High Courts06 Apr 1994
Commissioner of Income Tax Vs Mayur Laminators
Rajasthan High Court · (1995) 211 ITR 646
Income Tax Act, 1961 — Section 80J, 80J(4)
COURT ARCHIVE
Rajasthan High Court judgments, 1994
539 judgments · page 17 of 27
High Courts06 Apr 1994Allowed
Rajasthan State Road Transport Corporation and Another Vs Judge, Industrial Tribunal and Others
Rajasthan High Court · (1995) 1 LLJ 357 : (1994) 2 WLC 340 : (1994) 1 WLN 313
Industrial Disputes Act, 1947 — Section 11A
High Courts06 Apr 1994Dismissed
Savia and Others Vs State of Rajasthan
Rajasthan High Court · (1995) CriLJ 2744
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2), 378, 82, 83Evidence Act, 1872 — Section 27
High Courts06 Apr 1994Dismissed
Anwar Vs State
Rajasthan High Court · (1994) 2 WLC 159 : (1994) 1 WLN 302
Constitution of India, 1950 — Article 32Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 32, 33
High Courts06 Apr 1994Dismissed
Asha Ram Vs State of Rajasthan
Rajasthan High Court · (1994) CriLJ 2431 : (1994) 2 WLC 443 : (1994) 1 WLN 303
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Penal Code, 1860 (IPC) — Section 104, 302, 304, 307
High Courts06 Apr 1994Dismissed
Smt. Gerki Vs Duda Ram
Rajasthan High Court · (1994) 1 WLN 581
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127
High Courts06 Apr 1994Dismissed
Sukh Lal Vs Legal Representatives of Narayan Das and Another
Rajasthan High Court · AIR 1995 Raj 5
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts05 Apr 1994Allowed
Sanjay Khatri Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 1 WLN 428
High Courts05 Apr 1994
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate Pvt. Ltd.
Rajasthan High Court · (1994) 120 CTR 180 : (1995) 211 ITR 555
Income Tax Act, 1961 — Section 256, 36
High Courts05 Apr 1994
Commissioner of Wealth-tax Vs Mannalal Soorana
Rajasthan High Court · (1995) 211 ITR 427
Wealth Tax Act, 1957 — Section 17, 18(1), 27
High Courts05 Apr 1994
Commissioner of Income Tax Vs Ganesh Sizing Factory
Rajasthan High Court · (1995) 211 ITR 355
Income Tax Act, 1961 — Section 254(2), 256(2)
High Courts05 Apr 1994
Commissioner of Income Tax Vs Rajasthan Land Development Corporation
Rajasthan High Court · (1995) 125 CTR 261 : (1995) 211 ITR 597
Income Tax Act, 1961 — Section 28, 56
High Courts05 Apr 1994
Commissioner of Wealth Tax Vs Miss (Dr.) Vinay Rae
Rajasthan High Court · (1994) 120 CTR 389 : (1995) 211 ITR 531 : (1994) 75 TAXMAN 600
Wealth Tax Act, 1957 — Section 27
High Courts05 Apr 1994Dismissed
Panchsheel Traders and Agencies Vs Commissioner of Income Tax
Rajasthan High Court · (1994) 75 TAXMAN 212
Income Tax Act, 1961 — Section 145(1), 256(2)
High Courts05 Apr 1994Dismissed
Commissioner of Income Tax Vs K.K. Nathani
Rajasthan High Court · (1994) 75 TAXMAN 226
Income Tax Act, 1922 — Section 2(6AA), 2(7)(iii), 41(1), 60Income Tax Act, 1961 — Section 160, 160(1)(iii), 161(1), 166, 183
High Courts04 Apr 1994
Commissioner of Income Tax Vs Roy Durlabhji
Rajasthan High Court · (1995) 211 ITR 470
Income Tax Act, 1961 — Section 256, 271(1)
High Courts04 Apr 1994
20th Century Finance Corporation Ltd. Vs Partap Rajasthan Special Steels Ltd.
Rajasthan High Court · (1994) 81 CompCas 369
Companies Act, 1956 — Section 433
High Courts04 Apr 1994Allowed
Roopram Vs State of Rajasthan
Rajasthan High Court · AIR 1995 Raj 9
Rajasthan Co-operative Societies Act, 1965 — Section 75
High Courts04 Apr 1994Allowed
Santu Ram Vs State of Rajasthan and Others
Rajasthan High Court · AIR 1994 Raj 213
Constitution of India, 1950 — Article 14, 39ARajasthan Colonisation (Allotment and Sale of Government Land in Indira Gandhi Canal Colony Area) Rules, 1975 — Rule 23ARajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and their Transferes in the Indira Gandhi Canal Colony Areas) Rules, 1972 — Rule 10A
High Courts04 Apr 1994Allowed
Om Prakash Vs State of Rajasthan and Others
Rajasthan High Court · (1994) 95 STC 143 : (1995) 3 WLC 133
Rajasthan Sales Tax Act, 1954 — Section 11