CourtKutchehry.com

COURT ARCHIVE

Rajasthan High Court judgments, 2004

684 judgments · page 11 of 35

High Courts08 Sept 2004Dismissed

Ami Chand Sharma Vs Sushil Kumar

Rajasthan High Court · (2005) 1 RLW 191 : (2005) 1 WLC 64

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, Order 41 Rule 25, 103Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 14, 14(2)
Read judgment
High Courts06 Sept 2004Dismissed

Ganpat Singh Vs Chand Mal and Another

Rajasthan High Court · (2005) 2 RCR(Civil) 621 : (2005) 2 RLW 890 : (2004) 4 WLC 659

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 20, 20(2)
Read judgment
High Courts06 Sept 2004Allowed

Hanuman Vs State of Rajasthan

Rajasthan High Court · (2005) 2 RLW 855 : (2004) 4 WLC 596

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 202, 302, 506
Read judgment
High Courts03 Sept 2004

Laxmi Steel Industries Vs State and Another

Rajasthan High Court · (2005) 1 ALD(Cri) 42 : (2005) 4 BC 125 : (2005) 2 RCR(Criminal) 310 : (2005) 1 RLW 654 : (2005) 1 WLC 658

Criminal Procedure Code, 1973 (CrPC) — Section 256Negotiable Instruments Act, 1881 (NI) — Section 138
Read judgment
High Courts02 Sept 2004Allowed

Kishna Vs State of Raj. and Others

Rajasthan High Court · (2005) 105 FLR 616 : (2006) 2 RCR(Criminal) 805 : (2005) 2 RLW 960 : (2006) 2 RLW 898

Prisons Act, 1894 — Section 59Rajasthan Prisoners Open Air Camp Rules, 1972 — Rule 3, 7, 8, 9
Read judgment
High Courts02 Sept 2004

Madan Singh Vs State of Rajasthan

Rajasthan High Court · (2005) 2 RLW 902 : (2005) 1 WLC 71

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2, 20, 6Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 62(2)Penal Code, 1860 (IPC) — Section 302, 307, 324, 34, 458
Read judgment
High Courts31 Aug 2004Allowed

Smt. Manjulata Vs Sidhkaran

Rajasthan High Court · AIR 2005 Raj 32 : (2005) 1 CivCC 7 : (2005) 1 RCR(Civil) 794 : (2005) 1 RLW 276 : (2004) 4 WLC 440

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
Read judgment
High Courts27 Aug 2004Allowed

Gauttam Vs State of Rajasthan

Rajasthan High Court · (2005) CriLJ 981 : (2005) 1 WLC 521

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 344, 366, 376, 384
Read judgment
High Courts27 Aug 2004Dismissed

Mohinuddin Vs Smt. Sushila

Rajasthan High Court · (2005) 1 RLW 410 : (2005) 1 WLC 382

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(2)
Read judgment