High Courts05 Feb 1997Allowed
Smt. Nanu Vs The State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 424 : (1997) 2 WLC 371 : (1997) 1 WLN 167
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 24 of 28
High Courts05 Feb 1997
Ramesh Kumar Sharma Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 WLN 159
High Courts05 Feb 1997Allowed
Banwari Lal Gaur Vs National Institute of Ayurveda and Another
Rajasthan High Court · (1997) 2 RLW 879 : (1997) 1 WLN 162
High Courts05 Feb 1997Allowed
Deewan Singh and Others, etc. Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1997 Raj 129 : (1997) 2 WLC 401 : (1997) 1 WLN 440
Rajasthan Public Trusts Act, 1959 — Section 52, 53(5)Rajasthan Public Trusts Rules, 1962 — Rule 36
High Courts04 Feb 1997
Devidass Rao Deshmukh Vs Rajasthan State Road Trans. Corpn.
Rajasthan High Court · (1997) 1 ACC 535
High Courts03 Feb 1997Dismissed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 RLW 1971 : (1997) 1 WLN 310
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 107, 108
High Courts03 Feb 1997
Ram Chandra and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2355
Criminal Procedure Code, 1973 (CrPC) — Section 147, 148, 302, 307, 341Penal Code, 1860 (IPC) — Section 149
High Courts03 Feb 1997Allowed
Chander Mohan and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1777 : (1997) 1 RLW 404 : (1997) 2 WLC 642 : (1997) 1 WLN 430
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 447
High Courts03 Feb 1997Allowed
Urban Improvement Trust Vs Poonam Chand
Rajasthan High Court · AIR 1997 Raj 134 : (1997) 1 RLW 396 : (1997) 2 WLC 430 : (1997) 1 WLN 432
Limitation Act, 1963 — Section 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 4(1)
High Courts03 Feb 1997Dismissed
State of Rajasthan Vs Baxa Ram
Rajasthan High Court · (1997) CriLJ 1430 : (1997) WLC 644
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 375, 376, 441, 447
High Courts31 Jan 1997Dismissed
Smt. Nazara and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (1998) 2 RCR(Civil) 580 : (1997) 1 RLW 445 : (1997) 2 WLC 550 : (1997) 1 WLN 426
Railway Claims Tribunal Act, 1987 — Section 13, 23Railways Act, 1989 — Section 123, 124, 124A
High Courts31 Jan 1997Dismissed
Ramesh Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1998) 2 RCR(Criminal) 255 : (1997) 2 WLC 587 : (1997) 1 WLN 415
Constitution of India, 1950 — Article 141, 142Criminal Procedure Code, 1973 (CrPC) — Section 320, 321, 482Penal Code, 1860 (IPC) — Section 120B, 498A
High Courts31 Jan 1997Allowed
Maharban Singh Vs State of Raj. and Others
Rajasthan High Court · (1998) 1 RLW 45 : (1997) 2 WLC 482 : (1997) 1 WLN 304
Constitution of India, 1950 — Article 14, 16, 300, 309
High Courts31 Jan 1997
Smt. Paroo and Others Vs Likhma Ram and Others
Rajasthan High Court · (1998) ACJ 628 : AIR 1997 Raj 202 : (1997) 1 RLW 526 : (1997) 2 WLC 396 : (1997) 1 WLN 437
Motor Vehicles Act, 1988 — Section 140, 147
High Courts31 Jan 1997
C.D. Grover and Others Vs Ashok Kumar
Rajasthan High Court · AIR 1997 Raj 281 : (1998) 1 CivCC 442 : (1997) WLC 719
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 40 Rule 1
High Courts31 Jan 1997Dismissed
Ramesh Chand and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2178 : (1997) 1 RLW 437
Criminal Procedure Code, 1973 (CrPC) — Section 320(2), 321, 330, 482Penal Code, 1860 (IPC) — Section 120B, 498A
High Courts31 Jan 1997Allowed
United India Insurance Company Vs Pema Ram and Others
Rajasthan High Court · (1997) 1 RLW 539 : (1997) 2 WLC 647 : (1997) 1 WLN 418
Insurance Act, 1938 — Section 64Motor Vehicles Act, 1988 — Section 149
High Courts31 Jan 1997Dismissed
Satnamsingh Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1778
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 304A
High Courts31 Jan 1997
Munna Vs State of Rajasthan and Others
Rajasthan High Court · (1997) CriLJ 3095 : (1997) 2 RLW 770 : (1998) 1 WLC 575 : (1997) 1 WLN 367
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 397, 406, 420, 452