COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 781 of 2,241

High Courts17 Jan 2015Dismissed

Chief Manager, R.S.R.T.C. Vs Labour Tribunal and Others

Rajasthan High Court · (2015) 146 FLR 388 : (2015) LabIC 1555 : (2015) 3 LLJ 196 : (2015) 2 RLW 1180 : (2015) 3 SCT 475

Industrial Disputes Act, 1947 - Section 11APersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 47

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High Courts17 Jan 2015Dismissed

Kamla Devi Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 219, 245, 313, 397(3), 482Evidence Act, 1872 - Section 73Negotiable Instruments Act, 1881 (NI) - Section 118, 138

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High Courts17 Jan 2015Disposed off

Surendra Singh Mewara Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0025

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 427, 452, 472

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High Courts17 Jan 2015Disposed off

Ashish and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 323, 327, 34, 341, 356

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High Courts17 Jan 2015Dismissed

Murlidhar and Others Vs Shrilal

Rajasthan High Court · (2015) 01 RAJ CK 0023

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High Courts17 Jan 2015Dismissed

JNV University of Jodhpur Vs Ramdhan Daga and Others

Rajasthan High Court · (2015) 2 CDR 1041 : (2015) 2 RLW 1127

Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17Evidence Act, 1872 - Section 165

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High Courts16 Jan 2015Disposed off

Seema Gurjar and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 3 CDR 1228

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High Courts16 Jan 2015Dismissed

Tej Singh Vs Gomati Devi and Others

Rajasthan High Court · (2015) 3 CDR 1056 : (2015) 3 RLW 1925

Civil Procedure Code, 1908 (CPC) - Section 144, 144(1), 151Constitution of India, 1950 - Article 226

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High Courts16 Jan 2015Dismissed

Maharana Mahendra Singh Mewar Vs Arvind Singh and Others

Rajasthan High Court · (2015) 2 CDR 1028 : (2015) 3 RLW 2103

Evidence Act, 1872 - Section 63, 65, 65(a), 66, 74

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High Courts16 Jan 2015Disposed off

Prem Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 2 RLW 1269

Criminal Procedure Code, 1973 (CrPC) - Section 299Penal Code, 1860 (IPC) - Section 302, 302, 303, 304, 304

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High Courts16 Jan 2015Allowed

Manish Verma Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0213

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High Courts16 Jan 2015Allowed

Satpal Agrawal Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 01 RAJ CK 0212

Criminal Procedure Code, 1973 (CrPC) - Section 320, 406, 420, 482Penal Code, 1860 (IPC) - Section 406, 420

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High Courts16 Jan 2015Allowed

Reena Kanwar Parmar Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 WLN 478

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High Courts16 Jan 2015

Chetan and Others Vs State of Rajasthan

Rajasthan High Court · (2015) 2 RLW 1273 : (2015) 1 WLN 402

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307

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High Courts16 Jan 2015Dismissed

Ananta Choudhary Vs State of Rajasthan and Others

Rajasthan High Court · (2015) 1 WLN 372

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High Courts16 Jan 2015

Saroj and Others Vs Union of India

Rajasthan High Court · (2015) 1 RLW 443

Railways Act, 1989 - Section 125, 148

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High Courts16 Jan 2015Dismissed

Baljeet Singh Vs State of Rajasthan

Rajasthan High Court · (2015) 01 RAJ CK 0049

Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 482Penal Code, 1860 (IPC) - Section 376(2)(G)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(5)

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High Courts16 Jan 2015Allowed