High Courts09 Apr 1986
Ganesh Giri Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 239
Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 26 of 36
High Courts08 Apr 1986
Smt. Anjani Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 610
Rajasthan Excise Act, 1950 — Section 54(C), 54(D)
High Courts08 Apr 1986Allowed
Narain Vs Kani Bai
Rajasthan High Court · (1987) 1 WLN 51
Civil Procedure Code, 1908 (CPC) — Section 148, 151Constitution of India, 1950 — Article 227General Clauses Act, 1897 — Section 11
High Courts08 Apr 1986Allowed
Bhom Raj and Another Vs Devi Singh Bhati
Rajasthan High Court · AIR 1987 Raj 24 : (1986) 2 WLN 40
High Courts08 Apr 1986Allowed
Mst. Salma Vs Mohammed Iqbal
Rajasthan High Court · (1986) WLN 711
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts08 Apr 1986
Roshan and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 715
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts07 Apr 1986
Ram Swaroop and Kanhiya Vs State of Rajasthan
Rajasthan High Court · (1988) 1 RLW 216 : (1986) 2 WLN 404
Penal Code, 1860 (IPC) — Section 307
High Courts07 Apr 1986
Mohan Lal Vs Smt. Radha Kumari and Others
Rajasthan High Court · (1986) 2 WLN 23
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 Apr 1986Dismissed
Abrar Ahmed Vs Mst. Magidan
Rajasthan High Court · (1987) RLW 451 : (1987) 2 WLN 465
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts07 Apr 1986Allowed
Roopa Vs Rajasthan Tourism Development Corporation Ltd. and Another
Rajasthan High Court · (1986) RLW 478 : (1986) 2 WLN 195
Industrial Disputes Act, 1947 — Section 25F
High Courts07 Apr 1986Allowed
State of Rajasthan Vs Ratti Ram
Rajasthan High Court · (1987) RLW 366 : (1987) WLN 748
Opium Act, 1878 — Section 4, 9
High Courts07 Apr 1986Allowed
Ram Narain Verma Vs State of Rajasthan
Rajasthan High Court · (1986) 2 WLN 558
High Courts04 Apr 1986
Nemi Chand Garg Vs Income Tax Officer, D-Ward
Rajasthan High Court · (1986) 57 CTR 164 : (1986) 161 ITR 500
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 276C, 277
High Courts04 Apr 1986Dismissed
Smt. Pushpa Sharma Vs Gopal Lal Rawat
Rajasthan High Court · AIR 1986 Raj 187 : (1986) RLW 618 : (1986) 2 WLN 130
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 21, 9Evidence Act, 1872 — Section 115, 116Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts04 Apr 1986
Commissioner of Wealth-tax Vs Bhangur Charitable Trust
Rajasthan High Court · (1987) 61 CTR 57 : (1987) 164 ITR 249
Wealth Tax Act, 1957 — Section 5(1)
High Courts04 Apr 1986Allowed
State of Rajasthan Vs Satya Narain
Rajasthan High Court · (1987) RLW 495 : (1987) WLN 695
Prevention of Food Adulteration Act, 1954 — Section 16, 6, 7
High Courts03 Apr 1986Dismissed
Hardayal Mal Vijai Kumar Vs Food Corporation of India
Rajasthan High Court · (1986) WLN 193
Civil Procedure Code, 1908 (CPC) — Section 96Food Corporations Act, 1964 — Section 3, 37, 6, 7
High Courts02 Apr 1986Dismissed
Smt. Lata Jain Vs Sham Lal and Others
Rajasthan High Court · (1986) 2 WLN 60
Motor Vehicles Act, 1988 — Section 92A, 95, 96
High Courts02 Apr 1986Dismissed
Nisar Ahmed Vs Udmi Ram
Rajasthan High Court · (1986) WLN 432
Evidence Act, 1872 — Section 90Registration Act, 1908 — Section 57
High Courts02 Apr 1986
G.S. Ratra Vs Commissioner of Income Tax
Rajasthan High Court · (1986) 161 ITR 251
Income Tax Act, 1961 — Rule 8(ii)