High Courts21 Feb 1951Dismissed
Bhanwar Singh Vs Banji and Others
Rajasthan High Court · AIR 1951 Raj 160 : (1951) RLW 254
Civil Procedure Code, 1908 (CPC) — Section 100, 101Criminal Procedure Code, 1898 (CrPC) — Section 107
COURT ARCHIVE
Rajasthan High Court judgments, 1951
92 judgments · page 5 of 5
High Courts19 Feb 1951Allowed
Mt. Nani Bai Vs Mithulal and Another
Rajasthan High Court · AIR 1952 Raj 35 : (1951) RLW 128
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27(1)
High Courts02 Feb 1951Dismissed
Sawa Vs Kuka
Rajasthan High Court · AIR 1951 Raj 66 : (1951) RLW 80
Evidence Act, 1872 — Section 62, 64, 65
High Courts25 Jan 1951Allowed
Manak Chand and Others Vs The Municipal Council and Another
Rajasthan High Court · AIR 1951 Raj 139
Constitution of India, 1950 — Article 226, 265, 32Jaipur City Municipalities Act, 1943 — Section 108, 77, 78, 79, 80Rajasthan High Court Ordinance, 1949 — Section 28
High Courts22 Jan 1951
Kalu and Others Vs State
Rajasthan High Court · AIR 1954 Raj 22
Criminal Procedure Code, 1898 (CrPC) — Section 17, 497, 9
High Courts17 Jan 1951Dismissed
Suraj Mal and Others Vs Mohammed Bux and Others
Rajasthan High Court · AIR 1951 Raj 133 : (1951) RLW 39
High Courts17 Jan 1951Dismissed
Mohan Lal Vs Rasula and Others
Rajasthan High Court · AIR 1951 Raj 117 : (1951) RLW 40
Limitation Act, 1908 — Article 10, 120Marwar Pre-emption Act, 1922 — Section 7
High Courts17 Jan 1951Dismissed
Abheysingh Vs The State
Rajasthan High Court · AIR 1951 Raj 81 : (1951) RLW 44
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9, 151
High Courts15 Jan 1951Dismissed
Khubi Lal Vs Hira Lal and Others
Rajasthan High Court · AIR 1951 Raj 121(1) : (1951) RLW 37
Civil Procedure Code, 1908 (CPC) — Section 48Limitation Act, 1908 — Article 148Marwar Civil Procedure Code, 1949 — Section 48
High Courts09 Jan 1951
Madangopal Kabra Vs The Union of India (UOI)
Rajasthan High Court · AIR 1951 Raj 94(1) : (1951) 20 ITR 214
Constitution of India, 1950 — Article 226, 245(1), 367, 395Finance Act, 1950 — Section 13General Clauses Act, 1897 — Section 6
High Courts08 Jan 1951Allowed
Nathulal Vs Collector, Sawai, Jaipur
Rajasthan High Court · AIR 1952 Raj 36 : (1951) RLW 290
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 12, 141
High Courts05 Jan 1951Dismissed
Laxmichand Vs Gokal Prasad and Another
Rajasthan High Court · AIR 1951 Raj 67
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1, Order 38 Rule 2