COURT ARCHIVE

Rajasthan High Court judgments, 1995

517 judgments · page 16 of 26

High Courts06 Apr 1995Allowed

Mahesh Chandra Mehta Vs State of Rajasthan and Others

Rajasthan High Court · (1995) 1 RLW 406 : (1996) 1 WLC 186 : (1995) 2 WLN 127

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 182, 379, 447

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High Courts06 Apr 1995

B.M. Raina Vs The State of Rajasthan and Another

Rajasthan High Court · (1995) 3 WLC 471 : (1995) 2 WLN 174

Constitution of India, 1950 — Article 14, 16, 226, 309, 39

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High Courts05 Apr 1995Dismissed

Vinod Talkies Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1996 Raj 4 : (1995) 1 RLW 557 : (1995) 3 WLC 260 : (1995) 1 WLN 489

Constitution of India, 1950 — Article 226Rajasthan Entertainments and Advertisements Tax Act, 1957 — Section 7(2)Rajasthan Entertainments and Advertisements Tax Rules, 1957 — Rule 27

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High Courts05 Apr 1995

Commissioner of Income Tax Vs Rathi Steel Traders

Rajasthan High Court · (1996) 218 ITR 112

Income Tax Act, 1961 — Section 43B

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High Courts05 Apr 1995Allowed

Rajasthan Mineral Development Corpn., Udaipur Vs State of Rajasthan and Others

Rajasthan High Court · AIR 1996 Raj 37 : (1995) 2 WLC 709

Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 30

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High Courts05 Apr 1995Dismissed

Sangeeta Pathak Vs High Court of Judicature for Rajasthan and Others

Rajasthan High Court · (1995) 3 WLC 44 : (1995) 2 WLN 300

Constitution of India, 1950 — Article 136, 311Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts04 Apr 1995Allowed

Ghasi Khan Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (1997) 3 LLJ 74 : (1996) 2 RLW 92 : (1996) 1 WLC 379 : (1995) 1 WLN 588

Industrial Disputes Act, 1947 — Section 2(9), 25

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High Courts04 Apr 1995

Munnoram Vs Hariram and Others

Rajasthan High Court · AIR 1996 Raj 1 : (1996) 1 RLW 62

Constitution of India, 1950 — Article 21, 348, 348(2)Rajasthan High Court Ordinance, 1949 — Section 47

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High Courts03 Apr 1995

Commissioner of Income Tax Vs Radha Madhav Gum Factory

Rajasthan High Court · (1996) 217 ITR 355

Income Tax Act, 1961 — Section 2(24), 28, 43, 43(1)

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High Courts03 Apr 1995

Agarwal Industries Vs Commissioner of Income Tax

Rajasthan High Court · (1995) 125 CTR 9 : (1997) 225 ITR 901

Income Tax Act, 1961 — Section 43, 80J

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High Courts02 Apr 1995Dismissed

Sugan Chand Vs The State of Raj. and Others

Rajasthan High Court · (1995) 3 WLC 118 : (1995) 2 WLN 418

Constitution of India, 1950 — Article 226, 315, 316, 318, 319

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High Courts31 Mar 1995Allowed

Rajasthan State Road Transport Corporation, Jaipur Vs R.T.A., Bikaner and Others

Rajasthan High Court · AIR 1996 Raj 11 : (1995) 1 RLW 684 : (1995) 2 RLW 20 : (1995) 2 WLC 690 : (1995) 1 WLN 471

Motor Vehicles Act, 1988 — Section 88, 88(5), 88(6)

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High Courts31 Mar 1995Partly Allowed

R.S.R.T.C. Vs Rameshwari and Others

Rajasthan High Court · (1996) ACJ 1143 : AIR 1996 Raj 105 : (1995) 2 WLC 403 : (1995) 1 WLN 627

Motor Vehicles Act, 1988 — Section 168

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High Courts31 Mar 1995

Commissioner of Income Tax Vs Jaipur Mineral Development Syndicate

Rajasthan High Court · (1995) 03 RAJ CK 0049

Income Tax Act, 1961 — Section 37

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High Courts30 Mar 1995Allowed

Shantilal Vs State of Rajasthan

Rajasthan High Court · (1995) 1 RLW 504 : (1995) 3 WLC 418 : (1995) 2 WLN 98

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 37, 8

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High Courts30 Mar 1995Allowed

Jaswant Singh and Another Vs State of Rajasthan and Others

Rajasthan High Court · (1995) 1 WLN 569

Constitution of India, 1950 — Article 226

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High Courts28 Mar 1995Allowed

Ganga Ram Jain Vs State of Rajasthan and Another

Rajasthan High Court · (1996) 1 RLW 218 : (1995) 2 WLN 542

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High Courts28 Mar 1995

Ganesh Vs State of Rajasthan

Rajasthan High Court · (1995) 1 WLN 537

Criminal Procedure Code, 1973 (CrPC) — Section 156, 313Penal Code, 1860 (IPC) — Section 363, 366A, 376

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High Courts28 Mar 1995

Mst. Teeju Devi Vs State of Rajasthan

Rajasthan High Court · (1995) 1 WLN 614

Criminal Procedure Code, 1973 (CrPC) — Section 438

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High Courts27 Mar 1995Dismissed

Tejbhan and Others Vs The State of Rajasthan

Rajasthan High Court · (1996) 2 RLW 630 : (1996) WLC 640 : (1995) 1 WLN 295

Criminal Procedure Code, 1973 (CrPC) — Section 154, 162, 166, 174, 176Penal Code, 1860 (IPC) — Section 201, 302, 34

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