High Courts06 Mar 1997
Deen Dayal Vs Rajasthan State Text Book Board and Another
Rajasthan High Court · (1998) 1 LLJ 821
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 22 of 28
High Courts06 Mar 1997Allowed
D.L. Chauhan Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 786 : (1997) 3 WLC 277 : (1997) 1 WLN 288
Constitution of India, 1950 — Article 14, 16
High Courts06 Mar 1997
Ram Rakh Chacha Vs Mohd. Yusuf
Rajasthan High Court · (1997) 1 RLW 493 : (1997) 2 WLC 516 : (1997) 1 WLN 293
Constitution of India, 1950 — Article 215, 51AContempt of Courts Act, 1971 — Section 12, 14, 15, 17, 18
High Courts05 Mar 1997
Rajeshwari Vs Devanand and Others
Rajasthan High Court · (1997) 2 RCR(Criminal) 816 : (1997) 1 RLW 503 : (1997) 2 WLC 364 : (1997) 1 WLN 277
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 81
High Courts05 Mar 1997
Baldev Prakash Vs Roop Chand
Rajasthan High Court · (1998) 1 CivCC 33 : (1997) 3 RCR(Civil) 3 : (1997) 3 RCR(Criminal) 43 : (1997) 1 RLW 593 : (1997) 2 WLC 444 : (1997) 1 WLN 276
Penal Code, 1860 (IPC) — Section 379
High Courts05 Mar 1997
Mohan Singh Vs State of Rajasthan
Rajasthan High Court · (1997) 1 RLW 504 : (1997) 2 WLC 755 : (1997) 1 WLN 284
Criminal Procedure Code, 1973 (CrPC) — Section 133, 136, 141, 397, 42
High Courts05 Mar 1997
Satish Kumar Sood Vs State of Rajasthan and Another
Rajasthan High Court · (1997) 1 RLW 521 : (1997) 2 WLC 503 : (1997) 1 WLN 279
Constitution of India, 1950 — Article 14
High Courts04 Mar 1997
Parmeshwar Lal and Others Vs Dilip Sharma and Another
Rajasthan High Court · (1997) 1 RLW 598 : (1997) 2 WLC 697 : (1997) 1 WLN 274
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 400, 401Penal Code, 1860 (IPC) — Section 147, 148, 323, 454
High Courts04 Mar 1997Dismissed
Richardson Hindustan Limited and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1997 Raj 187
Drugs and Cosmetics Act, 1940 — Section 33Drugs and Cosmetics Rules, 1945 — Rule 161(3)
High Courts04 Mar 1997
Commissioner of Gift-tax Vs Marudhar Hotel (Pvt.) Ltd.
Rajasthan High Court · (1998) 229 ITR 675
Gift Tax Act, 1958 — Section 26(3)
High Courts03 Mar 1997Allowed
Chanan Ram Vs State of Raj. and Another
Rajasthan High Court · (1997) 1 RLW 554 : (1997) 2 WLC 378 : (1997) 1 WLN 223
Constitution of India, 1950 — Article 14, 16, 32
High Courts03 Mar 1997Dismissed
Manoj and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2879
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 174, 482Penal Code, 1860 (IPC) — Section 120
High Courts01 Mar 1997Allowed
Nathu Lal Vs Nathi Bai
Rajasthan High Court · (1997) 1 DMC 598
Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts28 Feb 1997Dismissed
Megha Ram Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 3091
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52, 57, 8
High Courts28 Feb 1997
Bajrang and Others Vs State of Rajasthan
Rajasthan High Court · (1998) CriLJ 134
Criminal Procedure Code, 1973 (CrPC) — Section 319Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts27 Feb 1997Allowed
Umaram Vs State of Rajasthan and Another
Rajasthan High Court · (1997) CriLJ 2793
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397, 451, 452, 457Motor Vehicles Act, 1988 — Section 146, 2(30), 40, 41, 44Penal Code, 1860 (IPC) — Section 379, 406, 420
High Courts27 Feb 1997Dismissed
Smt. Chand Kanwar Vs Santosh Kumar Singh
Rajasthan High Court · AIR 1997 Raj 190 : (1999) 2 DMC 676 : (1998) 1 RLW 338 : (1997) WLC 594
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13
High Courts27 Feb 1997Allowed
Ram Kishan Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2143
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 421, 422Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 326Probation of Offenders Act, 1958 — Section 4(1), 5(1)
High Courts26 Feb 1997
Gopal Lal Vs Sikar Central Co-operative Bank Ltd.
Rajasthan High Court · (1997) 1 WLN 320
Constitution of India, 1950 — Article 12, 14, 16, 21, 226Reserve Bank of India Act, 1934 — Section 2
High Courts25 Feb 1997Allowed
Firm Murlidhar Ishwardas Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 781 : (1997) 2 WLC 437 : (1997) 1 WLN 218
Constitution of India, 1950 — Article 227