High Courts25 Oct 2000Dismissed
Dr. Jagdish Jugtawat Vs Smt. Manjulata and Others
Rajasthan High Court · (2001) 1 DMC 605 : (2000) 4 RLW 662 : (2001) 1 WLN 499
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(2)
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 7 of 39
High Courts25 Oct 2000
Shree Narain Dhanuka Vs Jaidev Prasad Indoria and Others
Rajasthan High Court · (2001) 2 RLW 1075 : (2001) 3 WLN 275
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2(2), Order 6 Rule 4, Order 7 Rule 11, Order 7 Rule 16Conduct of Elections Rules, 1961 — Rule 53(1), 56B, 63(2)Representation of the People Act, 1951 — Section 100(1), 117, 81(1), 81(3), 82
High Courts25 Oct 2000Dismissed
National Insurance Co. Ltd. Vs Bhoj Raj and Others
Rajasthan High Court · (2002) ACJ 1473 : (2001) 1 WLN 295
High Courts24 Oct 2000Dismissed
Rajasthan Financial Corporation Vs Pukhraj Jain and Others
Rajasthan High Court · AIR 2001 Raj 71 : (2000) 4 RLW 565 : (2001) 1 WLC 308 : (2001) 1 WLN 529
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2, Order 20 Rule 1, Order 9 Rule 7
High Courts24 Oct 2000
The Commercial Taxes Officer, Anti Evasion, Sriganganagar Vs Rajasthan Taxation Tribunal, Jodhpur (since abolished) and Another
Rajasthan High Court · (2001) 1 RLW 572 : (2001) 1 WLC 293 : (2001) 1 WLN 652
High Courts24 Oct 2000
Harinarain and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 3 RLW 1844
Criminal Procedure Code, 1973 (CrPC) — Section 482, 97, 98Guardians and Wards Act, 1890 — Section 12, 25, 7
High Courts24 Oct 2000Dismissed
M/s Vishal Exim Pvt. Ltd. and another Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 3 RLW 1522 : (2001) 4 WLC 316 : (2001) 2 WLN 432
Rajasthan Lands and Buildings Tax Act, 1964 — Section 2(10), 3
High Courts23 Oct 2000Dismissed
Bhura Ram Vs S.D.O. Telephone and Telegraphs and Others
Rajasthan High Court · (2001) 88 FLR 38 : (2001) 3 LLJ 267 : (2000) 4 RLW 592 : (2001) 1 WLC 575 : (2001) 1 WLN 535
Constitution of India, 1950 — Article 226
High Courts20 Oct 2000Dismissed
Badri Prasad Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 589 : (2001) 1 WLC 544 : (2001) 1 WLN 185
High Courts20 Oct 2000
Smt. Sita Devi and Others Vs Nitin Gupta and Another
Rajasthan High Court · (2001) 2 RLW 926 : (2001) 1 WLN 705
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115
High Courts20 Oct 2000
Commissioner of Income Tax Vs Ashutosh Pitty
Rajasthan High Court · (2001) 169 CTR 552 : (2001) 250 ITR 450 : (2002) 120 TAXMAN 269
Income Tax Act, 1961 — Section 143(1), 256(2), 263
High Courts20 Oct 2000
Bagh Singh Rao Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 585 : (2001) 1 WLC 663 : (2001) 1 WLN 157
Constitution of India, 1950 — Article 226, 311
High Courts20 Oct 2000Allowed
Suman Kumari Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 117 : (2000) 4 RLW 619 : (2001) 1 WLC 648 : (2001) 1 WLN 288
Constitution of India, 1950 — Article 226
High Courts19 Oct 2000
Deep Chand and Another Vs Khatun and Others
Rajasthan High Court · (2001) 1 WLN 298
High Courts19 Oct 2000Dismissed
Rajasthan State Road Transport Corporation Vs Dhan Singh and Another
Rajasthan High Court · (2001) 1 ACC 555 : (2001) 3 RLW 1655 : (2001) 4 WLC 194 : (2001) 1 WLN 703
High Courts18 Oct 2000Dismissed
Arjun Singh and Others Vs Labour Court and Others
Rajasthan High Court · (2000) 4 RLW 481 : (2001) 4 WLC 408 : (2001) 1 WLN 130
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25F
High Courts17 Oct 2000Dismissed
Jagdish Singh Vs State
Rajasthan High Court · (2001) 3 RLW 1890 : (2000) 4 WLC 605 : (2000) WLC 359
Criminal Procedure Code, 1973 (CrPC) — Section 313, 375, 377, 378, 386Explosive Substances Act, 1908 — Section 5Explosives Act, 1884 — Section 9
High Courts16 Oct 2000Allowed
Premlata Gaur Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 608 : (2001) 1 WLC 287 : (2007) 3 WLN 139
High Courts16 Oct 2000Allowed
Narottam Kela Vs State of Rajasthan and Others
Rajasthan High Court · (2002) 4 LLJ 657 : (2000) 4 RLW 604 : (2001) 1 WLC 667 : (2001) 1 WLN 153
Industrial Disputes Act, 1947 — Section 10, 2, 4(1)
High Courts16 Oct 2000Dismissed
Jaya Bhaduri Vs State of Rajasthan and Another
Rajasthan High Court · (2001) 3 RLW 1594 : (2001) 4 WLC 559 : (2001) 2 WLN 364
Constitution of India, 1950 — Article 14, 16Rajasthan Compassionate Appointment of Dependants of Deceased Government Servant Rules, 1996 — Rule 10(3), 2, 5