour Court and Others

Rajasthan High Court · (2005) 4 RLW 3087 : (2006) 1 WLC 16

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F

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High Courts19 Jul 2005Dismissed

Munshi Vs Tejvir

Rajasthan High Court · (2006) 1 CivCC 391 : (2005) 4 RLW 2367 : (2005) 4 WLC 682

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 151Constitution of India, 1950 — Article 227

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High Courts19 Jul 2005Allowed

Anoj and Others Vs State of Rajasthan

Rajasthan High Court · (2005) 07 RAJ CK 0019

Penal Code, 1860 (IPC) — Section 304B

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High Courts18 Jul 2005Allowed

Maharaj Himmat Singh and Another Vs Union of India (UOI) and Others

Rajasthan High Court · AIR 2006 Raj 94 : (2006) 1 WLC 278

Constitution of India, 1950 — Article 227Defence and Internal Security of India Act, 1971 — Section 23, 23(1), 23(2), 24Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963 — Section 7A, 9A

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High Courts18 Jul 2005Allowed

Mansukh Bhai Industries Ltd. Vs Shakti Agencies

Rajasthan High Court · (2006) 4 BC 51 : (2006) 133 CompCas 525 : (2005) 4 RLW 2356 : (2005) 4 WLC 220

Companies (Court) Rules, 1959 — Rule 96Companies Act, 1956 — Section 433, 439, 443, 483

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High Courts18 Jul 2005

Dinesh Kumar Vs State of Rajasthan

Rajasthan High Court · (2005) 4 RLW 2533 : (2005) 4 WLC 205

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304

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High Courts18 Jul 2005Dismissed

Gopa Ram Vs State of Raj. and Another

Rajasthan High Court · (2005) 4 RLW 2647 : (2005) 4 WLC 278

Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 14Rajasthan Civil Services (Police Subordinate Service) Rules, 1989 — Rule 37, 39

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High Courts18 Jul 2005Dismissed

Punjab National Bank Vs PNB Employees Union and Another

Rajasthan High Court · (2006) 1 LLJ 758 : (2005) 4 WLC 516

Constitution of India, 1950 — Article 227

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High Courts18 Jul 2005Dismissed

D.D. Shah and Brothers Vs Union of India (UOI) and Another

Rajasthan High Court · (2005) 197 CTR 1 : (2006) 283 ITR 486 : (2004) 3 WLC 425

Central Sales Tax Act, 1956 — Section 8(3)(1)(b)Finance Act, 1966 — Section 2(5)Finance Act, 1978 — Section 2(7)

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High Courts18 Jul 2005

Kanti Lal and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2005) 4 RLW 2823 : (2005) 4 WLC 408

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, 34, 80Contract Act, 1872 — Section 25(3)Foreign Jurisdiction (Extra Provincial Jurisdiction) Act, 1947 — Section 7

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High Courts15 Jul 2005Allowed

Rishi Deo and Others Vs State of Raj. and Others

Rajasthan High Court · (2005) 4 RLW 2652 : (2005) 4 WLC 276

Constitution of India, 1950 — Article 226

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High Courts15 Jul 2005Allowed

Nanchi and Others Vs Lala and Others

Rajasthan High Court · (2005) 4 RLW 2547 : (2005) 4 WLC 311

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 24, Order 43 Rule 1(U)

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