High Courts11 Jul 2000Dismissed
Idan Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 363
Rajasthan Land Reforms Act, 1956 — Section 82Rajasthan Tenancy Act, 1955 — Section 46
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 20 of 39
High Courts11 Jul 2000Dismissed
Chander Kaur and Others Vs Board of Revenue and Others
Rajasthan High Court · (2000) 3 RLW 1898 : (2000) 3 WLC 746 : (2000) 3 WLN 137
Transfer of Property Act, 1882 — Section 5
High Courts10 Jul 2000
M/s. Abu Synthetics Pvt. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 143
High Courts10 Jul 2000
Mohanlal Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 2 WLN 712
Constitution of India, 1950 — Article 243O(6)Rajasthan Panchayati Raj Act, 1994 — Section 19(1), 43
High Courts07 Jul 2000Dismissed
Dr. Vijay Kumar Agarwal Vs State of Rajasthan
Rajasthan High Court · (2000) 3 RLW 1438 : (2001) 1 WLN 620
Rajasthan High Court Ordinance, 1949 — Section 18
High Courts07 Jul 2000Dismissed
Kashi Ram and Another Vs Raj Kumar and Others
Rajasthan High Court · AIR 2000 Raj 405
Contract Act, 1872 — Section 208
High Courts07 Jul 2000
Rajan Products Vs Union of India and Another
Rajasthan High Court · (2001) 165 CTR 735 : (2001) 247 ITR 101 : (2000) 3 RLW 1473 : (2002) 120 TAXMAN 322 : (2000) 3 WLC 11 : (2001) 1 WLN 684
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 148, 149, 150, 151
High Courts06 Jul 2000
Pyar Chand Kesari Mal Pvt. Ltd. and Another Vs Prescribed Authority under the Rajasthan Shops and Commercial Estt. Act and Another
Rajasthan High Court · (2000) 3 WLN 684
Penal Code, 1860 (IPC) — Section 380, 457
High Courts06 Jul 2000
M/s. Special Live Store Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 412 : (2000) 3 WLN 238
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 4
High Courts06 Jul 2000
Nainmal Vs Maganmal
Rajasthan High Court · (2001) 1 RLW 180 : (2000) 3 WLC 724 : (2000) 3 WLN 96
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 3(4)
High Courts06 Jul 2000
Bhagwan Singh Vs State of Rajasthan
Rajasthan High Court · (2001) 1 RLW 375 : (2000) 4 WLC 635 : (2000) 3 WLN 224
General (Criminal) Rules, 1980 — Rule 148, 149Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8Penal Code, 1860 (IPC) — Section 224
High Courts06 Jul 2000Allowed
B.L. Maheshwari Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 681
High Courts06 Jul 2000Allowed
Daga Gas Agency Vs Raj. State Industrial Development and Investment Ltd.
Rajasthan High Court · (2000) 3 WLN 562
High Courts05 Jul 2000
Ram Devi and Others Vs Motor Accident Claims Tribunal and Others
Rajasthan High Court · (2001) 1 RLW 13 : (2000) 4 WLC 618 : (2000) 3 WLN 111
Motor Vehicles Act, 1988 — Section 140, 166
High Courts05 Jul 2000
Dayaram and Others Vs The State of Rajasthan
Rajasthan High Court · (2000) 3 WLN 229
High Courts05 Jul 2000
Smt. Jaya Ben and Others Vs Gaffar Khan and Others
Rajasthan High Court · (2001) 2 ACC 285 : (2000) 3 WLC 690
Motor Vehicles Act, 1988 — Section 149, 157
High Courts05 Jul 2000Dismissed
State of Rajasthan Vs Shri Prem Singh and Others
Rajasthan High Court · (2000) 3 WLN 679
Industrial Disputes Act, 1947 — Section 10, 25, 25F
High Courts05 Jul 2000Dismissed
Mohd. Nisar Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 3 WLN 676
Constitution of India, 1950 — Article 226, 227
High Courts04 Jul 2000
Diwan Roop Chand Vs I.G. of Police and Another
Rajasthan High Court · (2000) 3 WLN 670
High Courts04 Jul 2000Dismissed
Virendra Bhandari Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (2001) 1 LLJ 396
Industrial Disputes Act, 1947 — Section 10(1), 12(5)Rajasthan Industrial Disputes Rules, 1958 — Rule 10