High Courts16 Oct 2000Dismissed
Kishan Lal Vs Smt. Bhagwati Devi and Others
Rajasthan High Court · (2000) 4 RLW 420 : (2001) 1 WLC 685 : (2001) 1 WLN 119
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 8 of 39
High Courts16 Oct 2000Dismissed
Sheopat Ram Vs Dana Ram and Others
Rajasthan High Court · (2000) 4 RLW 570 : (2001) 1 WLC 655 : (2001) 1 WLN 155
Rajasthan Tenancy Act, 1955 — Section 183B
High Courts13 Oct 2000Allowed
Pukh Raj Singhvi Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 572 : (2001) 4 WLC 173 : (2001) 1 WLN 33
Constitution of India, 1950 — Article 14, 16, 19, 21, 226
High Courts12 Oct 2000Allowed
Shivia and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 580 : (2001) 1 WLC 671 : (2001) 1 WLN 147
Limitation Act, 1963 — Section 5
High Courts12 Oct 2000Allowed
Veerpal Singh Vs The Dist. Superintendent of Police and Others
Rajasthan High Court · (2000) 4 RLW 596 : (2001) 1 WLC 485 : (2001) 1 WLN 146
Penal Code, 1860 (IPC) — Section 147, 148, 149, 380, 488Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts12 Oct 2000Dismissed
A.C.T.O. Vs R.K. Constructions and Suppliers
Rajasthan High Court · (2001) 124 STC 701
Rajasthan Sales Tax Act, 1994 — Section 2(38), 2(45)
High Courts12 Oct 2000
Smt. Govind Kanwar Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 335 : (2001) 1 WLC 64 : (2001) 2 WLN 71
Constitution of India, 1950 — Article 19(1), 226, 227, 300Land Acquisition Act, 1894 — Section 4Limitation (Amendment) Act, 1972 — Section 17, 5, 6
High Courts12 Oct 2000Dismissed
Secretary, Department of Canteen Management Vs Krishna Kumar Saxena
Rajasthan High Court · (2001) 91 FLR 352 : (2001) 1 LLJ 896 : (2001) 1 WLC 169
Industrial Disputes Act, 1947 — Section 17BRajasthan High Court Ordinance, 1949 — Section 18
High Courts12 Oct 2000
Mahendra Singh Meena Vs Central Administrative Tribunal and Others
Rajasthan High Court · (2001) 1 RLW 271 : (2001) 1 WLC 71 : (2001) 1 WLN 283
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6
High Courts11 Oct 2000
Naval Kishore Vs Bhourilal and Others
Rajasthan High Court · (2000) 10 RAJ CK 0044
High Courts11 Oct 2000
R.K. Das Gupta Vs State of Rajasthan and others
Rajasthan High Court · AIR 2001 Raj 74 : (2001) 1 WLC 227 : (2001) 1 WLN 400
High Courts11 Oct 2000Dismissed
The State of Rajasthan Vs Gita Rani
Rajasthan High Court · (2000) 4 RLW 651 : (2007) 3 WLN 464
Stamp Act, 1899 — Section 47
High Courts11 Oct 2000
Dharamveer Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 89 FLR 994 : (2001) 2 LLJ 1168 : (2001) 2 RLW 1162 : (2001) 4 WLC 113 : (2001) 2 WLN 59
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25Limitation Act, 1963 — Section 5
High Courts11 Oct 2000
Ramdayal through L/Rs. Vs Nathulal and Others
Rajasthan High Court · (2001) 2 RLW 832 : (2001) 1 WLC 651 : (2001) 1 WLN 699
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 5, 2(11)
High Courts11 Oct 2000
R.K. Das Gupta Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 74 : (2000) 4 RLW 410 : (2001) 1 WLC 227 : (2001) 1 WLN 400
Constitution of India, 1950 — Article 226
High Courts10 Oct 2000Dismissed
Municipal Corporation Vs Ram Chandra Shringi
Rajasthan High Court · (2001) 89 FLR 32 : (2001) 1 LLJ 1162 : (2001) 1 WLC 60
Industrial Disputes Act, 1947 — Section 25F
High Courts10 Oct 2000Allowed
Rathindra Goswami Vs The Union of India (UOI) and Another
Rajasthan High Court · (2000) 4 RLW 553 : (2001) 4 WLC 405 : (2001) 1 WLN 458
High Courts10 Oct 2000Dismissed
State of Rajasthan and Others Vs Bherulal and Others
Rajasthan High Court · AIR 2001 Raj 42 : (2000) 4 RLW 407 : (2001) 1 WLC 207 : (2001) 1 WLN 532
Rajasthan Stamp Rules, 2004 — Rule 73, 73(1)Stamp Act, 1899 — Section 75
High Courts10 Oct 2000Dismissed
Moola Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 88 FLR 529 : (2001) 1 LLJ 1017 : (2000) 4 RLW 594 : (2001) 1 WLC 335 : (2001) 1 WLN 176
Constitution of India, 1950 — Article 227