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Rajasthan High Court judgments

44,813 judgments · page 636 of 2,241

High Courts12 Sept 2016Allowed

Pawan Kumar Jalan Vs The State of Rajasthan

Rajasthan High Court · (2017) ACD 508 : (2017) 2 CriCC 334 : (2017) 1 NIJ 403 : (2017) 1 WLN 266

Criminal Procedure Code, 1973 (CrPC) - Section 372, Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts09 Sept 2016Dismissed

Prabhu Dayal Sharma Vs State of Rajasthan

Rajasthan High Court · (2017) ACD 300 : (2017) 1 NIJ 73

Criminal Procedure Code, 1973 (CrPC) - Section 482Evidence Act, 1872 - Section 45, Section 47Negotiable Instruments Act, 1881 (NI) - Section 138
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High Courts09 Sept 2016Allowed

Sharwan Kumar Vs State of Rajasthan

Rajasthan High Court · (2017) 2 AICLR 413 : (2017) 1 CriCC 718 : (2017) CriLJ 269 : (2017) 2 CriLR 553 : (2017) 1 RajCriC 22 : (2017) 1 WLC 153

Penal Code, 1860 (IPC) - Section 201
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High Courts09 Sept 2016Dismissed

Nagarmal Vs The Board of Revenue for Rajasthan Ajmer

Rajasthan High Court · (2017) AIRCC 1697

Civil Procedure Code, 1908 (CPC) - Section 11Constitution of India, 1950 - Article 226Rajasthan Land Revenue (Conversion of Agricultural Land for Commercial and Residential Purposes in Rural Area) Rules, 1971 - Rule 6
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High Courts09 Sept 2016Allowed

Sarvan Singh Vs State of Rajasthan

Rajasthan High Court · (2016) 4 WLN 423

Juvenile Justice (Care and Protection of Children) Act, 2000 - Section 12Rajasthan Excise Act, 1950 - Section 14, Section 19, Section 54, Section 54, Section 57
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High Courts08 Sept 2016Dismissed

Sumer Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 2 CriCC 66 : (2017) 1 WLCRajUC 125

Arms Act, 1959 - Section 27, Section 30, Section 5Penal Code, 1860 (IPC) - Section 307, Section 323, Section 341
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