High Courts22 Aug 1996Dismissed
Jagdish Prasad Vs Narain Lal
Rajasthan High Court · (1996) 3 RLW 45 : (1996) 2 WLN 608
Transfer of Property Act, 1882 — Section 108
COURT ARCHIVE
Rajasthan High Court judgments, 1996
496 judgments · page 9 of 25
High Courts21 Aug 1996Allowed
Shree Cements Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2005) 182 ELT 315
Central Excise Rules, 1944 — Rule 173Q(1), 57A, 57G, 57ICentral Excise Tariff Act, 1985 — Section 3Companies Act, 1956 — Section 3
High Courts21 Aug 1996Allowed
Udiya Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 516
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts20 Aug 1996Dismissed
Murlidhar Samaria Vs The Bank of Maharashtra
Rajasthan High Court · (1997) 2 WLC 261 : (1996) 2 WLN 602
Constitution of India, 1950 — Article 14, 16, 21
High Courts20 Aug 1996
Chotu Lal and Another Vs Chamali Bai and Others
Rajasthan High Court · (1998) 2 ACC 284 : (1997) 1 RLW 98 : (1996) 3 WLC 498
Penal Code, 1860 (IPC) — Section 304A
High Courts16 Aug 1996Dismissed
Girdhari Lal Vs Prabhu Dayal
Rajasthan High Court · (1996) 3 RLW 278 : (1996) 3 WLC 552 : (1996) 2 WLN 22
Evidence Act, 1872 — Section 114, 34
High Courts14 Aug 1996
Bhoora Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 32 : (1996) WLC 379 : (1996) 2 WLN 619
Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 193, 2, 201Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3
High Courts14 Aug 1996Allowed
Ganpat Ram and Co. Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 52 : (1997) 1 WLC 32 : (1996) 2 WLN 613
Rajasthan Sales Tax Act, 1994 — Section 10(2)
High Courts14 Aug 1996Dismissed
Hanuman Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1997) CriLJ 1331 : (1996) 3 RLW 317 : (1997) 1 WLC 404 : (1996) 2 WLN 647
Constitution of India, 1950 — Article 21, 22, 22(1), 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173, 190, 190(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 190, 307
High Courts14 Aug 1996Allowed
Sawa and Others Vs State of Raj. and Others
Rajasthan High Court · (1996) 3 RLW 61 : (1997) 1 WLC 239 : (1996) 2 WLN 636
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 129, 136, 141, 144, 215Criminal Procedure Code, 1973 (CrPC) — Section 125, 147, 397, 482
High Courts14 Aug 1996
Rajasthan Board for Prevention and Control of Pollution Vs Man Processors and Others
Rajasthan High Court · (1996) 3 RLW 38 : (1996) WLC 402 : (1996) 2 WLN 665
Criminal Procedure Code, 1973 (CrPC) — Section 190, 244, 245, 29, 397Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 409
High Courts14 Aug 1996
Heera Lal Ramji Lal Industrial Mills Vs Food Corporation of India
Rajasthan High Court · (1996) 3 RLW 434 : (1996) 2 WLN 80
Arbitration Act, 1940 — Section 13, 19, 20Partnership Act, 1932 — Section 18, 19
High Courts13 Aug 1996Allowed
Mst. Amri and Others Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 946
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 174, 201, 302
High Courts13 Aug 1996Dismissed
State of Rajasthan Vs Mst. Bhuri and Others
Rajasthan High Court · (1997) CriLJ 708
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
High Courts13 Aug 1996
Ramesh Kumar Vs Smt. Sushila Srivastava
Rajasthan High Court · (1997) CriLJ 282
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 332, 353, 504
High Courts12 Aug 1996Allowed
Shaitan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 3 RLW 492 : (1996) 2 WLC 94 : (1996) WLC 36 : (1996) 2 WLN 672
Rajasthan Subordinate Offices Ministerial Staff Service Rules, 1957 — Rule 29Recruitment of Dependents of Government Servant dying while in service Rules, 1975 — Rule 8(2)
High Courts12 Aug 1996Dismissed
Kalu Vs Deep Kanwar and Others
Rajasthan High Court · (1996) 3 WLC 532
Motor Vehicles Act, 1988 — Section 95
High Courts09 Aug 1996Allowed
Azhar Beg Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 481
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts09 Aug 1996Allowed
Dhula Vs State of Rajasthan
Rajasthan High Court · (1997) CriLJ 609
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 307, 324
High Courts09 Aug 1996
Commissioner of Income Tax Vs Wolkem Pvt. Ltd.
Rajasthan High Court · (1996) 136 CTR 125 : (1997) 228 ITR 129
Income Tax Act, 1961 — Section 256, 258, 28, 41, 41(1)