High Courts11 May 1994Dismissed
Jaipur Development Authority Vs Shyam Lal Verma
Rajasthan High Court · (1994) 1 RLW 471 : (1994) 2 WLN 267
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 14 of 27
High Courts11 May 1994
Rajasthan State Road Transport Corporation Vs Smt. Santosh and Others
Rajasthan High Court · (1996) 1 ACC 73 : (1995) ACJ 721 : AIR 1995 Raj 2 : (1994) 2 RLW 87 : (1994) 2 WLC 726
Motor Vehicles Act, 1988 — Section 173, 173(1)
High Courts10 May 1994Allowed
Shyam Lal Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (1995) 1 RLW 222 : (1994) 2 WLC 393 : (1994) 2 WLN 566
High Courts10 May 1994Allowed
Herdillia Unimers Ltd. Vs Arun Bansal
Rajasthan High Court · (1999) 96 CompCas 521
Companies Act, 1956 — Section 113, 545, 61, 621, 63
High Courts09 May 1994
Munni Devis Vs New India Assurance Co. Ltd. and Others
Rajasthan High Court · (1994) 2 ACC 416
Motor Vehicles Act, 1988 — Section 173
High Courts09 May 1994Allowed
Devesh Goyal Vs The Rajasthan Housing Board and Others
Rajasthan High Court · (1995) 2 RLW 159 : (1994) 2 WLC 441 : (1994) 2 WLN 273
High Courts09 May 1994Allowed
United India Insurance Co. Ltd. Vs Laxmi Devi and Others
Rajasthan High Court · (1996) ACJ 787
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)
High Courts06 May 1994
Hangrama Vs State of Rajasthan
Rajasthan High Court · (1995) 1 WLC 691 : (1994) 2 WLN 206
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Evidence Act, 1872 — Section 118Oaths Act, 1969 — Section 5
High Courts06 May 1994Dismissed
Satya Prakash Vs Madan Lal
Rajasthan High Court · AIR 1995 Raj 112
Civil Procedure Code, 1908 (CPC) — Section 115Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts06 May 1994Allowed
Shravan Kumar Vs State of Rajasthan
Rajasthan High Court · (1994) 1 WLN 424
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 May 1994
State and Others Vs Babu Lal Sharma
Rajasthan High Court · (1994) 1 RLW 292 : (1995) 1 WLC 35 : (1994) 2 WLN 569
High Courts04 May 1994
Jagdish Narayan Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 155 : (1994) 2 WLN 18
Constitution of India, 1950 — Article 226Rajasthan Municipalities Act, 1959 — Section 63(4)
High Courts03 May 1994
Chhatar Singh Vs Arjun Singh
Rajasthan High Court · AIR 1995 Raj 73 : (1994) 1 RLW 636 : (1994) 2 WLC 533 : (1994) 2 WLN 9
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 12(3), 16(C)
High Courts29 Apr 1994Allowed
Commissioner of Income Tax Vs Raja Jewellers
Rajasthan High Court · (1995) 82 TAXMAN 561
Income Tax Act, 1961 — Section 256(1), 35B
High Courts29 Apr 1994Dismissed
State of Rajasthan Vs Smt. Anop Devi and Others
Rajasthan High Court · AIR 1994 Raj 245
Motor Vehicles Act, 1939 — Section 110A
High Courts28 Apr 1994
Smt. Kesar and Others Vs Smt. Anshumala
Rajasthan High Court · (1994) 1 RLW 431 : (1995) 2 WLC 547 : (1994) 2 WLN 594
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 205, 482Penal Code, 1860 (IPC) — Section 109, 494
High Courts27 Apr 1994Dismissed
Kastoori Udyog and Others Vs The Union of India (UOI) and Others
Rajasthan High Court · (1994) 48 ECC 68
Constitution of India, 1950 — Article 19, 300A, 47Drugs and Cosmetics Act, 1940 — Section 33, 33EED
High Courts27 Apr 1994Allowed
Rama Shankar Mishra Vs The Union of India (UOI) and Others
Rajasthan High Court · (1994) 2 WLC 266 : (1994) 2 WLN 28
Air Force Act, 1950 — Section 41Army Act, 1950 — Section 153Constitution of India, 1950 — Article 136, 226
High Courts26 Apr 1994Allowed
Bhanwar Singh Vs The State of Rajasthan
Rajasthan High Court · (1995) 2 WLC 595 : (1994) 2 WLN 584
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401Penal Code, 1860 (IPC) — Section 307, 341, 352
High Courts25 Apr 1994Dismissed
Smt. Sosar Vs The State of Rajasthan
Rajasthan High Court · (1995) 1 WLC 235 : (1994) 2 WLN 587
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 4, 437, 439Customs Act, 1962 — Section 104