High Courts19 Nov 1996Allowed
Ramkishore Vs Smt. Mannaver Begum and Another
Rajasthan High Court · (1997) 1 RLW 207
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 4 of 25
High Courts19 Nov 1996Allowed
State of Rajasthan and Another Vs Rajasthan State Hotel Corporation and Others
Rajasthan High Court · (1997) 1 WLC 535 : (1996) 2 WLN 427
Constitution of India, 1950 — Article 12
High Courts19 Nov 1996Dismissed
RSTR Vs Narain Ram
Rajasthan High Court · (1997) 2 RLW 848 : (1996) 2 WLN 645
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts18 Nov 1996Dismissed
Sirojexport Company Ltd. Vs Indian Oil Corporation Ltd.
Rajasthan High Court · AIR 1997 Raj 120 : (1997) 1 RLW 187 : (1996) 2 WLN 693
Arbitration and Conciliation Act, 1996 — Section 42Civil Procedure Code, 1908 (CPC) — Section 115, 20General (Civil) Rules, 1966 — Rule 19
High Courts15 Nov 1996Allowed
Karim Bux Vs Rajasthan State Electricity Board and Another
Rajasthan High Court · (1997) 1 RLW 224 : (1997) 1 WLC 713 : (1996) 2 WLN 628
Limitation Act, 1963 — Section 5
High Courts14 Nov 1996Dismissed
Gulab Jatti and Others Vs The State of Rajasthan and Another
Rajasthan High Court · (1997) 3 RCR(Criminal) 125 : (1997) 1 RLW 337 : (1996) 2 WLN 644
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts14 Nov 1996Dismissed
Executive Engineer, P.W.D. and Others Vs Babu Lal and Others
Rajasthan High Court · (1997) 3 LLJ 797 : (1997) 2 RLW 971 : (1997) 1 WLC 709 : (1996) 2 WLN 311
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Nov 1996Allowed
Durga Shankar and Others Vs State of Raj.
Rajasthan High Court · (1997) 1 RLW 83 : (1997) 2 WLC 180 : (1996) 2 WLN 309
Rajasthan Municipalities Act, 1959 — Section 170(9)
High Courts08 Nov 1996Dismissed
Anoop Dhand and Others Vs Controller of Examination and Others
Rajasthan High Court · (1997) WLC 134 : (1996) 2 WLN 631
Constitution of India, 1950 — Article 226
High Courts08 Nov 1996Dismissed
Bhanwar Lal Verma Vs Rajasthan State Road Transport Corporation
Rajasthan High Court · (1997) 2 LLJ 251 : (1997) 1 RLW 44
Rajasthan State Road Transport Corporation Employees Service Regulations, 1965 — Regulation 7
High Courts08 Nov 1996
Sumati Cement Pvt. Ltd., S.K. Jain, Swati Cement Pvt. Ltd., N.K. Goenka and Sushil Kumar and Co. Vs Desert Inn Ltd.
Rajasthan High Court · (1998) 93 CompCas 199
Companies Act, 1956 — Section 433
High Courts08 Nov 1996Dismissed
Anil Kumar Vs State of Raj. and Others
Rajasthan High Court · (1997) 1 RLW 43 : (1996) 2 WLN 307
Constitution of India, 1950 — Article 226, 309
High Courts07 Nov 1996Allowed
Mst. Valasamma Vs The State of Rajasthan
Rajasthan High Court · (1997) 2 Crimes 651 : (1997) 2 RCR(Criminal) 82 : (1997) 1 WLC 317 : (1996) 2 WLN 303
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts06 Nov 1996Allowed
Rustam Vs State of Rajasthan and Others
Rajasthan High Court · (1997) 1 RLW 33 : (1997) 1 WLC 196 : (1996) 2 WLN 424
Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974 — Rule 23, 30Rajasthan Municipalities Act, 1959 — Section 80(2)
High Courts06 Nov 1996
Chandra Filling Service and Others Vs Ram Prasad and Others
Rajasthan High Court · (1997) 1 RLW 109 : (1997) 1 WLC 526 : (1996) 2 WLN 306
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts05 Nov 1996
Commissioner of Income Tax Vs Mahendra Singh
Rajasthan High Court · (1998) 229 ITR 310
Income Tax Act, 1961 — Section 139, 139(8), 143(3), 147, 148
High Courts05 Nov 1996Allowed
Banwari Lal Vs The State of Rajasthan
Rajasthan High Court · (1997) CriLJ 1993 : (1997) 1 WLC 52
Criminal Procedure Code, 1973 (CrPC) — Section 162, 293, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts04 Nov 1996Allowed
Smt. Keshar Vs State of Rajasthan and Another
Rajasthan High Court · (1997) 1 RLW 29 : (1997) 1 WLC 514 : (1996) 2 WLN 421
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145, 146, 482Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49
High Courts01 Nov 1996Dismissed
Rohit Kumar and Others Vs Bodhpal Singh and Others
Rajasthan High Court · AIR 1997 Raj 159 : (1998) 1 RLW 237
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 8, 47
High Courts01 Nov 1996Dismissed
Kailash Chand Vs Bajrang Lal and Others
Rajasthan High Court · AIR 1997 Raj 205 : (1997) 3 CivCC 670 : (1997) 1 RLW 550 : (1997) 1 WLC 38 : (1996) 2 WLN 623
Specific Relief Act, 1963 — Section 38, 41