High Courts28 Jul 1998Dismissed
Miss. Aruna Vyas Vs JNV University and Others
Rajasthan High Court · AIR 1998 Raj 337 : (1999) WLC 333
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1998
460 judgments · page 9 of 23
High Courts28 Jul 1998Allowed
Smt. Prakashkaur Vs Harjinderpal Singh
Rajasthan High Court · AIR 1999 Raj 46 : (1999) 1 CivCC 406
Hindu Marriage Act, 1955 — Section 13(1)
High Courts27 Jul 1998Dismissed
Saleem and Others Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 1419 : (1999) 2 RLW 1130 : (1997) 3 WLC 364
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 45, 51Penal Code, 1860 (IPC) — Section 300, 302, 323, 324, 326
High Courts27 Jul 1998Dismissed
Smt. Chanani Vishnoi Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1999 Raj 4
Constitution of India, 1950 — Article 226
High Courts22 Jul 1998Dismissed
Nathu Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4448
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts17 Jul 1998Allowed
Hari Singh Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4641 : (1999) WLC 665
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309, 439General Clauses Act, 1897 — Section 10Penal Code, 1860 (IPC) — Section 304B, 323, 498A
High Courts17 Jul 1998Dismissed
Rajendra Kumar Vs Krishna
Rajasthan High Court · (1998) 07 RAJ CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Jul 1998Dismissed
Mahesh Vs State and Others
Rajasthan High Court · (1999) 1 RLW 557 : (1999) 1 WLN 230
Constitution of India, 1950 — Article 226
High Courts17 Jul 1998Dismissed
Kishan Lal Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4508 : (1998) 2 WLC 498
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 24Penal Code, 1860 (IPC) — Section 201, 302, 363, 364, 367
High Courts15 Jul 1998
Smt. Kali Bain Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4764 : (1999) 1 RLW 350 : (1999) 3 WLC 321
Criminal Procedure Code, 1973 (CrPC) — Section 457, 482Rajasthan Motor Vehicles Taxation Act, 1951 — Section 17, 17(1), 17(2)
High Courts14 Jul 1998
Rallis India Company and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 4767
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 29(1), 31(1), 33
High Courts09 Jul 1998Dismissed
Collector and Authorised Chief Settlement, Commissioner, Sriganganagar Vs Darshan Singh and Others
Rajasthan High Court · AIR 1999 Raj 84 : (1999) 2 CivCC 174 : (1999) 1 RLW 107 : (1999) 1 WLC 486
Limitation Act, 1963 — Section 5
High Courts06 Jul 1998Dismissed
Abdul Gani and Others Vs Noor Hasan
Rajasthan High Court · (1998) CriLJ 4370
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 173(2), 200, 202Penal Code, 1860 (IPC) — Section 129, 147, 149, 321, 323
High Courts04 Jul 1998
Shantilal and Another Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 159 : (1999) 1 RLW 440
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 251Insecticides Act, 1968 — Section 29(1), 33
High Courts04 Jul 1998Dismissed
Ajit Singh Vs Sohan Lal (by LRs.)
Rajasthan High Court · AIR 1998 Raj 319
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Jul 1998Dismissed
Dueful Laboratory and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 4534 : (1999) 1 WLC 498
Constitution of India, 1950 — Article 22(2), 227Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 16, 17, 18, 18A, 18B
High Courts02 Jul 1998Allowed
Banwari Lal Vs State of Rajasthan
Rajasthan High Court · (1999) CriLJ 2331 : (1999) 3 RCR(Criminal) 236 : (1999) 2 RLW 991 : (1999) 1 WLC 192
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 50, 8
High Courts16 Jun 1998Dismissed
Anil D. Ambani and Others Vs Santosh Tyagi
Rajasthan High Court · (2000) 99 CompCas 334
Companies Act, 1956 — Section 113, 116, 63Criminal Procedure Code, 1973 (CrPC) — Section 204, 397, 482
High Courts04 Jun 1998Dismissed
Dr. Chander Singh Vs Gyan Prakash
Rajasthan High Court · AIR 1998 Raj 275
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts27 May 1998Dismissed
Diwakar Srimali and Others Vs Life Insurance Corp. of India and Others
Rajasthan High Court · (1998) 3 RLW 1501 : (1998) 3 WLC 692 : (1998) 1 WLN 697
Constitution of India, 1950 — Article 14, 15, 16, 335