High Courts14 Jul 2000
M/s. Shree Chemicals and Minerals Vs State of Rajasthan and Others
Rajasthan High Court · (2000) 4 WLC 334 : (2000) 3 WLN 240
Central Sales Tax Act, 1956 — Section 8(5)
COURT ARCHIVE
Rajasthan High Court judgments, 2000
765 judgments · page 19 of 39
High Courts14 Jul 2000
M/s. Paras Enterprises Vs Director, Department of Agricultural Marketing Krishi Bhawan, Jaipur and Another
Rajasthan High Court · (2001) 1 RLW 35 : (2000) 4 WLC 499 : (2000) 3 WLN 235
Constitution of India, 1950 — Article 226
High Courts14 Jul 2000Dismissed
Labhchand Vs Rajkumar and Others
Rajasthan High Court · AIR 2000 Raj 428 : (2000) 4 WLC 599
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 103, 47
High Courts14 Jul 2000Dismissed
Paras Enterprises Vs Director, Department of Agricultural Marketing and Another
Rajasthan High Court · AIR 2000 Raj 427
Constitution of India, 1950 — Article 226
High Courts14 Jul 2000Allowed
Manav Hitkari Sangh Vs Rajkumar Singh
Rajasthan High Court · (2002) 4 LLJ 809 : (2001) 3 RLW 1911 : (2001) 1 WLC 618
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115Constitution of India, 1950 — Article 136, 14, 16, 19(1), 311Contract Act, 1872 — Section 23
High Courts13 Jul 2000Dismissed
Kudrat Ali Vs Municipal Council and Another
Rajasthan High Court · (2000) 3 RLW 1902 : (2000) 4 WLC 523 : (2000) 3 WLN 133
High Courts13 Jul 2000Dismissed
Kedar Singh Chauhan Vs Bhagwan Singh
Rajasthan High Court · AIR 2001 Raj 125
Negotiable Instruments Act, 1881 (NI) — Section 118Stamp Act, 1899 — Section 36, 61
High Courts13 Jul 2000Dismissed
Shri Manshapuran Hanumanji Ka Vikas Samiti Vs The Jaipur Development Authority and Others
Rajasthan High Court · AIR 2000 Raj 389 : (2000) 3 WLC 1 : (2001) 1 WLN 663
Jaipur Development Authority Act, 1982 — Section 72
High Courts13 Jul 2000Dismissed
Gopichand Bhargava Vs The Hindustan Copper Ltd. and Others
Rajasthan High Court · (2000) 4 RLW 167 : (2000) 3 WLC 616 : (2001) 1 WLN 560
Constitution of India, 1950 — Article 226
High Courts13 Jul 2000
Rajasthan State Electricity Board and Others Vs Smt. Pani Bai and Others
Rajasthan High Court · (2000) 07 RAJ CK 0011
Fatal Accidents Act, 1855 — Section 1A
High Courts12 Jul 2000Dismissed
Puran Prakash Industries Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 RLW 1904 : (2000) 4 WLC 617 : (2000) 3 WLN 237
High Courts12 Jul 2000Dismissed
Mahaveer Raj Bhansali Vs Union of India (UOI) and Others
Rajasthan High Court · (2000) 3 WLN 627
High Courts12 Jul 2000Allowed
Smt. Kamlesh Kumari Vs State and Others
Rajasthan High Court · (2000) 4 RLW 646 : (2000) 4 RLW 166 : (2000) 4 WLC 496 : (2001) 1 WLN 544
High Courts12 Jul 2000Allowed
Babulal and Others Vs The Board of Revenue for Rajasthan and Others
Rajasthan High Court · (2000) 4 RLW 524 : (2001) 1 WLN 475
Constitution of India, 1950 — Article 226, 227
High Courts12 Jul 2000
Rajasthan State Electricity Board and Another Vs Jatna and Others
Rajasthan High Court · (2001) ACJ 562 : (2000) WLC 689
Civil Procedure Code, 1908 (CPC) — Section 34Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts12 Jul 2000Dismissed
Rajasthan State Electricity Board and Another Vs Smt. Sukiya and Others
Rajasthan High Court · (2000) 07 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts11 Jul 2000
M/s. O.K. Gaur and Company and Another Vs Rajasthan Finance Corporation
Rajasthan High Court · AIR 2001 Raj 4 : (2001) 1 RLW 556 : (2000) 3 WLC 736 : (2001) 1 WLN 583
State Financial Corporations Act, 1951 — Section 31(1), 32(9)
High Courts11 Jul 2000
Jai Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2001) 1 RLW 106 : (2000) 4 WLC 471 : (2000) 3 WLN 129
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Rajasthan Irrigation and Drainage Act, 1954 — Section 29(2)
High Courts11 Jul 2000
Hanuman Ram Vs State
Rajasthan High Court · (2001) 1 RLW 73 : (2000) 4 WLC 687 : (2000) 3 WLN 135
Constitution of India, 1950 — Article 226, 227
High Courts11 Jul 2000
Satya Bhama Devi (Smt.) Vs Satwinder Singh and Others
Rajasthan High Court · (2001) 1 RLW 177 : (2000) 4 WLC 697 : (2000) 3 WLN 503
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227