High Courts26 Jul 1951Dismissed
Nauratan Mal and Others Vs Hari Singh and Others
Rajasthan High Court · AIR 1952 Raj 90
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Limitation Act, 1908 — Section 5
COURT ARCHIVE
Rajasthan High Court judgments, 1951
92 judgments · page 4 of 5
High Courts23 Jul 1951Dismissed
Bhanwarlal Vs Gyarsi
Rajasthan High Court · AIR 1952 Raj 4 : (1951) RLW 410
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19, 151Limitation Act, 1908 — Article 168
High Courts16 Jul 1951Allowed
Madhusudhan Vs Shyam Dass
Rajasthan High Court · AIR 1952 Raj 3
Constitution of India, 1950 — Article 227Rajasthan Rent Control Order — Section 6(2)
High Courts13 Jul 1951Allowed
Hukmi Chand Vs Mt. Bhanwari
Rajasthan High Court · AIR 1952 Raj 51
Succession Act, 1925 — Section 278
High Courts25 May 1951
Hazari Vs The State
Rajasthan High Court · (1954) CriLJ 214
Penal Code, 1860 (IPC) — Section 379
High Courts10 May 1951
Nahar Singh Vs The State
Rajasthan High Court · AIR 1951 Raj 156
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 113, 118, 145
High Courts08 May 1951
Pratap Mal Vs The Income Tax Officer, Jodhpur Division
Rajasthan High Court · AIR 1951 Raj 150(1) : (1952) 21 ITR 33 : (1951) RLW 239
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 22(4)
High Courts30 Apr 1951Allowed
Mt. Sehdat and Others Vs Abduljabar and Others
Rajasthan High Court · AIR 1951 Raj 155 : (1951) RLW 219
Court fees Act, 1870 — Article 1
High Courts27 Apr 1951Dismissed
Chandmal Vs Baburmal
Rajasthan High Court · AIR 1951 Raj 150 : (1951) RLW 227
Limitation Act, 1908 — Article 182, 182(2), 29
High Courts27 Apr 1951Allowed
Hanuman Bux Vs Dev Dutt
Rajasthan High Court · AIR 1952 Raj 111
Rajasthan Rent Control Order — Section 3, 5, 8Transfer of Property Act, 1882 — Section 106
High Courts25 Apr 1951Dismissed
Nathu Ram Vs The State
Rajasthan High Court · AIR 1951 Raj 158 : (1951) RLW 230
Criminal Procedure (Amendment) Act, 1923 — Section 526(8)Criminal Procedure Code, 1898 (CrPC) — Section 526, 526(8)
High Courts23 Apr 1951Dismissed
Amar Narain Mathur Vs The State of Rajasthan
Rajasthan High Court · AIR 1952 Raj 42
Criminal Procedure Code, 1898 (CrPC) — Section 333, 439, 494
High Courts13 Apr 1951Allowed
Manakchand Vs Pannalal and Others
Rajasthan High Court · AIR 1951 Raj 152
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts06 Apr 1951Dismissed
Abdul Rahim Vs The State
Rajasthan High Court · AIR 1952 Raj 33 : (1951) RLW 263
Constitution of India, 1950 — Article 166Preventive Detention Act, 1950 — Section 3
High Courts26 Mar 1951Allowed
Bakhtawarsingh and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 145 : (1951) RLW 185
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts20 Mar 1951
Prabhashankar and Another Vs Nagawat Ratichand
Rajasthan High Court · AIR 1951 Raj 149
Provincial Small Cause Courts Act, 1887 — Section 33Rajasthan Small Cause Courts Ordinance, 1950 — Section 30
High Courts16 Mar 1951Dismissed
Dalu Vs Juharmal and Another
Rajasthan High Court · AIR 1952 Raj 91
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 114, 13, 35, 40, 63(5)
High Courts07 Mar 1951Allowed
Devi Chand Vs Gulabchand
Rajasthan High Court · AIR 1951 Raj 166 : (1951) RLW 188
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1, Order 17 Rule 3
High Courts27 Feb 1951Allowed
Nandsingh and Others Vs The State
Rajasthan High Court · AIR 1951 Raj 105 : (1951) RLW 132
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24, Order 21 Rule 24(2)Penal Code, 1860 (IPC) — Section 97, 99