High Courts27 Aug 2004
Suo Motu Vs Principal, Chief Conservator, Forest and Others
Rajasthan High Court · AIR 2005 Raj 30 : (2005) 1 RLW 242
Rajasthan Forest (Produce Transit) Rules, 1957 — Rule 2, 2Rajasthan Forest Act, 1953 — Section 2(4), 2(8)
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 12 of 35
High Courts26 Aug 2004Dismissed
Babu Puri and Others Vs Kalu and Others
Rajasthan High Court · AIR 2005 Raj 77 : (2005) 1 RLW 366 : (2004) 4 WLC 513
Limitation Act, 1963 — Article 136Specific Relief Act, 1963 — Section 34
High Courts26 Aug 2004Allowed
Dharmendra Kumbhat and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 08 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts25 Aug 2004Dismissed
Manoharlal and Party Vs Excise Commissioner
Rajasthan High Court · (2005) 2 RLW 826
Constitution of India, 1950 — Article 226Rajasthan Excise Act, 1950 — Section 30AA, 9A, 9A(1)
High Courts25 Aug 2004Allowed
State Bank of India and Others Vs Sampat Raj Mewara
Rajasthan High Court · (2005) 104 FLR 134 : (2005) 2 LLJ 44 : (2005) 1 RLW 360 : (2004) 4 WLC 382
Constitution of India, 1950 — Article 14
High Courts25 Aug 2004Allowed
Pushi and Others (Smt.) Vs Kulwant Singh and Others
Rajasthan High Court · (2005) 3 RLW 1803 : (2005) 3 WLC 170
High Courts24 Aug 2004Dismissed
Nishar Mohammed Vs Abdul Rashid
Rajasthan High Court · (2004) 4 RLW 2684
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts23 Aug 2004Allowed
Ladu Devi and Others Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 543 : (2005) 2 RCR(Criminal) 948 : (2005) 1 RLW 292 : (2004) 4 WLC 526
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Aug 2004Dismissed
LRs of Pukhraj Vs Shyamlal @ Radhey Shyam and Others
Rajasthan High Court · (2005) 2 RCR(Civil) 202 : (2005) 1 RLW 335 : (2004) 4 WLC 786
Partition Act, 1893 — Section 2, 3
High Courts23 Aug 2004
Bhagirath and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 322 : (2004) 4 WLC 450
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
High Courts23 Aug 2004Dismissed
Assistant Commercial Taxes Officer Vs Rishab Special Yarns Limited
Rajasthan High Court · (2007) 11 VST 32
Rajasthan Sales Tax Act, 1994 — Section 78(2)
High Courts20 Aug 2004
Subadi and Others Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 447 : (2004) 4 WLC 602
Criminal Procedure Code, 1973 (CrPC) — Section 242
High Courts19 Aug 2004Dismissed
Shyam Sunder Vs Narbada Devi and Another
Rajasthan High Court · (2005) 1 RLW 257 : (2004) 4 WLC 544
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
High Courts18 Aug 2004
National Insurance Co. Ltd. Vs Jetha Ram and Others
Rajasthan High Court · (2006) 4 ACC 292
High Courts16 Aug 2004
Amina Begum Vs Mohd. Ramzan and Another
Rajasthan High Court · AIR 2005 Raj 41 : (2005) 1 CTLJ 509 : (2005) 1 RLW 253 : (2005) 1 WLC 360
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts13 Aug 2004
Gajanand Verma Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 1 RLW 666 : (2004) 4 WLC 654
Constitution of India, 1950 — Article 226, 51A
High Courts13 Aug 2004
Bhagwati Vs Smt. Sunder Bai
Rajasthan High Court · (2005) CriLJ 1148
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts12 Aug 2004
Air Conditioning Corporation Ltd. Vs Rajasthan Agriculture University
Rajasthan High Court · AIR 2005 Raj 44 : (2005) 1 ARBLR 309
Arbitration and Conciliation Act, 1996 — Section 17Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Aug 2004Allowed
Hafed Ginning and Cotton Seed Processing Complex Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 146 STC 217
Rajasthan Sales Tax Rules, 1995 — Rule 15
High Courts12 Aug 2004
Ranveer Singh and Others Vs Regional Transport Authority
Rajasthan High Court · (2005) 1 ACC 423 : (2004) 4 WLC 607
Motor Vehicles Act, 1988 — Section 66, 71, 74, 80, 88