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Rajasthan High Court judgments, 1951

92 judgments · page 2 of 5

High Courts28 Sept 1951Dismissed

Newad Ram Vs Kishan and Others

Rajasthan High Court · AIR 1952 Raj 149 : (1952) RLW 13

Criminal Procedure Code, 1898 (CrPC) — Section 497(1)Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
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High Courts27 Sept 1951

Jankiballabh Vs State

Rajasthan High Court · AIR 1952 Raj 103 : (1952) RLW 8

Jaipur City Municipalities Act, 1943 — Section 203, 203(1), 203(4)
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High Courts24 Sept 1951Allowed

Nanagram Vs Ghinsilal

Rajasthan High Court · AIR 1952 Raj 107 : (1952) RLW 29

Constitution of India, 1950 — Article 226Jaipur Rent Control Order, 1947 — Section 6(2)
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High Courts20 Sept 1951

Har Deo Vs State

Rajasthan High Court · AIR 1952 Raj 148 : (1952) RLW 5

Criminal Procedure Code, 1898 (CrPC) — Section 523
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High Courts11 Sept 1951Dismissed

Ram Nath Vs Kalu Ram

Rajasthan High Court · AIR 1953 Raj 10 : (1952) RLW 23 : (1952) RLW 32

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 27, 27(2), 30, 8
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High Courts11 Sept 1951Allowed

Phoolchand Vs Motilal

Rajasthan High Court · AIR 1952 Raj 128 : (1952) RLW 28

Civil Procedure Code, 1908 (CPC) — Section 9Jaipur Tenancy Act, 1945 — Section 100, 105
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