High Courts20 Sept 2000Allowed
Hindustan Petroleum Corporation Ltd. Vs Durga Prasad Sharma
Rajasthan High Court · (2000) 4 RLW 220 : (2001) 4 WLC 308 : (2007) 2 WLN 156
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 10 of 39
High Courts20 Sept 2000Allowed
Shashi Bala Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 LLJ 67 : (2001) 1 RLW 211 : (2000) WLC 720 : (2001) 2 WLN 145
Constitution of India, 1950 — Article 16Hindu Marriage Act, 1955 — Section 11, 5
High Courts20 Sept 2000Dismissed
Roshan Aara (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 LLJ 76 : (2000) 3 RLW 1751 : (2001) 1 WLC 349 : (2001) 1 WLN 456
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 2
High Courts19 Sept 2000
Rajasthan State Road Transport Corporation Vs Ashok Mishra and Others
Rajasthan High Court · (2001) 1 ACC 45 : (2001) ACJ 158 : (2001) WLC 64
High Courts19 Sept 2000Allowed
Bank of Baroda Vs Satyendrapal and Others
Rajasthan High Court · AIR 2001 Raj 23 : (2000) 4 RLW 224 : (2000) 4 WLC 572 : (2001) 1 WLN 433
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Partnership Act, 1932 — Section 49
High Courts19 Sept 2000Dismissed
Commissioner of Income Tax Vs Govind Kumar
Rajasthan High Court · (2002) 172 CTR 411 : (2002) 253 ITR 103 : (2000) 3 RLW 1745 : (2001) 119 TAXMAN 110 : (2000) 4 WLC 209 : (2001) 3 WLN 653
Income Tax Act, 1961 — Section 269SS, 269T
High Courts19 Sept 2000Allowed
Kundan Singh Vs The State of Rajasthan
Rajasthan High Court · (2001) 1 WLN 135
Arms Act, 1959 — Section 27Army Act, 1950 — Section 125, 126Border Security Force Act, 1968 — Section 125, 141, 2, 46, 47
High Courts18 Sept 2000
Narendra Kumar Vs Smt. Brahma Devi through her LRs.
Rajasthan High Court · (2001) 1 CivCC 302 : (2001) 3 RCR(Civil) 85 : (2001) 2 RLW 830 : (2001) 1 WLN 251
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 5, Order 16 Rule 7
High Courts17 Sept 2000Allowed
Mahendra Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 4 WLC 277 : (2007) 3 WLN 54
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts15 Sept 2000
Vijay Shanti Edu. Trust Vs State of Rajasthan and Another
Rajasthan High Court · (2000) 4 RLW 431 : (2001) 4 WLC 345 : (2001) 1 WLN 191
Constitution of India, 1950 — Article 143, 19, 25, 26, 27Hindu Marriage Act, 1955 — Section 2Succession Act, 1925 — Section 218
High Courts14 Sept 2000Dismissed
O.P. Gupta Vs Union of India and Others
Rajasthan High Court · (2001) 89 FLR 127 : (2001) 1 LLJ 831 : (2001) 1 RLW 169 : (2000) 3 WLC 765 : (2001) 1 WLN 418
Constitution of India, 1950 — Article 226, 228, 329
High Courts14 Sept 2000Allowed
Vishnu Prasad Vs State of Rajasthan
Rajasthan High Court · (2000) 72 ECC 737 : (2000) 4 RLW 213 : (2001) WLC 38 : (2001) 1 WLN 552
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 37, 42, 50, 8
High Courts14 Sept 2000Dismissed
New India Assurance Co. Ltd. Vs Shikha Bhaumik and Others
Rajasthan High Court · (2002) ACJ 1605 : (2000) 4 RLW 558 : (2001) 4 WLC 437 : (2001) 1 WLN 469
Motor Vehicles Act, 1988 — Section 149
High Courts13 Sept 2000Dismissed
The State of Rajasthan Vs Mahesha and Others
Rajasthan High Court · (2000) 4 RLW 415 : (2001) 1 WLC 432 : (2001) 1 WLN 527
Constitution of India, 1950 — Article 142, 226, 227
High Courts13 Sept 2000Allowed
Smt. Roop Raj Laxmi Vs The Sub-Divisional Officer and Others
Rajasthan High Court · (2000) 4 RLW 181 : (2001) 4 WLC 533 : (2007) 3 WLN 469
Hindu Succession Act, 1956 — Section 4
High Courts13 Sept 2000Allowed
Bhika Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 89 FLR 300 : (2001) 1 LLJ 1014 : (2000) 4 RLW 404 : (2001) 1 WLC 163 : (2001) 1 WLN 380
Industrial Disputes Act, 1947 — Section 10
High Courts13 Sept 2000
State of Rajasthan and Others Vs Hari Ram and Others
Rajasthan High Court · (2001) 1 RLW 406 : (2001) 1 WLC 124 : (2001) 1 WLN 446
Constitution of India, 1950 — Article 14, 16, 226, 227
High Courts13 Sept 2000Allowed
Bhanwarlal Paliwal Vs State and Others
Rajasthan High Court · (2001) 1 WLN 452
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts13 Sept 2000Dismissed
Dullar Enterprises Pvt. Ltd. Vs Bhagwan and Another etc.
Rajasthan High Court · AIR 2001 Raj 44 : (2000) 4 RLW 177 : (2001) 4 WLC 599
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2(2)
High Courts13 Sept 2000
Bansiwala Iron and Steel Rolling Mills Vs Union of India and Others
Rajasthan High Court · (2001) 1 RLW 142 : (2000) 3 WLC 750 : (2001) 1 WLN 416
Central Excises and Salt Act, 1944 — Section 35