COURT ARCHIVE

Rajasthan High Court judgments, 1998

460 judgments · page 10 of 23

High Courts27 May 1998

Anil Bhandari Vs United India Insurance Co. and Others

Rajasthan High Court · (1998) 3 RLW 1606 : (1999) 2 WLC 232 : (1998) 1 WLN 691

Civil Procedure Code, 1908 (CPC) — Section 60General Insurance Business (Nationalisation) Act, 1972 — Section 17APENSIONS ACT, 1871 — Section 11

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High Courts27 May 1998

Devkarun and Others Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 3883

Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302

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High Courts27 May 1998Allowed

Suraj Narain Vs The State

Rajasthan High Court · (1998) CriLJ 3519 : (1998) 4 RCR(Criminal) 347

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 420, 471, 474Press Council Act, 1978 — Section 19

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High Courts27 May 1998Dismissed

Krishandutt Sharma Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 3520

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts27 May 1998Allowed

Arjun Lal Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 3524

Criminal Procedure Code, 1973 (CrPC) — Section 451, 457Motor Vehicles Act, 1988 — Section 207

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High Courts27 May 1998Allowed

Laxmikant and Others Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 3245

Constitution of India, 1950 — Article 21Essential Commodities Act, 1955 — Section 3, 7

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High Courts27 May 1998Dismissed

Ram Niwas Vs State of Rajasthan and Others

Rajasthan High Court · (1998) 3 RLW 1964 : (1998) 3 RLW 1642 : (1997) 1 WLC 565 : (1998) 1 WLN 684

Constitution of India, 1950 — Article 141, 142

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High Courts20 May 1998Dismissed

Ratan Lal Vs Kanhiya Lal

Rajasthan High Court · (1998) 3 RLW 1435

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts19 May 1998

Shiv Lal Vs State of Rajasthan

Rajasthan High Court · (1999) 1 ACR 475

Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1), 8

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High Courts15 May 1998Allowed

Ramesh Singhania Vs Union of India (UOI) and Others

Rajasthan High Court · (2000) 3 LLJ 1206 : (1998) 3 WLC 598

Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 8F, 8G

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High Courts15 May 1998Allowed

Madhav Gopal Garg Vs Bhilwara Ajmer Kshetriya Gramin Bank

Rajasthan High Court · (1999) 3 LLJ 679 : (1998) 3 RLW 1626 : (1999) 2 WLC 694

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High Courts14 May 1998

Central Bank of India Vs Smt. Sarojini Kumari

Rajasthan High Court · (1999) CriLJ 2130 : (1998) 3 RLW 1417 : (1998) 3 WLC 288

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High Courts13 May 1998Dismissed

Om Prakash Vs Babli

Rajasthan High Court · (1999) 2 DMC 619 : (1998) 3 WLC 429

Hindu Marriage Act, 1955 — Section 13, 24

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High Courts12 May 1998Allowed

Madan Singh Rawat Vs Ajmer Central Co-operative Bank and Others

Rajasthan High Court · (2000) 1 LLJ 984 : (1999) 1 RLW 129 : (1999) 1 WLC 43

Industrial Disputes Act, 1947 — Section 25F

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High Courts12 May 1998

Baburam alias Babulal Vs State of Rajasthan

Rajasthan High Court · (1998) CriLJ 3212

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

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High Courts07 May 1998Dismissed

Project Director, Agriculture and Soil Survey Vs Surendra Singh and Another

Rajasthan High Court · (2000) 3 LLJ 1475 : (1998) 3 RLW 1478 : (1999) 1 WLC 206

Industrial Disputes Act, 1947 — Section 36(4)

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High Courts06 May 1998Dismissed

Rajasthan Art Emporium Vs Rajasthan State Industrial and Investment Corpn. and Another

Rajasthan High Court · AIR 1998 Raj 277 : (1999) 1 WLC 16

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226

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High Courts06 May 1998Dismissed

Marudhara Conductors and Another Vs Haryana State Electricity Board and Another

Rajasthan High Court · AIR 1998 Raj 322 : (1998) 3 RLW 1428 : (1998) 3 WLC 665

Constitution of India, 1950 — Article 226

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High Courts06 May 1998

Rajasthan Communication Ltd. Vs Union of India (UOI) and Others

Rajasthan High Court · (2000) 162 CTR 349 : (2000) 244 ITR 636 : (1999) 2 RLW 1268 : (2000) 113 TAXMAN 1

Income Tax Act, 1961 — Section 273, 273A

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High Courts05 May 1998

Smt. Ronak Begum and Others Vs Jorasingh and Others

Rajasthan High Court · AIR 1998 Raj 262

Motor Vehicles Act, 1939 — Section 95

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