High Courts14 Sept 2004Dismissed
Vikram Singh Chauhan Vs The Marwar Gramin Bank
Rajasthan High Court · (2005) 1 RLW 208 : (2004) 4 WLC 720
Constitution of India, 1950 — Article 14, 16, 226
COURT ARCHIVE
Rajasthan High Court judgments, 2004
684 judgments · page 10 of 35
High Courts14 Sept 2004Allowed
Johoor Ahmed (D) by L.Rs. Vs Laloo (D) by L.R.
Rajasthan High Court · AIR 2005 Raj 90 : (2005) 2 RCR(Civil) 302 : (2005) 1 WLC 425
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6A(1), Order 20 Rule 6A(2), Order 20 Rule 7, Order 22 Rule 6, Order 26 Rule 6
High Courts14 Sept 2004
Satish Kumar Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RCR(Criminal) 112 : (2005) 2 RLW 1133 : (2005) 2 WLC 638
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 313Evidence Act, 1872 — Section 105, 3, 32Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts14 Sept 2004Dismissed
Madhuban Chemicals and Fertilizers Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (2006) 157 TAXMAN 374
Income Tax Act, 1961 — Section 139
High Courts14 Sept 2004
Paras Ram Vs The State of Rajasthan
Rajasthan High Court · (2004) 09 RAJ CK 0016
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 436
High Courts14 Sept 2004Allowed
Smt. Bhagwani Giri Vs Union of India (UOI)
Rajasthan High Court · (2005) 1 ACC 137 : (2006) ACJ 1697 : AIR 2005 Raj 54 : (2005) 2 RCR(Civil) 621 : (2005) 2 RLW 886 : (2004) 4 WLC 573
Railways Act, 1989 — Section 124
High Courts14 Sept 2004Dismissed
Sanatan Goswami Vs State of Rajasthan and Others
Rajasthan High Court · (2005) CriLJ 1076 : (2005) 1 RCR(Criminal) 893 : (2005) 1 RLW 66 : (2004) 4 WLC 561
Rajasthan Prisons (Shortening of Sentences) Rules, 1958 — Rule 12, 8, 9
High Courts13 Sept 2004Dismissed
Kedar Nath (Dr.) through his Lrs. Vs Smt. Dhapu Kanwar through her Lrs.
Rajasthan High Court · (2005) 2 RLW 790 : (2005) 1 WLC 300
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts13 Sept 2004Dismissed
Chaitanya Swaroop Vs Rajeev Kumar Jain and Others
Rajasthan High Court · AIR 2005 Raj 62 : (2005) 2 RLW 868
Constitution of India, 1950 — Article 227
High Courts10 Sept 2004
Mahaveer Kumar Jain Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 191 CTR 303 : (2005) 277 ITR 166
Constitution of India, 1950 — Article 245, 245(2), 371FIncome Tax Act, 1961 — Section 1(2), 37, 4, 5, 5(1)
High Courts10 Sept 2004Dismissed
Alcobex Metals Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 191 ELT 99 : (2005) 1 RLW 264 : (2005) 1 WLC 110
Central Excises and Salt Act, 1944 — Section 4Finance Act, 1982 — Section 50
High Courts10 Sept 2004Allowed
Sobhagyavati and Others Vs Som Nath and Others
Rajasthan High Court · (2004) 09 RAJ CK 0014
High Courts10 Sept 2004Allowed
Arnavaz (Anu) (Mrs.) and Others Vs Alcobex Metals Ltd. and Another
Rajasthan High Court · (2005) CriLJ 610 : (2005) 1 RLW 43 : (2005) 1 WLC 239
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts09 Sept 2004
Pile Foundation Construction Co. Vs Rajasthan State Bridge Construction Corporation Ltd.
Rajasthan High Court · (2005) 3 RLW 2121 : (2005) 3 WLC 230
High Courts09 Sept 2004Allowed
Mukesh Kumar Vs Bhopal Singh
Rajasthan High Court · (2005) 3 BC 243 : (2005) 1 CivCC 549 : (2005) 1 RLW 47 : (2005) 1 WLC 251
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(4), Order 37 Rule 4, Order 9 Rule 13
High Courts09 Sept 2004Dismissed
Munnir Mohammad Vs Noor Mohammad and Others
Rajasthan High Court · AIR 2005 Raj 48 : (2005) 2 RLW 953 : (2005) 1 WLC 285
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 100, 11Limitation Act, 1963 — Section 3(1)
High Courts09 Sept 2004Allowed
Bundu Khan and Another Vs State of Rajasthan
Rajasthan High Court · (2005) 2 RLW 858 : (2004) 4 WLC 574
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 34
High Courts09 Sept 2004Dismissed
Mohan Devi @ Mohini Devi (Smt.) Vs LRS of Himmat Lal Menaria
Rajasthan High Court · (2005) 1 CivCC 431 : (2005) 1 RLW 270 : (2005) 1 WLC 228
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4, Order 22 Rule 9, Order 7 Rule 11Limitation Act, 1963 — Section 14, 5
High Courts08 Sept 2004Dismissed
Nirmala Rani Sanand (Smt.) Vs Lalchand @ L.C. Soni
Rajasthan High Court · (2005) 1 RLW 230 : (2005) 1 WLC 282
Civil Procedure Code, 1908 (CPC) — Section 21(2)Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(4)
High Courts08 Sept 2004Dismissed
Ratan Singh Rajpurohit Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 216 : (2005) 1 WLC 171