High Courts14 Jan 2015Disposed off
Tara Singh and Others Vs The Board of Revenue and Others
Rajasthan High Court · (2015) 2 WLN 113
Rajasthan Land Revenue Act, 1956 - Section 9Rajasthan Tenancy Act, 1955 - Section 221
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 783 of 2,241
High Courts14 Jan 2015Dismissed
Gopal and Others Vs Kamla Devi
Rajasthan High Court · (2015) 01 RAJ CK 0210
High Courts14 Jan 2015Dismissed
Sampat Lal and Others Vs Kamla Devi
Rajasthan High Court · (2015) 01 RAJ CK 0209
High Courts14 Jan 2015
Ronak Distributors (P) Ltd. Vs Commercial Taxes Officer (Anti Evasion)
Rajasthan High Court · (2015) 01 RAJ CK 0208
Contract Act, 1872 - Section 74Rajasthan Value Added Tax Act, 2003 - Section 83, 84Sales of Goods Act, 1930 - Section 19, 20, 21, 22, 23
High Courts14 Jan 2015Dismissed
Baldev Singh Vs State of Rajasthan
Rajasthan High Court · (2015) LabIC 1306
High Courts14 Jan 2015Dismissed
UOI Vs Nathu Lal Charpota
Rajasthan High Court · (2015) 01 RAJ CK 0119
High Courts14 Jan 2015Allowed
Ranjeet Bhati Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Hindu Marriage Act, 1955 - Section 13-BPenal Code, 1860 (IPC) - Section 323, 406, 498-A
High Courts14 Jan 2015Allowed
Desh Deepak Dhamija Vs The Union Bank of India
Rajasthan High Court · (2015) 2 CDR 780 : (2015) 2 RLW 1134
Constitution of India, 1950 - Article 12, 14, 16(1), 21, 226
High Courts14 Jan 2015Dismissed
Umar Vs Ulfat
Rajasthan High Court · (2015) 01 RAJ CK 0061
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 43 Rule 1(r)
High Courts14 Jan 2015Dismissed
Prakash Chandra Ostwal Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0047
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 384, 406, 420
High Courts14 Jan 2015Allowed
Munni Choudhary Vs State of Rajasthan
Rajasthan High Court · (2015) 2 CDR 758 : (2015) 1 RLW 471
Constitution of India, 1950 - Article 309
High Courts14 Jan 2015Allowed
Santosh Surolia Vs State of Raj.
Rajasthan High Court · (2015) 01 RAJ CK 0044
High Courts14 Jan 2015Allowed
Neemb Singh Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0043
High Courts13 Jan 2015
Executive Director, Hotel Clarks Amer and Others Vs Labour Judge No. 1 and Others
Rajasthan High Court · (2015) 3 CDR 1389
Industrial Disputes Act, 1947 - Section 10(1)(c), 11-A
High Courts13 Jan 2015Dismissed
Municipal Board, Jhunjhunu Vs Gokul Chand and Others
Rajasthan High Court · (2015) 3 WLN 193
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 90Rajasthan Land Revenue Act, 1956 - Section 91
High Courts13 Jan 2015
Commissioner of Income Tax Vs Om Metals and Mineral P. Ltd.
Rajasthan High Court · (2015) 373 ITR 406
Income Tax Act, 1961 - Section 256(1), 37
High Courts13 Jan 2015Allowed
Sukhpal Vs State of Rajasthan
Rajasthan High Court · (2015) 2 RLW 1379
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2), 437ANarcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42, 42(1), 42(2), 50Penal Code, 1860 (IPC) - Section 379
High Courts13 Jan 2015Dismissed
Khamadevi Vs Ushadevi and Others
Rajasthan High Court · (2015) 1 WLN 476
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2Constitution of India, 1950 - Article 226, 227
High Courts13 Jan 2015Dismissed
Pavitra Bohra Vs Rajasthan Public Service Commission
Rajasthan High Court · (2015) 01 RAJ CK 0111
High Courts13 Jan 2015Allowed
Pankaj Charan Vs State of Rajasthan
Rajasthan High Court · (2015) 01 RAJ CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 109, 110, 401, 482, 87Penal Code, 1860 (IPC) - Section 324, 342, 427