High Courts21 Mar 1995Dismissed
Divisional Forest Officer Vs Shri Ram Prasad and Others
Rajasthan High Court · (1997) 3 LLJ 71 : (1995) 3 WLC 716
Workmens Compensation Act, 1923 — Section 12(1), 3(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 18 of 26
High Courts21 Mar 1995Dismissed
Hans Raj Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 230
Constitution of India, 1950 — Article 226Rajasthan Land Revenue Act, 1956 — Section 183, 91
High Courts21 Mar 1995
JAI DRINKS (P) LTD. Vs COMMISSIONER OF Income Tax.
Rajasthan High Court · (1997) 225 ITR 874
Income Tax Act, 1961 — Section 254, 256, 80J
High Courts21 Mar 1995Allowed
Sayari Devi Vs State of Rajasthan
Rajasthan High Court · (1996) 3 LLJ 1181 : (1995) 2 RLW 613 : (1996) WLC 263 : (1995) 1 WLN 508
Constitution of India, 1950 — Article 226Rajasthan Service Rules, 1951 — Rule 179
High Courts20 Mar 1995Allowed
Bakhtawar Singh Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3914
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302
High Courts20 Mar 1995Allowed
Sampat Lal Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3910 : (1995) 2 WLC 184
Penal Code, 1860 (IPC) — Section 302, 34
High Courts20 Mar 1995Dismissed
Brij Mohan and Others Vs State and Others
Rajasthan High Court · (1995) 1 RLW 144 : (1995) 3 WLC 321 : (1995) 1 WLN 451
Arms Act, 1959 — Section 25, 26, 27, 3Constitution of India, 1950 — Article 226, 227, 228Criminal Procedure Code, 1973 (CrPC) — Section 173, 438, 482
High Courts20 Mar 1995
Heera Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3778
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302, 304
High Courts20 Mar 1995Allowed
Kamji Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3860
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts15 Mar 1995Allowed
Sattar Khan Vs The State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 183 : (1995) 1 WLN 340
Penal Code, 1860 (IPC) — Section 201, 302
High Courts15 Mar 1995Dismissed
Mahavir Prasad and Another Vs State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 386 : (1995) 1 WLN 531
Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 193, 319, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 25, 29, 54, 67
High Courts15 Mar 1995
Arun Kumar Vs State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 613 : (1996) 1 WLC 215 : (1995) 1 WLN 440
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 409
High Courts14 Mar 1995Allowed
Satish Chand Vs Smt. Kumud Sharma
Rajasthan High Court · (1995) 1 WLN 577
Succession Act, 1925 — Section 276, 63
High Courts14 Mar 1995
Commissioner of Income Tax Vs Raj Trading Co.
Rajasthan High Court · (1996) 217 ITR 208
Income Tax Act, 1961 — Section 271(1)
High Courts14 Mar 1995
Commissioner of Income Tax Vs Jaipur Stock Exchange Ltd.
Rajasthan High Court · (1995) 128 CTR 47 : (1996) 217 ITR 101 : (1995) 82 TAXMAN 49
Income Tax Act, 1961 — Section 12A, 256
High Courts14 Mar 1995
Commissioner of Income Tax Vs Kapoor Chand Ram Chand
Rajasthan High Court · (1995) 129 CTR 457 : (1995) 216 ITR 318
Income Tax Act, 1961 — Section 139, 143, 143(3), 147, 148
High Courts14 Mar 1995
Mishri Lal Gordhan Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1996) 217 ITR 42
Income Tax Act, 1961 — Section 143, 144A, 144B, 254
High Courts14 Mar 1995
Associated Stone Industries Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 124 CTR 233 : (1996) 217 ITR 246
Income Tax Act, 1961 — Section 154, 214
High Courts14 Mar 1995
Mohd. Nasir and Another Vs State of Rajasthan
Rajasthan High Court · (1995) 1 RLW 408 : (1995) 3 WLC 217 : (1995) 1 WLN 519
Criminal Procedure Code, 1973 (CrPC) — Section 228, 311, 482Customs Act, 1962 — Section 107, 108, 112, 118, 124Evidence Act, 1872 — Section 25
High Courts13 Mar 1995Dismissed
Jan Mohd. and Another Vs The State of Rajasthan and Another
Rajasthan High Court · (1995) 1 WLN 446
Criminal Procedure Code, 1973 (CrPC) — Section 173, 190, 200, 202, 401Penal Code, 1860 (IPC) — Section 147, 149, 323, 336, 341