High Courts02 Apr 1986
Lata Jain Vs Sham Lal
Rajasthan High Court · (1987) 1 ACC 210 : (1987) ACJ 190 : (1986) RLW 491
Motor Vehicles Act, 1988 — Section 92A, 95, 96
COURT ARCHIVE
Rajasthan High Court judgments, 1986
710 judgments · page 27 of 36
High Courts02 Apr 1986
Nisar Brothers Vs Commissioner of Income Tax
Rajasthan High Court · (1987) 59 CTR 204 : (1986) 162 ITR 677
Income Tax Act, 1961 — Section 145, 256(2)
High Courts02 Apr 1986
Shyam Lal Brahmin Vs State of Rajasthan
Rajasthan High Court · (1987) RLW 509 : (1987) 2 WLN 855
Penal Code, 1860 (IPC) — Section 161
High Courts02 Apr 1986Dismissed
Mahadeo Singh Vs Gaje Singh
Rajasthan High Court · (1986) WLN 693
Child Marriage Restraint Act, 1929 — Section 5, 6Criminal Procedure Code, 1973 (CrPC) — Section 156, 190, 200, 202, 204Foreign Exchange Regulation Act, 1973 — Section 23
High Courts01 Apr 1986Allowed
Surendra Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 458
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Apr 1986
Commissioner of Income Tax Vs Sohanlal Kunwar and Sons
Rajasthan High Court · (1987) 164 ITR 129
Income Tax Act, 1961 — Section 37, 37(1), 43(5)
High Courts01 Apr 1986Dismissed
Prem Cables Pvt. Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (1987) 13 ECC 220 : (1987) 10 ECR 224 : (1987) 31 ELT 690
High Courts01 Apr 1986Allowed
Narain Singh and Others Vs State of Rajasthan
Rajasthan High Court · (1986) RLW 216 : (1986) RLW 305 : (1986) WLN 625
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts01 Apr 1986
Khem Chand Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 534
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Apr 1986
Commissioner of Income Tax Vs Jivan Ram Mangatrai
Rajasthan High Court · (1986) 56 CTR 50 : (1987) 164 ITR 233
Income Tax Act, 1961 — Section 187, 188Partnership Act, 1932 — Section 42
High Courts01 Apr 1986
Ram Bihari and Another Vs State of Rajasthan
Rajasthan High Court · (1986) 1 WLN 584
Criminal Procedure Code, 1973 (CrPC) — Section 161, 360, 361Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323
High Courts21 Mar 1986Dismissed
Mod Mal Vs Maheshwari Samaj
Rajasthan High Court · (1986) RLW 343 : (1986) 2 WLN 542
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts21 Mar 1986Allowed
Sriya and Others Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 114
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts21 Mar 1986Allowed
Manna Lal Vs Mool Chand and Another
Rajasthan High Court · (1986) 1 WLN 480
Evidence Act, 1872 — Section 13, 32
High Courts21 Mar 1986
Chhoti Vs State of Rajasthan
Rajasthan High Court · (1986) WLN 182
Penal Code, 1860 (IPC) — Section 379
High Courts20 Mar 1986Dismissed
Girdhari Lal Vs Prem Prakash
Rajasthan High Court · (1986) 1 WLN 681
Civil Procedure Code, 1908 (CPC) — Section 96Succession Act, 1925 — Section 299, 63
High Courts20 Mar 1986
Deep Chand Vs Abdul Hussain and Others
Rajasthan High Court · (1986) 2 WLN 68
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(c)
High Courts20 Mar 1986Dismissed
Umed Singh and Others Vs Chiranji Lal and Another
Rajasthan High Court · (1986) 1 WLN 673
Limitation Act, 1963 — Section 5
High Courts19 Mar 1986Allowed
Kishan Gopal Prabhu Dayal Vs Additional Commissioner of Income Tax
Rajasthan High Court · (1987) 35 TAXMAN 271
Income Tax Act, 1961 — Section 144