High Courts26 Sept 2016Disposed Off

Nawalnath Vs State of Rajasthan

Rajasthan High Court · (2016) 2 WLCRajUC 728

Civil Procedure Code, 1908 (CPC) - Section 451, Section 457Wild Life (Protection) Act, 1972 - Section 39, Section 40, Section 44 (C), Section 49 (B), Section 51, Section 9
High Courts26 Sept 2016Allowed

Jodha Singh Vs State of Rajasthan

Rajasthan High Court · (2017) 1 CriLR 170 : (2016) 4 WLN 382

Criminal Procedure Code, 1973 (CrPC) - Section 397, Section 401Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts23 Sept 2016Dismissed

M/s. Awantika Vs Yogendra Kumar Jain

Rajasthan High Court · (2016) 4 DNJ 1545 : (2017) 2 RLW 1004 : (2017) 2 WLC 73 : (2017) 1 WLN 193

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 73Money Lenders Act, 1963 — Section 2(16), 2(9)
High Courts21 Sept 2016Allowed

Ajay Kuashik Vs State of Rajasthan

Rajasthan High Court · (2017) 172 AIC 643 : (2016) 2 WLCRajUC 605

Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Food Adulteration Act, 1954 - Section 13(2), Section 16(1)Prevention of Food Adulteration Rules, 1955 - Rule 50(1)