High Courts18 Mar 1986Allowed
Smt. Bhagwati Devi and Another Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 658
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 306, 498A
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 28 of 36
High Courts18 Mar 1986Allowed
Ram Bilas Vs State
Rajasthan High Court · (1988) ACJ 641 : (1986) RLW 493
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts18 Mar 1986Dismissed
R.S.E.B., Vidyut Bhawan Vs The Indian Aluminium Cables Ltd., New Delhi and Others
Rajasthan High Court · (1988) 1 WLN 191
Arbitration Act, 1940 — Section 2, 20, 23, 31, 32Civil Procedure Code, 1908 (CPC) — Section 115Contract Act, 1872 — Section 29, 62, 63
High Courts18 Mar 1986Allowed
Pheli Ram and Others Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 390
Criminal Procedure Code, 1973 (CrPC) — Section 156, 161, 313Evidence Act, 1872 — Section 63, 65, 74, 76, 80Penal Code, 1860 (IPC) — Section 120B, 141, 148, 149, 201
High Courts18 Mar 1986Dismissed
Laxmi Narain Yadav Vs United India Fire and General Insurance Co. Ltd.
Rajasthan High Court · (1986) 2 WLN 284
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Mar 1986Allowed
Arvind Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 296 : (1986) 1 WLN 610
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts14 Mar 1986Allowed
Hukam Singh Vs State of Rajasthan and Others
Rajasthan High Court · (1986) RLW 289 : (1986) 1 WLN 498
High Courts14 Mar 1986Allowed
Gulam Mohinuddin and Another Vs Jalil and Another
Rajasthan High Court · (1987) 2 WLN 591
High Courts13 Mar 1986
Ajayab Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) CriLJ 1495 : (1986) RLW 307 : (1986) 1 WLN 550
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts13 Mar 1986Dismissed
Bhagwan Dass and Another Vs State of Rajasthan and Others
Rajasthan High Court · (1986) 1 WLN 574
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts12 Mar 1986
Zoraster and Co. Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 163 ITR 858
Income Tax Act, 1961 — Section 147, 256(2)
High Courts12 Mar 1986Allowed
Roop Kishore Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 251
Criminal Procedure Code, 1973 (CrPC) — Section 156, 482Penal Code, 1860 (IPC) — Section 420
High Courts11 Mar 1986
Ladur Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 599
Penal Code, 1860 (IPC) — Section 380, 457
High Courts11 Mar 1986
Birja Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 256
Penal Code, 1860 (IPC) — Section 376
High Courts11 Mar 1986
Girdhari Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 240 : (1987) 2 WLN 315
Criminal Procedure Code, 1973 (CrPC) — Section 446, 482Penal Code, 1860 (IPC) — Section 380, 457
High Courts10 Mar 1986
Surendra Pal Singh Vs Union of India (UOI) and Others Union of India (UOI) and Others Vs Surendra Pal Singh
Rajasthan High Court · (1986) WLN 88
Constitution of India, 1950 — Article 226, 309
High Courts10 Mar 1986Allowed
Dr. Bharat Lal Sharma Vs University of Rajasthan and Another
Rajasthan High Court · (1986) RLW 429 : (1986) 2 WLN 279
Rajasthan Universities Teachers and Officers (Special Conditions of Service) Act, 1974 — Section 3(1)
High Courts10 Mar 1986
Commercial Taxes Officer Vs Keshavsingh Sheoji Singh
Rajasthan High Court · (1987) 64 STC 36 : (1987) 1 WLN 65
Rajasthan Sales Tax Act, 1954 — Section 12
High Courts07 Mar 1986
Dau Singh Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 659
Penal Code, 1860 (IPC) — Section 147, 323, 448
High Courts07 Mar 1986
Prakash Chandra and Others Vs The Oriental Fire and General Insurance Co. Ltd. and Others
Rajasthan High Court · (1987) 1 ACC 152
Motor Vehicles Act, 1939 — Section 95(2)(b), 95(2)(b)(ii)(4)