High Courts27 Mar 1995Allowed
Kheraj Ram Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 3113
Criminal Procedure Code, 1973 (CrPC) — Section 161, 366Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments, 1995
517 judgments · page 17 of 26
High Courts27 Mar 1995Dismissed
Mukhtiyar Singh Vs State
Rajasthan High Court · (1995) 1 WLN 678
Constitution of India, 1950 — Article 14, 19, 21
High Courts27 Mar 1995Dismissed
Lal Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 2 RLW 136 : (1996) 1 WLC 331 : (1995) 1 WLN 649
Constitution of India, 1950 — Article 226
High Courts27 Mar 1995
Satish Kumar Bhambani Vs Union of India (UOI) and Others
Rajasthan High Court · (1997) 3 LLJ 442 : (1996) 2 RLW 115 : (1995) 3 WLC 751 : (1995) 1 WLN 605
Constitution of India, 1950 — Article 226
High Courts27 Mar 1995
Hari Mohan Sharma Vs The Regional Research Institute (Ayurvedic) and Another
Rajasthan High Court · (1996) 1 WLC 358 : (1995) 2 WLN 537
Constitution of India, 1950 — Article 226
High Courts27 Mar 1995
Commissioner of Income Tax Vs Achaldas Dhanraj and Sanklecha Brothers
Rajasthan High Court · (1995) 128 CTR 325 : (1996) 217 ITR 799
Income Tax Act, 1961 — Section 43B
High Courts27 Mar 1995Allowed
Ram Narain Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2847
Penal Code, 1860 (IPC) — Section 302, 34
High Courts27 Mar 1995Dismissed
Rajeev Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 WLC 216 : (1995) 2 WLN 534
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 25F, 25G, 25H
High Courts27 Mar 1995Allowed
Mohammad Zakir Vs The State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2837
Arms Act, 1959 — Section 25, 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 161, 162(2)Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts27 Mar 1995
Commissioner of Income Tax Jodhpur Vs Achaldas Dhanraj and Another
Rajasthan High Court · (1995) 2 WLN 208
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1973 (CrPC) — Section 438Income Tax Act, 1961 — Section 139, 143, 256, 263, 36
High Courts24 Mar 1995Allowed
Dr. Ravi Dutt Sharma Vs The State of Rajasthan
Rajasthan High Court · (1995) 2 RLW 135 : (1995) 2 WLC 560 : (1995) 2 WLN 1
Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts23 Mar 1995Allowed
Arihant Cement Agency Vs District Supply Officer, Chittorgarh and Another
Rajasthan High Court · AIR 1996 Raj 196 : (1995) 2 WLC 748
Constitution of India, 1950 — Article 14, 226Rajasthan High Court of Judicature Rules, 1952 — Rule 1
High Courts23 Mar 1995
Inder Raj and Another Vs State of Rajasthan
Rajasthan High Court · (1995) 1 WLN 615
Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts22 Mar 1995Dismissed
Anand Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 281 : (1995) 1 RLW 560 : (1995) 3 WLC 183 : (1995) 1 WLN 477
Constitution of India, 1950 — Article 226
High Courts22 Mar 1995
Commissioner of Income Tax Vs Manglam Cement Ltd.
Rajasthan High Court · (1996) 217 ITR 369 : (1995) 3 WLC 158 : (1995) 2 WLN 8
Income Tax Act, 1961 — Section 28, 56, 57
High Courts22 Mar 1995Dismissed
Satish Kumar Porwa Vs State of Rajasthan and Others
Rajasthan High Court · (1996) 1 LLJ 621 : (1996) 2 RLW 112 : (1995) 3 WLC 93 : (1995) 1 WLN 584
Industrial Disputes Act, 1947 — Section 25F
High Courts22 Mar 1995Dismissed
Dhulji Vs R.T.A., Udaipur and Another
Rajasthan High Court · AIR 1996 Raj 87
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 72
High Courts21 Mar 1995Dismissed
Smt. Suraj Devi Vs Smt. Sita Devi
Rajasthan High Court · AIR 1996 Raj 6 : (1995) 2 CivCC 314 : (1995) 1 RLW 541 : (1995) 2 WLC 640 : (1995) 1 WLN 480
Payment of Gratuity Act, 1972 — Section 4Rajasthan High Court Ordinance, 1949 — Section 18Succession Act, 1925 — Section 276, 63
High Courts21 Mar 1995
Kushal Chand Vs Commissioner of Wealth-tax
Rajasthan High Court · (1996) 217 ITR 320
Wealth Tax Act, 1957 — Section 25, 25(2), 8AAWealth Tax Rules, 1957 — Rule 2, 2(1)
High Courts21 Mar 1995Dismissed
Purshottam Das Vs S.T.A.T. and Others
Rajasthan High Court · AIR 1996 Raj 69
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 72(4), 80(3)