High Courts25 Feb 1997Allowed
Fateh Kumari Sisodia Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1997 Raj 191 : (1997) 2 WLC 541 : (1997) 1 WLN 219
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments, 1997
554 judgments · page 23 of 28
High Courts21 Feb 1997Dismissed
Abdul Vahid Vs State of Raj. and Another
Rajasthan High Court · (1997) 2 RLW 862 : (1997) WLC 398 : (1997) 1 WLN 216
Criminal Procedure Code, 1973 (CrPC) — Section 451, 457, 482Penal Code, 1860 (IPC) — Section 379
High Courts19 Feb 1997Allowed
Ganpat Singh and Others Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 491 : (1997) 2 WLC 668 : (1997) 1 WLN 214
Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 23
High Courts19 Feb 1997Dismissed
Saroj Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 450 : (1997) 2 WLC 422 : (1997) 1 WLN 209
Penal Code, 1860 (IPC) — Section 302, 306, 307, 34, 498A
High Courts19 Feb 1997Allowed
Kalyan and Others Vs Hira Lal and Others
Rajasthan High Court · (1998) 1 CivCC 447 : (1997) 3 RLW 1729
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 115, 17, 4, 5
High Courts17 Feb 1997Dismissed
Rafiq Ahmed Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 478 : (1997) 2 WLC 410 : (1997) 1 WLN 204
Rajasthan High Court of Judicature Rules, 1952 — Rule 161, 54
High Courts14 Feb 1997Dismissed
Om Singh Vs State of Rajaslhan
Rajasthan High Court · (1997) CriLJ 2419
Criminal Procedure Code, 1973 (CrPC) — Section 161, 302, 313Evidence Act, 1872 — Section 110, 118, 161, 27, 6Penal Code, 1860 (IPC) — Section 302, 447
High Courts14 Feb 1997Allowed
R. Unnikrishnan Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 1 RLW 483 : (1997) 2 WLC 464 : (1997) 1 WLN 201
Army Act, 1950 — Section 71Border Security Force Act, 1968 — Section 40, 48
High Courts13 Feb 1997Dismissed
Ummar Mohammad Vs State of Raj. and Another
Rajasthan High Court · (1997) 2 RLW 779 : (1997) 1 WLN 199
Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 397Penal Code, 1860 (IPC) — Section 323, 427Prevention of Damage to Public Property Act, 1984 — Section 3
High Courts11 Feb 1997Dismissed
Kewal Chand and Another Vs Khuman Chand
Rajasthan High Court · AIR 1997 Raj 194
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts11 Feb 1997Dismissed
Bablu @ Mohd. Ali Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 338 : (1997) WLC 355 : (1997) 1 WLN 197
High Courts07 Feb 1997Allowed
Saleem Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 605 : (1998) 2 RCR(Criminal) 95 : (1998) 1 RLW 202
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A
High Courts07 Feb 1997Allowed
Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1751 : (1997) 2 RCR(Criminal) 814 : (1997) 1 RLW 435 : (1997) 2 WLC 575 : (1997) 1 WLN 189
Criminal Procedure Code, 1973 (CrPC) — Section 385, 386, 482Rajasthan Control of Goondas Act, 1975 — Section 3
High Courts07 Feb 1997Allowed
Ram Pratap and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 444 : (1997) 2 WLC 760 : (1997) 1 WLN 195
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 482
High Courts07 Feb 1997Dismissed
Syed Azar Ahmad Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1822 : (1997) 1 RLW 406 : (1997) 2 WLC 712 : (1997) 1 WLN 191
Criminal Procedure Code, 1973 (CrPC) — Section 258Penal Code, 1860 (IPC) — Section 323, 341, 342, 500Railway Property (Unlawful Possession) Act, 1966 — Section 8
High Courts06 Feb 1997Allowed
Kishore Kumar Vs State of Rajasthan
Rajasthan High Court · (1998) 2 DMC 487 : (1997) 2 WLC 609 : (1997) 1 WLN 172
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 498A
High Courts06 Feb 1997Allowed
Hari Singh and Others Vs State and Others
Rajasthan High Court · (1997) 1 RLW 427 : (1997) 2 WLC 749 : (1997) 1 WLN 183
Constitution of India, 1950 — Article 226, 227
High Courts06 Feb 1997Allowed
Navin Chand Nemichand Jaweri Vs Firm Tulsi Domestic Appliances and Others
Rajasthan High Court · (1997) 1 RLW 442 : (1997) WLC 533 : (1997) 1 WLN 170
Limitation Act, 1963 — Section 5
High Courts06 Feb 1997Allowed
Suresh Kumar Chug Vs State and Others
Rajasthan High Court · (1997) 1 RLW 383 : (1997) 2 WLC 355 : (1997) 1 WLN 181
High Courts06 Feb 1997Allowed
Narain Vs State of Rajasthan and Another
Rajasthan High Court · (1997) 3 RCR(Criminal) 44 : (1997) 1 RLW 600 : (1997) 1 WLN 175
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 399, 420Penal Code, 1860 (IPC) — Section 420