COURT ARCHIVE

Rajasthan High Court judgments, 1994

539 judgments · page 11 of 27

High Courts11 Jul 1994Allowed

Sayal Mal Bhansali Vs Judge, Labour Courts and Another

Rajasthan High Court · (1995) 71 FLR 593 : (1995) 1 LLJ 914 : (1994) 2 RLW 355 : (1994) 2 WLC 735 : (1994) 2 WLN 79 : (1994) 2 WLN 202

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)

High Courts11 Jul 1994

Lakshmi Cement Vs State and Another

Rajasthan High Court · (1994) CriLJ 3649 : (1994) 2 RLW 308 : (1994) 2 WLN 390

Air (Prevention and Control of Pollution) Act, 1981 — Section 21, 21(5), 22, 37, 39Criminal Procedure Code, 1973 (CrPC) — Section 133, 482Penal Code, 1860 (IPC) — Section 268, 269, 270, 271, 272

High Courts08 Jul 1994

Mohan Vs State of Rajasthan

Rajasthan High Court · (1994) 2 RLW 287 : (1995) 2 WLC 266 : (1994) 2 WLN 386

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304

High Courts07 Jul 1994

Smt. Lata and Another Vs Union of India (UOI) and Others

Rajasthan High Court · (1994) 3 WLC 56 : (1994) 2 WLN 321

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts07 Jul 1994

B.S.F. Vs State and Others

Rajasthan High Court · (1994) 2 RLW 320 : (1995) 1 WLC 48 : (1994) 2 WLN 74

Land Acquisition Act, 1894 — Section 18, 2, 54

High Courts07 Jul 1994

Babu Lal Vs State of Rajasthan

Rajasthan High Court · (1994) CriLJ 3531 : (1995) 1 WLC 734

Arms Act, 1959 — Section 25, 27, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 148, 149, 395, 397, 460

High Courts06 Jul 1994

Vatan Singh Vs State of Rajasthan

Rajasthan High Court · (1994) 2 RLW 290 : (1994) 2 WLC 611 : (1994) 2 WLN 71

High Courts06 Jul 1994Allowed

Ravindra Nath @ Virendranath Vs State of Rajasthan

Rajasthan High Court · (1994) 2 RLW 294 : (1995) 2 WLC 273 : (1994) 2 WLN 381

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 482Penal Code, 1860 (IPC) — Section 109, 120B, 409, 420, 467

High Courts06 Jul 1994

Hari Prakash Mishra Vs Smt. Shakuntala Mishra

Rajasthan High Court · (1995) 2 DMC 202

Hindu Marriage Act, 1955 — Section 13B

High Courts05 Jul 1994Dismissed

Sheo Narain alis Saon Vs Janki Prasad (dead) through L.Rs. Radhey Shyam and Others

Rajasthan High Court · AIR 1995 Raj 87 : (1994) 2 RLW 427 : (1994) 2 WLC 723 : (1994) 2 WLN 363

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13Transfer of Property Act, 1882 — Section 111

High Courts05 Jul 1994Dismissed

John Dolly Elizabeth Vs State of Rajasthan and Another

Rajasthan High Court · AIR 1994 Raj 282 : (1994) 2 RLW 158 : (1994) 3 WLC 703 : (1994) 2 WLN 66

Constitution of India, 1950 — Article 14, 226

High Courts05 Jul 1994Dismissed

Bhanwar Lal Jain Vs Regional Transport Authority, Udaipur and Others

Rajasthan High Court · AIR 1995 Raj 48

Motor Vehicles Act, 1939 — Section 68C

High Courts05 Jul 1994Dismissed

Dr. Subodh Kumar Vs The State of Rajasthan and Others

Rajasthan High Court · (1995) 2 RLW 440 : (1994) 2 WLN 366

Constitution of India, 1950 — Article 14, 16, 226, 311, 32Government of India Act, 1935 — Section 266

High Courts04 Jul 1994Allowed

Kavita Gupta Vs Vinod Kumar Gupta

Rajasthan High Court · (1994) 2 DMC 457

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts04 Jul 1994Dismissed

Firm Khetsi Dass Sheoji Ram, Sardarshahar and Others Vs Mohani Devi and Another

Rajasthan High Court · (1994) 2 RLW 631 : (1994) 2 WLC 551 : (1994) 2 WLN 126

Constitution of India, 1950 — Article 136, 14, 16, 21

High Courts04 Jul 1994Dismissed

Askaran Vs Madan Lal

Rajasthan High Court · AIR 1995 Raj 130

Civil Procedure Code, 1908 (CPC) — Section 11Transfer of Property Act, 1882 — Section 58

High Courts04 Jul 1994Allowed

Rajasthan State Electricity Board, Jaipur and Others Vs Karan Steels Pvt. Ltd.

Rajasthan High Court · AIR 1994 Raj 211 : (1994) 2 WLC 549

Constitution of India, 1950 — Article 14Electricity Act, 1910 — Section 22

High Courts04 Jul 1994

Ganga Ram and Another Vs Kanti Lal

Rajasthan High Court · (1994) 2 RLW 267 : (1995) 2 WLC 112 : (1994) 2 WLN 108

Civil Procedure Code, 1908 (CPC) — Section 35B

High Courts03 Jun 1994

Sita Ram Vs Nasiruddin

Rajasthan High Court · (1994) 2 WLN 220

Limitation Act, 1963 — Section 29, 5

High Courts03 Jun 1994

Purshottam Lal and Others Vs Rajasthan State Electricity Board

Rajasthan High Court · (1994) 1 RLW 320 : (1994) 2 WLC 709 : (1994) 2 WLN 345

Constitution of India, 1950 — Article 226