High Courts06 Sept 2000
Tehsildar, Girva Vs Bhagwan and others
Rajasthan High Court · (2001) 1 RLW 600 : (2001) 4 WLC 387 : (2002) 1 WLN 168
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 12 of 39
High Courts06 Sept 2000
Om Prakash Purohit Vs Union of India and Others
Rajasthan High Court · (2001) 1 RLW 549 : (2001) 1 WLC 462 : (2001) 1 WLN 178
Central Public Works Department Manual — Section 8Civil Procedure Code, 1908 (CPC) — Order 47 Rule 5Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2000
Satish Kumar and Others etc. (In Jail) Vs State of Rajasthan
Rajasthan High Court · (2001) CriLJ 4860 : (2000) 4 RLW 366 : (2001) 1 WLC 299 : (2001) 1 WLN 253
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Penal Code, 1860 (IPC) — Section 120
High Courts05 Sept 2000Dismissed
Dharam Chand Maloo Vs Board of Revenue and Others
Rajasthan High Court · (2000) 4 RLW 361 : (2001) 1 WLC 270 : (2001) 1 WLN 355
NATIONAL HIGHWAYS ACT, 1956 — Section 3
High Courts05 Sept 2000
Dipendra Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 377 : (2000) 3 WLC 754
High Courts05 Sept 2000Partly Allowed
State of Rajasthan Vs Moti and Others
Rajasthan High Court · (2000) CriLJ 4817 : (2001) 3 RLW 1850 : (2001) 3 RLW 1850 : (2001) 1 WLC 230 : (2001) 4 WLN 533
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 464, 465Penal Code, 1860 (IPC) — Section 147, 148, 149, 174, 302
High Courts05 Sept 2000Dismissed
Mushtaq Shah Vs State of Rajasthan
Rajasthan High Court · (2000) 4 RLW 536 : (2001) 4 WLC 592 : (2001) 1 WLN 262
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
High Courts05 Sept 2000Dismissed
Udit Gopal Beri and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 147 : (2001) 4 WLC 458
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 115, 40, 57Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agriculture Land for Residential and Commercial Purposes in Urban Areas) Rules, 1981 — Rule 1
High Courts05 Sept 2000Dismissed
Mool Chand Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 363 : (2000) 1 WLC 657 : (2001) 1 WLN 353
Constitution of India, 1950 — Article 14, 16, 19, 31, 311
High Courts04 Sept 2000
Deepa and Others Vs Kaluram and Others
Rajasthan High Court · (2000) 09 RAJ CK 0072
High Courts04 Sept 2000Allowed
Kaluram Madangopal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 338 : (2000) 4 WLC 55 : (2001) 1 WLN 347
Constitution of India, 1950 — Article 14, 19, 304
High Courts01 Sept 2000Dismissed
Rajasthan Vikas Sansthan Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2001 Raj 25
Indian Nursing Council Act, 1947 — Section 10, 11
High Courts01 Sept 2000Dismissed
Mani Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 344 : (2001) 1 WLC 311 : (2001) 1 WLN 344
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts29 Aug 2000Dismissed
Punjab Travels Co. Vs Union of India and Co.
Rajasthan High Court · (2001) 3 RLW 1345 : (2000) 3 WLC 755 : (2001) 1 WLN 707
Motor Vehicles Act, 1988 — Section 73, 74, 80, 81, 82Rajasthan Motor Vehicles Taxation Act, 1951 — Section 3, 4, 4(1)
High Courts28 Aug 2000Dismissed
State of Rajasthan and Others Vs Judge, Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2001) 88 FLR 223 : (2002) 4 LLJ 688 : (2000) 4 RLW 535 : (2000) 4 WLC 634 : (2001) 1 WLN 310
Constitution of India, 1950 — Article 227
High Courts27 Aug 2000
Gurjant Singh Vs Krishan Chander and Others
Rajasthan High Court · AIR 2001 Raj 211 : (2000) 4 WLC 266 : (2000) 2 WLN 570
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 8 Rule 9Representation of the People Act, 1951 — Section 81(3)
High Courts25 Aug 2000Dismissed
Mohd. Hussain Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 533 : (2000) 4 WLC 604 : (2001) 1 WLN 308
Constitution of India, 1950 — Article 226, 227
High Courts25 Aug 2000
Bhera Ram and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 562 : (2001) 4 WLC 455 : (2001) 1 WLN 30
Limitation Act, 1963 — Section 5
High Courts25 Aug 2000Dismissed
State of Rajasthan Vs Heera Singh Contractor and Another
Rajasthan High Court · AIR 2001 Raj 47 : (2000) 4 RLW 268 : (2001) 1 WLC 99
Arbitration Act, 1940 — Section 17
High Courts25 Aug 2000
M/s. B.S.L. Ltd., Bhilwara Vs State of Rajasthan
Rajasthan High Court · (2001) 2 RLW 857
Constitution of India, 1950 — Article 21Rajasthan Civil Services (Service Matters Appellate Tribunal) Act, 1976 — Section 23, 24, 25, 30, 34Rajasthan Sales Tax Act, 1954 — Section 12