High Courts20 Nov 2013Disposed Off
Somoti Vs Board of Revenue
Rajasthan High Court · (2014) 3 WLN 223
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 896 of 2,241
High Courts20 Nov 2013Disposed Off
Devendra Singh Dhilo Vs Jaipur Development Authority
Rajasthan High Court · (2014) 3 WLN 305
High Courts20 Nov 2013Dismissed
National Insurance Company Ltd. Vs Banarsi Devi and Others
Rajasthan High Court · (2013) 11 RAJ CK 0141
High Courts20 Nov 2013
M/s. Kushi Enterprises Vs Union of India and Others
Rajasthan High Court · (2013) 11 RAJ CK 0138
High Courts20 Nov 2013Dismissed
Shiv Shankar Vs Tara Chand Meena and Another
Rajasthan High Court · (2013) 11 RAJ CK 0126
High Courts20 Nov 2013
Bheru Lal Rebari Vs The State of Rajasthan and Another
Rajasthan High Court · (2013) 11 RAJ CK 0114
High Courts20 Nov 2013Disposed Off
Union of India and Others Vs Girdhari Lal Choudhary
Rajasthan High Court · (2013) 11 RAJ CK 0057
High Courts20 Nov 2013Disposed Off
Officer Incharge Agricultural Research Center Vs Industrial Tribunal and Labour Court and Another
Rajasthan High Court · (2014) 140 FLR 899
High Courts20 Nov 2013Dismissed
Nanu Ram Vs Raj. Public Service Commission and Another Jyoti Prajapati Vs State of Raj. and Another Ajay Kumar Jakhar and Another Vs Raj. Public Service Commission
Rajasthan High Court · (2013) 11 RAJ CK 0043
High Courts20 Nov 2013
Nagarpalika Mandal and Sri Dungargarh Vs Bhanwarlal
Rajasthan High Court · (2014) 1 RLW 121 : (2014) 1 WLN 442
High Courts20 Nov 2013Disposed Off
Satish Chandra Gupta Vs State of Rajasthan
Rajasthan High Court · (2014) 3 WLN 319
High Courts19 Nov 2013Disposed Off
Trilok Chand Agarwal Vs State
Rajasthan High Court · (2014) 3 WLN 143
High Courts19 Nov 2013Dismissed
Marwar Tourist Driver Welfar Association Vs District Election Officer, Jodhpur and Another
Rajasthan High Court · (2014) 2 WLN 252
High Courts19 Nov 2013Dismissed
Govardhan Lal Gari Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0135
Rajasthan Panchayati Raj Rules, 1996 — Rule 266
High Courts19 Nov 2013Allowed
Ratan Lal and Others Vs State and Another
Rajasthan High Court · (2013) 11 RAJ CK 0110
High Courts19 Nov 2013Dismissed
Hariom Vs Dwarka Prasad and Others
Rajasthan High Court · (2014) 2 WLN 224
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts19 Nov 2013Allowed
Union of India Vs Jitendra Kumar Sharma (J.K. Sharma) Jitendra Kumar Sharma Vs The Union of India and Others
Rajasthan High Court · (2014) 2 RLW 989 : (2014) 2 WLN 451
High Courts19 Nov 2013
Rajeshwar Singh Vs Amit Kalyan and Another
Rajasthan High Court · (2014) 2 RLW 1077
High Courts19 Nov 2013Dismissed
Rajendra Kumar Vijayvergiya Vs Mratunjaya Sanadyya
Rajasthan High Court · (2014) 3 WLN 127