High Courts23 May 1994Allowed
Shrwan Kumar Vs Rajasthan State Road Transport Corporation and Others
Rajasthan High Court · (1995) ACJ 337 : (1994) 1 RLW 530
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 13 of 27
High Courts20 May 1994Allowed
Mageria Daily Wages Workers Union and Others Vs The State of Rajasthan and Others
Rajasthan High Court · (1996) 1 LLJ 389 : (1995) 1 WLC 706
Minimum Wages Act, 1948 — Section 2, 26(2), 3, 4, 5
High Courts19 May 1994Dismissed
Jodhpur Woollen Mills Ltd. and Others Vs State of Rajasthan and Another
Rajasthan High Court · (1995) CriLJ 769 : (1995) 2 RCR(Criminal) 52
Criminal Procedure Code, 1973 (CrPC) — Section 212(2), 218, 218(1), 218(2), 219Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14A
High Courts18 May 1994Dismissed
Vinod Kumar Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 3 WLC 59 : (1994) 2 WLN 229
Constitution of India, 1950 — Article 226
High Courts18 May 1994
Chaina Ram Vs The State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 329 : (1995) 2 WLC 612 : (1994) 2 WLN 307
Criminal Procedure Code, 1973 (CrPC) — Section 161Essential Commodities Act, 1955 — Section 3, 7
High Courts18 May 1994Allowed
New India Assurance Co. Ltd. Vs Jagdish Prasad and Others
Rajasthan High Court · (1995) ACJ 1059 : (1994) 1 RLW 423 : (1994) 2 WLC 427 : (1994) 2 WLN 241
Motor Vehicles Act, 1939 — Section 95(2)(b)(ii)(4)
High Courts18 May 1994Dismissed
Madhudas and Others Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 3595 : (1994) 1 RLW 556 : (1994) 3 WLC 19 : (1994) 2 WLN 119
Criminal Procedure Code, 1973 (CrPC) — Section 161, 397, 401Penal Code, 1860 (IPC) — Section 332, 353, 506
High Courts18 May 1994
Prakash alias Omprakash Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 3019 : (1994) 1 RLW 577 : (1994) 1 WLN 646
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 148, 300, 302, 303, 304
High Courts17 May 1994
Sahayak Bhandar Niyantrak, Northern Railway Workshop Vs Commercial Taxes Officer, Anti-Evasion
Rajasthan High Court · (1994) 2 RLW 66 : (1994) 2 WLC 605 : (1994) 2 WLN 6
Rajasthan Sales Tax Act, 1954 — Section 10
High Courts16 May 1994Dismissed
Bherulal Gadari Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 2 RLW 117 : (1995) 1 WLC 408 : (1994) 1 WLN 639
High Courts16 May 1994
Smt. Sushila Gothala Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1995 Raj 90 : (1995) 1 DMC 198 : (1994) 1 RLW 418 : (1994) 2 WLC 502 : (1994) 2 WLN 245
Child Marriage Restraint Act, 1929 — Section 13Constitution of India, 1950 — Article 226
High Courts16 May 1994Allowed
Hazari Ram Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 3758 : (1995) 1 RCR(Criminal) 451
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 306
High Courts13 May 1994
Vijay Pat Saxena Vs Damodar Sharma and Another
Rajasthan High Court · (1994) 1 RLW 646 : (1994) 3 WLC 34 : (1994) 2 WLN 3
Industrial Disputes Act, 1947 — Section 25F
High Courts12 May 1994Dismissed
Ravi Prakash Vs Municipal Board and Others
Rajasthan High Court · (1998) 3 LLJ 694 : (1994) 2 WLC 337
Industrial Disputes Act, 1947 — Section 25FRajasthan Municipalities Act, 1959 — Section 68(4)
High Courts12 May 1994Partly Allowed
Dr. Sumita Mathur Vs Union of India (UOI) and Another
Rajasthan High Court · AIR 1995 Raj 102 : (1994) 1 RLW 312 : (1994) 3 WLC 26 : (1994) 2 WLN 294
Constitution of India, 1950 — Article 226
High Courts12 May 1994Dismissed
Chhotelal Vs The State of Rajasthan and Others
Rajasthan High Court · (1994) 2 WLN 250
Constitution of India, 1950 — Article 226, 31Land Acquisition Act, 1894 — Section 11, 23, 4, 5A, 6
High Courts12 May 1994
Smt. Vimla Vs State of Rajasthan and Another
Rajasthan High Court · (1994) 2 WLN 303
Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 127, 128, 421
High Courts12 May 1994Dismissed
Sawai Singh and Another Vs State of Rajasthan
Rajasthan High Court · (1994) 1 RLW 353 : (1994) 1 WLN 614
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34
High Courts11 May 1994
Ram Pal Vs Smt. Nisha
Rajasthan High Court · AIR 1994 Raj 204 : (1994) 3 WLC 12
Hindu Marriage Act, 1955 — Section 13, 24
High Courts11 May 1994
Rajasthan State Road Trans. Corporation Vs Hakam Ali Khan and Others
Rajasthan High Court · (1996) ACJ 1018 : (1994) 1 RLW 648 : (1994) 2 WLC 749
Motor Vehicles Act, 1988 — Section 173Provincial Small Cause Courts Act, 1887 — Section 17