High Courts26 Nov 2013
M/s. Bhatia Agency Vs The Commercial Taxes Officer
Rajasthan High Court · (2014) 201 ECR 22 : (2013) 42 GST 565
Rajasthan Sales Tax Act, 1994 — Section 2(38), 65
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 894 of 2,241
High Courts26 Nov 2013Allowed
Om Prakash Choudhary Vs State of Raj. and Another
Rajasthan High Court · (2013) 11 RAJ CK 0081
High Courts26 Nov 2013Dismissed
Harvir Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0069
High Courts26 Nov 2013
Ramesh Kumar Mali Vs State of Rajasthan
Rajasthan High Court · (2014) 2 WLN 179
High Courts25 Nov 2013Disposed Off
Rajasthan Housing Board Vs The Civil Judge (J.D.) and Judicial Magistrate
Rajasthan High Court · (2014) 2 WLN 474
High Courts25 Nov 2013Partly Allowed
Jetha Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2013) 11 RAJ CK 0119
High Courts25 Nov 2013Dismissed
Sharwan Kumar Vs Union of India and Others
Rajasthan High Court · (2013) 11 RAJ CK 0112
High Courts25 Nov 2013Disposed Off
Jitendra Kumar Vs Staff Selection Commission and Others
Rajasthan High Court · (2013) 11 RAJ CK 0106
High Courts25 Nov 2013Allowed
Sitaram Vs Municipal Board and Another
Rajasthan High Court · (2013) 11 RAJ CK 0038
High Courts23 Nov 2013Disposed Off
Rajasthan State Road Transport Corporation and Another Vs Bagdu Ram and Others
Rajasthan High Court · (2013) 11 RAJ CK 0117
High Courts23 Nov 2013Dismissed
Vaman Narayan Ghiya Vs State of Raj. and Others
Rajasthan High Court · (2013) 11 RAJ CK 0108
High Courts23 Nov 2013Dismissed
Mohar Singh Vs District Collector and Others
Rajasthan High Court · (2013) 11 RAJ CK 0105
High Courts23 Nov 2013Dismissed
Kailash Chand Pareek Vs Shri Gopal Lal
Rajasthan High Court · (2014) 2 WLN 271
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts23 Nov 2013Dismissed
Krishan Kant and Others Vs Dilip Kumar and Others
Rajasthan High Court · AIR 2014 Raj 27 : (2014) 3 RLW 2232
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts23 Nov 2013Dismissed
Vaidahi Chetna Samiti Vs The Additional District Judge and Others
Rajasthan High Court · (2013) 11 RAJ CK 0037
High Courts22 Nov 2013Dismissed
Mahamantri,Food Industries Employees Union Vs Labour Court and Industrial Tribunal Ajmer
Rajasthan High Court · (2013) 142 FLR 125 : (2014) 2 RLW 994
High Courts22 Nov 2013Dismissed
Managing Director, Pali Central Cooperative Bank Ltd. Vs Labour Court, Jodhpur and Another
Rajasthan High Court · (2013) 11 RAJ CK 0158
High Courts22 Nov 2013Dismissed
Managing Committee Bal Vidyalaya and Another Vs The Rajasthan Non Government Education Tribunal and Others
Rajasthan High Court · (2013) 11 RAJ CK 0153
High Courts22 Nov 2013
Commissioner of Central Excise Vs SNL Industries P. Ltd.
Rajasthan High Court · (2014) 28 GSTR 36