COURT ARCHIVE

Rajasthan High Court judgments, 2005

885 judgments · page 22 of 45

High Courts15 Jul 2005Allowed

R.C. Lal Agrawal Vs State of Rajasthan and Others

Rajasthan High Court · (2005) 3 RLW 2189

Constitution of India, 1950 — Article 136, 14, 21, 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(9), 18, 34Rajasthan Service Rules, 1951 — Rule 169, 169(1), 169(2), 169(3), 170

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High Courts15 Jul 2005Dismissed

Niroti and Another Vs Judge, Motor Accident Claims Tribunal and Another

Rajasthan High Court · (2006) 3 ACC 139 : (2006) 1 RLW 554 : (2006) 1 WLC 724

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High Courts15 Jul 2005Allowed

Kamal Kishore Joshi Vs State of Raj. and Others

Rajasthan High Court · (2005) 107 FLR 335 : (2005) 4 RLW 2642 : (2005) 4 WLC 397

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High Courts14 Jul 2005

National Insurance Co. Ltd. Vs Om Prakash and Others

Rajasthan High Court · (2006) 4 ACC 324

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High Courts14 Jul 2005Dismissed

Heera Lal Vs Rent Tribunal and Others

Rajasthan High Court · (2005) 4 RLW 2274 : (2005) 4 WLC 301

Constitution of India, 1950 — Article 227Rajasthan Rent Control Act, 2001 — Section 10, 10(3), 9

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High Courts14 Jul 2005Allowed

Sri Chand Vs Rajendra Kumar and Others

Rajasthan High Court · (2005) 4 RLW 2235 : (2005) 4 WLC 521

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High Courts14 Jul 2005Dismissed

Ankita Gupta and Others Vs Maharshi Dyanand Saraswati University and Others

Rajasthan High Court · (2005) 4 RLW 2684 : (2005) 4 WLC 433

Indian Medical Council Act, 1956 — Section 33

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High Courts14 Jul 2005Dismissed

Ganga Ram Vs Kamal Chand (deceased by L.Rs.) and Others

Rajasthan High Court · AIR 2006 Raj 17 : (2006) 2 RCR(Civil) 375

Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53A

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High Courts12 Jul 2005Allowed

Suraj Kanwar (Smt.) and Others Vs RSRTC and Others

Rajasthan High Court · (2005) 4 ACC 558 : (2005) 3 CivCC 808 : (2005) 4 RLW 2530 : (2005) 4 WLC 67

Penal Code, 1860 (IPC) — Section 304A

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High Courts12 Jul 2005Dismissed

Rajpal Sharma and Another Vs University of Rajasthan and Others

Rajasthan High Court · AIR 2005 Raj 313 : (2005) 4 RLW 2322 : (2005) 4 WLC 332

Constitution of India, 1950 — Article 226Rajasthan University Act, 1946 — Section 18Rajasthan University Act, 1949 — Section 18

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High Courts11 Jul 2005

Ugam Raj Vs Civil Judge (SD) and Others

Rajasthan High Court · (2006) 1 RLW 517

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Rent Control Act, 2001 — Section 1, 1(1), 1(3), 32, 32(3)

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High Courts11 Jul 2005

Laxmi Prem Nankani (Smt.) Vs Lakhwanti Devi @ Laxmi Devi and Others (Smt.)

Rajasthan High Court · (2005) 4 ACC 546 : (2005) 4 RLW 2697 : (2005) 4 WLC 189

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 13 Rule 2Motor Vehicles Act, 1988 — Section 140

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High Courts11 Jul 2005Allowed

Shree Cold Storage Vs Rajasthan State Agriculture Marketing Board and Others

Rajasthan High Court · (2005) 4 RLW 2663 : (2005) 4 WLC 192

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High Courts11 Jul 2005

Sardarmal and Others Vs R.S.R.T.C. and Another

Rajasthan High Court · (2005) 4 RLW 2221 : (2005) WLC 732

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High Courts11 Jul 2005Dismissed

Raju alias Rajendra and Another Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 4414

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Evidence Act, 1872 — Section 35Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20

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High Courts11 Jul 2005