High Courts04 May 1998Dismissed
Devi Singh Vs State and Others
Rajasthan High Court · (1998) 3 RLW 1593 : (1999) 2 WLC 363 : (1998) 1 WLN 240
Rajasthan Panchayat Act, 1953 — Section 23(1)(a)
COURT ARCHIVE
Rajasthan High Court judgments, 1998
460 judgments · page 11 of 23
High Courts02 May 1998
National Engineering Industries Ltd., Jaipur Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1998 Raj 229 : (1999) 1 WLC 276
Evidence Act, 1872 — Section 115Rajasthan Land Revenue Act, 1956 — Section 102, 88
High Courts01 May 1998Dismissed
Satya Narain Vs Kundan Lal
Rajasthan High Court · AIR 1998 Raj 338 : (1998) 3 WLC 527
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts29 Apr 1998Dismissed
The Ganganagar Sugar Mills Vs Judge, Industrial Tribunal and Another
Rajasthan High Court · (1998) 3 RLW 1459 : (1998) 3 WLC 556 : (1998) 1 WLN 353
Constitution of India, 1950 — Article 226, 227
High Courts28 Apr 1998Allowed
Makool Khan Vs State of Rajasthan and Others
Rajasthan High Court · (1998) CriLJ 4308 : (1999) 1 RLW 145 : (1999) 1 WLC 91
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204, 207APenal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts28 Apr 1998Allowed
Lal Chand Korani Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 3 RLW 1455 : (1998) 3 WLC 746 : (1998) 1 WLN 603
Rajasthan Employment of Physically Handicapped Rules, 1976 — Rule 7(3)
High Courts28 Apr 1998Allowed
Dalpat Singh and Another Vs Board of Revenue for Rajasthan, Ajmer and Others
Rajasthan High Court · AIR 1998 Raj 290 : (1998) 3 RLW 1409 : (1998) 3 WLC 587 : (1998) 1 WLN 354
Rajasthan Land Revenue (Allotment of Land for Agriculture Purpose) Rules, 1970 — Rule 14(4)Rajasthan Land Revenue Act, 1956 — Section 261
High Courts28 Apr 1998Dismissed
State of Rajasthan Vs Bhirajram and Others
Rajasthan High Court · (1998) CriLJ 3791
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 228, 228(1), 378Penal Code, 1860 (IPC) — Section 435, 436, 437, 442, 447
High Courts28 Apr 1998
Amjad Ali Vs Abdul
Rajasthan High Court · (1998) 1 WLN 347
Limitation Act, 1963 — Section 5
High Courts27 Apr 1998Allowed
Hotel Paras and Another Vs Sound Vision
Rajasthan High Court · AIR 1999 Raj 98 : (1999) 2 CivCC 380
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3
High Courts27 Apr 1998Dismissed
Mangilal Vs Ichku Devi and Others
Rajasthan High Court · AIR 1999 Raj 6
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151
High Courts27 Apr 1998Allowed
Ved Prakash Vs The State
Rajasthan High Court · (1998) CriLJ 3435
Penal Code, 1860 (IPC) — Section 302
High Courts27 Apr 1998Dismissed
Shambhu Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 3 RLW 1588 : (1999) 2 WLC 718 : (1998) 1 WLN 348
High Courts27 Apr 1998Dismissed
Nagraj Jain Vs The State of Rajasthan and Another
Rajasthan High Court · (1998) 3 RLW 1551 : (1999) 2 WLC 725 : (1998) 1 WLN 350
Payment of Bonus Act, 1965 — Section 6, 7
High Courts27 Apr 1998Dismissed
Amar Singh Jaitawat Vs The Union of India (UOI) and Others
Rajasthan High Court · (1999) 2 WLC 411 : (1998) 1 WLN 351
High Courts25 Apr 1998Allowed
Shyam Sunder Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 3959 : (1998) 3 RLW 1534 : (1998) 1 WLN 671
Criminal Procedure Code, 1973 (CrPC) — Section 133, 134, 135, 136, 137Penal Code, 1860 (IPC) — Section 188, 193, 467Rajasthan Municipalities Act, 1959 — Section 165
High Courts25 Apr 1998
Vice-Chancellor and Another Vs Dr. Chandra Vijay Dhabaria
Rajasthan High Court · AIR 1998 Raj 236 : (1999) 2 RLW 945 : (1998) 3 WLC 314
Rajasthan University Act, 1946 — Section 18, 2
High Courts25 Apr 1998
Umed Mal Vs Union of India (UOI) and Others
Rajasthan High Court · (1999) 1 ALD(Cri) 281 : (1998) CriLJ 3465
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 4Constitution of India, 1950 — Article 19, 19(1), 226, 226(1), 226(1A)
High Courts24 Apr 1998Dismissed
Nathmal and Others Vs Joint Chief Officer. R.B.I. Jaipur
Rajasthan High Court · (1999) 3 CivCC 144 : (1998) 3 RLW 1807
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14
High Courts23 Apr 1998
Ajay Lunia Vs State of Rajasthan and Another
Rajasthan High Court · (1998) 04 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 205