High Courts03 Sept 1951Allowed
Ramchandra Vs Bhairon Buksh
Rajasthan High Court · AIR 1954 Raj 51
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
COURT ARCHIVE
Rajasthan High Court judgments, 1951
92 judgments · page 3 of 5
High Courts31 Aug 1951Allowed
Khot Vs The Rajasthan State and Others
Rajasthan High Court · AIR 1952 Raj 87 : (1951) RLW 396
Jodhpur Municipal Act, 1943 — Section 232, 233, 8, 9(2)
High Courts31 Aug 1951Allowed
Ramjiwan Vs Maddye Khan and Another
Rajasthan High Court · AIR 1952 Raj 99 : (1951) RLW 502
Criminal Procedure Code, 1898 (CrPC) — Section 202, 252, 252(2), 253, 436
High Courts29 Aug 1951Dismissed
State Vs Magha
Rajasthan High Court · AIR 1952 Raj 97
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 114
High Courts28 Aug 1951Dismissed
Kewal Mal Singhi Vs Heta Ram and Others
Rajasthan High Court · AIR 1952 Raj 17
Constitution of India, 1950 — Article 14, 310, 311(2)Rajasthan Administration (Amendment) Ordinance, 1949 — Section 8
High Courts28 Aug 1951Dismissed
Jetharam and Others Vs Hazarimal
Rajasthan High Court · AIR 1952 Raj 28 : (1951) RLW 377
Registration Act, 1908 — Section 35, 35(3)Specific Relief Act, 1877 — Section 12
High Courts23 Aug 1951
The State Vs Kayam and Another
Rajasthan High Court · (1954) CriLJ 271 : (1951) RLW 446
Penal Code, 1860 (IPC) — Section 326
High Courts20 Aug 1951Allowed
Keshav Lal Vs Gaveria
Rajasthan High Court · AIR 1952 Raj 50
Criminal Procedure Code, 1898 (CrPC) — Section 369, 561A
High Courts20 Aug 1951Dismissed
Kishan Lal Vs Fakrudin
Rajasthan High Court · AIR 1952 Raj 93 : (1951) RLW 347
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 30United State of Rajasthan Buildings (Lease and Rent Control) Ordinance, 1948 — Section 7
High Courts20 Aug 1951Dismissed
Gokulchand Vs Government of Rajasthan
Rajasthan High Court · AIR 1952 Raj 112
Constitution of India, 1950 — Article 226
High Courts16 Aug 1951
Abdul Shakur Vs State
Rajasthan High Court · AIR 1952 Raj 54 : (1951) RLW 366
Criminal Procedure Code, 1898 (CrPC) — Section 109, 499
High Courts10 Aug 1951
The Mewar Textile Mills Ltd. Vs The Industrial Tribunal and Others
Rajasthan High Court · AIR 1951 Raj 161 : (1951) RLW 389
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 226, 368Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7
High Courts02 Aug 1951
Arjun Lal Vs Hiralal and Others
Rajasthan High Court · AIR 1952 Raj 11 : (1951) RLW 324
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 134(1)
High Courts02 Aug 1951Dismissed
Jamna Das Vs Gulraj
Rajasthan High Court · AIR 1952 Raj 1 : (1951) RLW 461
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18Easements Act, 1882 — Section 33, 35
High Courts01 Aug 1951
Taru Lal and Others Vs Mangi Lal and Another
Rajasthan High Court · AIR 1952 Raj 9 : (1951) RLW 311
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 34
High Courts30 Jul 1951Dismissed
Sewa Ram Vs Misrimal and Others
Rajasthan High Court · AIR 1952 Raj 12 : (1951) RLW 325
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6, Order 9 Rule 7, 115
High Courts30 Jul 1951Dismissed
Jeet Mal and Another Vs Nand Lal and Others
Rajasthan High Court · AIR 1952 Raj 10 : (1951) RLW 322
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, 113
High Courts27 Jul 1951Dismissed
Narain Das and Others Vs Rikhab Chand and Others
Rajasthan High Court · AIR 1952 Raj 72 : (1951) RLW 368
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 38Transfer of Property Act, 1882 — Section 84
High Courts26 Jul 1951
Hasti Mal and Another Vs Shanker Dan and Others
Rajasthan High Court · AIR 1952 Raj 7 : (1951) RLW 295
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Limitation Act, 1908 — Section 19Rajasthan Administration Ordinance, 1949 — Section 3(2)
High Courts26 Jul 1951Allowed
Hari Ram and Another Vs Mt. Nathi and Another
Rajasthan High Court · AIR 1952 Raj 39 : (1951) RLW 318
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1