High Courts13 Apr 1994Allowed
Ghanshayam Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 578
Rajasthan Forest Act, 1953 — Section 41, 55
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 16 of 27
High Courts13 Apr 1994Allowed
Bahadur Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1994) 2 WLC 470 : (1994) 1 WLN 515
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 10, 110, 167, 194, 381Penal Code, 1860 (IPC) — Section 148, 302, 307, 325
High Courts13 Apr 1994Dismissed
Durjan Lal Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · AIR 1994 Raj 246
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5), 115
High Courts13 Apr 1994Dismissed
Madho Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 559
Criminal Procedure Code, 1973 (CrPC) — Section 173, 239, 240, 242, 294Penal Code, 1860 (IPC) — Section 498A
High Courts11 Apr 1994Dismissed
Kanwar Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (1994) 1 RLW 516 : (1994) 1 WLN 441
Constitution of India, 1950 — Article 14, 16, 226, 311, 39
High Courts08 Apr 1994
Commissioner of Income Tax Vs Virdhichand
Rajasthan High Court · (1994) 75 TAXMAN 159
Income Tax Act, 1961 — Section 256(1)
High Courts08 Apr 1994Dismissed
Laxman Lal Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 RLW 411 : (1994) 1 WLN 281
Penal Code, 1860 (IPC) — Section 323, 427, 452
High Courts08 Apr 1994
Sohan Lal Kukar Vs Commissioner of Wealth-tax
Rajasthan High Court · (1995) 211 ITR 1001
High Courts08 Apr 1994
Paras and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 211 ITR 914
Income Tax Act, 1961 — Section 185, 185(1)
High Courts08 Apr 1994
Hindustan Zinc Ltd. Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 127 CTR 433 : (1995) 211 ITR 733 : (1994) 75 TAXMAN 75
Income Tax Act, 1961 — Section 129, 144B, 144B(5)
High Courts08 Apr 1994
Commissioner of Income Tax Vs Mohan Lal Meliwal
Rajasthan High Court · (1995) 211 ITR 703
Income Tax Act, 1961 — Section 271, 271(1), 274, 274(2)
High Courts08 Apr 1994
Commissioner of Wealth-tax Vs Maharani Yogesh Kumari
Rajasthan High Court · (1995) 128 CTR 38 : (1995) 211 ITR 766
Wealth Tax Act, 1957 — Section 2, 7Wealth Tax Rules, 1957 — Rule 2C
High Courts08 Apr 1994
Commissioner of Income Tax Vs Laxmi Industries
Rajasthan High Court · (1995) 211 ITR 848
Income Tax Act, 1961 — Section 32, 43, 43(1)
High Courts08 Apr 1994
Prem Raj Loonawat Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 04 RAJ CK 0035
Income Tax Act, 1961 — Section 28
High Courts08 Apr 1994
Commissioner of Income Tax Vs Gaj Singh
Rajasthan High Court · (1995) 211 ITR 785
Income Tax Act, 1961 — Section 80G
High Courts08 Apr 1994
Commissioner of Income Tax Vs Princess Trivikrama Kumari
Rajasthan High Court · (1995) 211 ITR 833
High Courts08 Apr 1994
Sohan Lal Vs Commissioner of Income Tax
Rajasthan High Court · (1995) 215 ITR 544
Income Tax Act, 1961 — Section 256, 68
High Courts08 Apr 1994Dismissed
Vikas Adhikari Panchayat Samiti Raisinghnagar Vs Hari Ram
Rajasthan High Court · (1994) 1 RLW 570 : (1995) 1 WLC 75 : (1994) 2 WLN 259
Constitution of India, 1950 — Article 21, 226, 39A, 41Industrial Disputes Act, 1947 — Section 2, 25F, 33C
High Courts08 Apr 1994
Santlal Kalyani and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 04 RAJ CK 0008
Income Tax Act, 1961 — Section 142(1), 143(2), 144, 146, 185
High Courts06 Apr 1994Allowed
Dal Chand Sharma Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 1994 Raj 199 : (1994) 1 RLW 256 : (1994) 2 WLC 389 : (1994) 2 WLN 15
Mines and Minerals (Development and Regulation) Act, 1957 — Section 30