High Courts09 Sept 1996
Commissioner of Income Tax Vs Vasu Puziya Jain Derashar Pedi Undri
Rajasthan High Court · (1997) 228 ITR 247
Income Tax Act, 1961 — Section 11, 12, 12A, 256(2)
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 8 of 25
High Courts06 Sept 1996Dismissed
Ravindra Singh Vs The State of Rajasthan and Another
Rajasthan High Court · (1997) 1 RLW 139 : (1997) 1 WLC 133 : (1996) 2 WLN 356
Constitution of India, 1950 — Article 16, 309
High Courts04 Sept 1996Dismissed
Bhalla Ram and Another Vs State of Rajasthan
Rajasthan High Court · (1996) 3 RLW 445 : (1997) 1 WLC 725 : (1996) 2 WLN 347
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 302, 307, 323, 34, 379
High Courts04 Sept 1996
The State of Rajasthan Vs Gulab Singh and Others Gulab Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1997) 1 RLW 111 : (1996) WLC 7 : (1996) 2 WLN 223
Criminal Procedure Code, 1973 (CrPC) — Section 107, 173, 313, 394Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300
High Courts04 Sept 1996Dismissed
State of Rajasthan Vs Vishan Singh
Rajasthan High Court · (1997) CriLJ 1443 : (1996) 3 RLW 170 : (1996) WLC 45 : (1996) 2 WLN 119
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 435, 436
High Courts04 Sept 1996
State of Rajasthan Vs Bheeka and Others
Rajasthan High Court · (1996) 3 RLW 309 : (1997) 1 WLC 83 : (1996) 2 WLN 236
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 299, 300Probation of Offenders Act, 1958 — Section 4, 6
High Courts02 Sept 1996Allowed
Shanker Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1388 : (1996) 3 RLW 419 : (1996) 2 WLN 681
Arms Act, 1959 — Section 25(1)(A)Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Aug 1996Allowed
R.S.E.B. and Another Vs Jai Singh and Others
Rajasthan High Court · (1998) ACJ 738 : AIR 1997 Raj 141 : (1998) 1 RLW 217
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Aug 1996Allowed
R. Dayal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 1 : (1996) 3 WLC 513 : (1996) 2 WLN 35
Constitution of India, 1950 — Article 226, 309
High Courts29 Aug 1996Dismissed
Rajasthan State Road Trans. Corpn. Vs Shanti Devi and Others
Rajasthan High Court · (1997) ACJ 963
High Courts29 Aug 1996Allowed
Oswald S. Joseph Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1997) 75 FLR 250 : (1997) 1 LLJ 241
Industrial Disputes Act, 1947 — Section 10
High Courts29 Aug 1996
Kishan Gopal Parasar Vs Allauddin
Rajasthan High Court · (1996) 3 RLW 531 : (1997) 1 WLC 104 : (1996) 2 WLN 596
Criminal Procedure Code, 1973 (CrPC) — Section 197, 200, 202, 208, 240Evidence Act, 1872 — Section 114, 136, 144, 165, 3Penal Code, 1860 (IPC) — Section 200, 202, 465
High Courts29 Aug 1996
O.P. Srivastava Vs State of Rajasthan and Another
Rajasthan High Court · (1997) 1 WLC 764 : (1996) 2 WLN 115
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 156, 197, 204Penal Code, 1860 (IPC) — Section 109, 147, 149, 173, 380
High Courts27 Aug 1996
Ravindra Kumar Chaturvedi Vs The Board of Revenue and Another
Rajasthan High Court · (1997) 2 RLW 1004 : (1996) 2 WLN 593
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 211, 213
High Courts26 Aug 1996
Brahmachari Lalit Baba Vs State of Rajasthan and Others
Rajasthan High Court · (1997) CriLJ 19 : (1996) 3 RLW 57 : (1997) 1 WLC 573
Criminal Procedure Code, 1973 (CrPC) — Section 397(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 119, 120B, 147, 148, 149
High Courts23 Aug 1996Allowed
Vijay Kumar Gehlot and Others Vs State of Rajasthan and Others State of Rajasthan and Others Vs Vijay Kumar Gehlot and Others
Rajasthan High Court · (1996) 3 RLW 333 : (1997) 1 WLC 1 : (1996) 2 WLN 48
Constitution of India, 1950 — Article 14, 15, 16, 309, 330
High Courts23 Aug 1996
Ram Kishore and Others, Etc., Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 2530
Penal Code, 1860 (IPC) — Section 147, 149, 302, 307, 332
High Courts22 Aug 1996Dismissed
Gauttam Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 553
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts22 Aug 1996Dismissed
Sita Ram Soni and Others Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (1996) 74 FLR 2649 : (1997) 1 LLJ 718 : (1997) 1 WLC 178 : (1996) 2 WLN 632
Rajasthan Civil Services (Revised Pay Scale) Rules, 1987 — Rule 14
High Courts22 Aug 1996Dismissed
Union of India (UOI) Vs Ajmer Construction Company
Rajasthan High Court · AIR 1997 Raj 65
Arbitration Act, 1940 — Section 13, 30, 33, 8