High Courts08 Oct 1996Dismissed
Nathdwara Mines Owners Association and Another Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 271 : (1997) 1 WLC 720 : (1996) 2 WLN 270
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 6 of 25
High Courts08 Oct 1996Allowed
Achal Chand Vs Chuuni Lal Zorawar mal
Rajasthan High Court · (1996) 3 RLW 243 : (1997) 1 WLC 50 : (1996) 2 WLN 268
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 19A
High Courts07 Oct 1996Allowed
Nalin Dosi Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 239 : (1997) 2 WLC 337 : (1996) 2 WLN 168
Mines and Minerals (Development and Regulation) Act, 1957 — Section 15Registration Act, 1908 — Section 47
High Courts07 Oct 1996Allowed
Madhav Prakash Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1997 Raj 166 : (1997) 1 RLW 132 : (1997) 1 WLC 25 : (1996) 2 WLN 173
Constitution of India, 1950 — Article 226
High Courts07 Oct 1996Allowed
Dr. U.R. Nahar Vs Jai Narain Vyas University and Others
Rajasthan High Court · (1997) 1 WLC 154 : (1996) 2 WLN 518
Constitution of India, 1950 — Article 14, 16
High Courts07 Oct 1996Dismissed
Bajrangdas and Others Vs Vishva Karma Jangid Panchayat and Others
Rajasthan High Court · (1996) 3 RLW 236 : (1997) 1 WLC 167 : (1996) 2 WLN 165
Rajasthan Public Trusts Act, 1959 — Section 2(6), 22
High Courts07 Oct 1996Allowed
Pramod Chand Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 879
Industrial Disputes Act, 1947 — Section 25F, 25H
High Courts07 Oct 1996Dismissed
Ram Niwas Vs The State of Rajasthan and Others
Rajasthan High Court · (1997) 2 RLW 973 : (1996) 2 WLN 266
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 147, 148, 176, 201, 302
High Courts30 Sept 1996
Bashir and Others Vs State of Rajasthan
Rajasthan High Court · (1997) 2 RCR(Criminal) 171 : (1997) 1 RLW 174 : (1997) 1 WLC 202 : (1996) 2 WLN 161
Criminal Procedure Code, 1973 (CrPC) — Section 173Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 25, 29, 42
High Courts27 Sept 1996Dismissed
Girish Gandhi and Others Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1997 Raj 78
Constitution of India, 1950 — Article 14, 226Copyright Act, 1957 — Section 51, 52
High Courts27 Sept 1996Dismissed
Kuntha Devi Smt. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 3 LLJ 1029 : (1996) 3 RLW 500 : (1997) 1 WLC 193 : (1996) 2 WLN 150
Rajasthan (Recruitment of Dependents of the Government Servant Dying While in Service) Rules, 1975 — Rule 2, 5
High Courts27 Sept 1996Allowed
Shivdan Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 413 : (1997) 2 WLC 592 : (1996) 2 WLN 157
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146, 397
High Courts27 Sept 1996Allowed
Daulat Chand Gupta Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 144 : (1997) 1 WLC 425 : (1996) 2 WLN 154
High Courts26 Sept 1996Dismissed
Budh Prakash Vs Secretary, Govt. of India and Others
Rajasthan High Court · AIR 1997 Raj 55 : (1997) 1 WLC 473 : (1996) 2 WLN 143
Mineral Concession Rules, 1960 — Rule 24, 24(4), 24(5), 27(1)Mines and Minerals (Development and Regulation) Act, 1957 — Section 4A, 5, 6, 7, 8
High Courts26 Sept 1996Allowed
Kamani Engineering Corporation Limited Vs Union of India (UOI)
Rajasthan High Court · (2003) 159 ELT 125
Central Excise Rules, 1944 — Rule 11, 173JCentral Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 226
High Courts25 Sept 1996Allowed
Krishan and Another Vs State of Rajasthan
Rajasthan High Court · (1997) 1 RLW 75 : (1996) 2 WLN 134
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Sept 1996Allowed
Kewal Krishan Sharma Vs State of Raj. and Others
Rajasthan High Court · (1997) 2 WLC 737 : (1996) 2 WLN 127
Rajasthan Service of Engineers (Irrigation Branch) Rules, 1954 — Item 6
High Courts25 Sept 1996Allowed
Smt. Jamna Bai Vs Tulsi Ram
Rajasthan High Court · AIR 1997 Raj 85
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 35
High Courts25 Sept 1996
Ram Lal Vs Ramanand Meena and Others Ramanand Meena and Others Vs Ram Lal
Rajasthan High Court · (1997) 2 RLW 992 : (1996) 2 WLN 129
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Sept 1996Allowed
Smt. Vira Saini Vs Smt. Kamla Devi
Rajasthan High Court · (1996) 09 RAJ CK 0039
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17