High Courts04 Jul 2000Allowed
Saremal Vs Board of Revenue and Others
Rajasthan High Court · AIR 2000 Raj 431 : (2001) 1 RLW 89
Stamp Act, 1899 — Section 47
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 21 of 39
High Courts04 Jul 2000
State of Rajasthan and Another Vs Vinod Kumar and Others
Rajasthan High Court · (2001) 1 RLW 320 : (2000) 3 WLC 340 : (2000) 3 WLN 606
Central Engineering Service Class I Recruitment Rules(Amendment), 1954 — Rule 16, 17Central Engineering Service Class I Recruitment Rules, 1949 — Rule 154, 4(2)Constitution of India, 1950 — Article 16, 309
High Courts04 Jul 2000
Dalu @ Dalulal Vs State
Rajasthan High Court · (2001) 1 RLW 487
Penal Code, 1860 (IPC) — Section 302, 304, 313, 34, 452
High Courts04 Jul 2000
COMMISSIONER OF INCOME TAX Vs RAMESH CHAND MODI
Rajasthan High Court · (2000) 163 CTR 424
Income Tax Act, 1961 — Section 158BC, 254
High Courts04 Jul 2000
Saremal Vs Board of Revenue Ajmer and Others
Rajasthan High Court · (2000) 4 WLC 637 : (2000) 3 WLN 508
Stamp Act, 1899 — Section 47
High Courts04 Jul 2000
Commissioner of Income Tax Vs Ramesh Chand Modi
Rajasthan High Court · (2001) 249 ITR 323 : (2000) 3 WLN 672
Income Tax Act, 1961 — Section 158BC, 254, 254(2), 260A
High Courts03 Jul 2000
Emmanuel Public School Society Vs Regional Provident Fund Commissioner
Rajasthan High Court · (2000) 86 FLR 914 : (2000) 2 RLW 1237 : (2000) 2 WLC 758 : (2001) 1 WLN 659
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2
High Courts03 Jul 2000Dismissed
Smt. Kulshree Vs Rajasthan Small Industries Corporation Ltd. and Another
Rajasthan High Court · (2000) 4 RLW 526 : (2000) 3 WLC 734 : (2001) 1 WLN 473
High Courts03 Jul 2000Dismissed
Jagdish Prasad Vs Union of India and others
Rajasthan High Court · (2001) 1 LLJ 1057 : (2001) 1 RLW 486 : (2001) 1 RLW 486
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10
High Courts03 Jul 2000
Satya Narain @ Satpal Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 64 : (2000) 4 WLC 24 : (2000) 3 WLN 492
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 307
High Courts03 Jul 2000
Manohar Singh Vs Sub. Registrar Mandal garh, Distt. Bhilwara
Rajasthan High Court · (2001) 1 RLW 187 : (2000) 4 WLC 614 : (2000) 3 WLN 95
Constitution of India, 1950 — Article 226
High Courts03 Jul 2000
Mangal Singh Moti Singh and Party Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 60 : (2000) 4 WLC 707 : (2000) 3 WLN 230
Constitution of India, 1950 — Article 226
High Courts03 Jul 2000
INCOME TAX OFFICER Vs PRITVI RAJ SINGH
Rajasthan High Court · (2001) 164 CTR 158
Income Tax Act, 1961 — Section 139, 260A, 271, 273, 45
High Courts03 Jul 2000
Income Tax Officer Vs Prithvi Raj Singh
Rajasthan High Court · (2000) 164 CTR 158 : (2001) 251 ITR 106 : (2001) 115 TAXMAN 1
Income Tax Act, 1961 — Section 139(1), 260A, 271(1), 273, 45
High Courts03 Jul 2000Dismissed
R.S.R.T.C. Vs Ghanshyam Singh and Another
Rajasthan High Court · (2002) 4 LLJ 685 : (2001) 1 WLC 199
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts28 Jun 2000
CHARANJILAL TAK SHYAM PARWANI and PARTY Vs UNION OF INDIA and Others
Rajasthan High Court · (2001) 170 CTR 346
High Courts27 Jun 2000
Arvind Kumar Gupta Vs State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 226
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173, 438
High Courts26 Jun 2000Dismissed
Akhtar Khan Vs State of Rajasthan
Rajasthan High Court · (2000) 2 DMC 426 : (2000) 3 WLC 264 : (2000) 2 WLN 550
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts16 Jun 2000Dismissed
Sanjay Bhatla Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 RLW 1588 : (2000) 3 WLN 227
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 408, 420
High Courts11 Jun 2000
Balkishan Bansal Vs Chandra Prakash
Rajasthan High Court · (2001) 1 RLW 396 : (2000) 3 WLC 315 : (2001) 2 WLN 576
Civil Procedure Code, 1908 (CPC) — Section 152